High Courts30 Oct 1945
Chinnathayi alias Veeralakshmi Ammal Vs V. Kulasekharapandiya Naicker and Another
Madras High Court · AIR 1946 Mad 353 : (1946) ILR (Mad) 599 : (1946) 59 LW 115 : (1946) 1 MLJ 164
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 5 of 20
High Courts30 Oct 1945
In Re: Valmiganathan
Madras High Court · AIR 1946 Mad 102 : (1946) ILR (Mad) 663 : (1945) 58 LW 640 : (1945) 2 MLJ 541
High Courts29 Oct 1945
In Re: M.K. Thiagaraja Bhagavathar and Others
Madras High Court · AIR 1946 Mad 271 : (1946) ILR (Mad) 389 : (1946) 59 LW 22 : (1946) 1 MLJ 42
High Courts29 Oct 1945
The Official Receiver of Vizagapatam (Mandavilli Mohana Rao) Vs Billapati Peda Suryanarayana and Others
Madras High Court · AIR 1946 Mad 202 : (1946) ILR (Mad) 727 : (1946) 59 LW 18 : (1946) 1 MLJ 1
High Courts26 Oct 1945
In Re: C. Ramachandra Rao
Madras High Court · AIR 1946 Mad 96 : (1945) 58 LW 637 : (1945) 2 MLJ 546
High Courts26 Oct 1945
Yarlagadda Venkanna Vs Ramineni Kotayya
Madras High Court · AIR 1946 Mad 172 : (1945) 2 MLJ 564
High Courts26 Oct 1945
In Re: S.R. Viraraghava Aiyangar
Madras High Court · AIR 1946 Mad 97 : (1945) 58 LW 640 : (1945) 2 MLJ 539
High Courts26 Oct 1945
Anne Venkatasubba Rao Vs Anne Bhujangayya and Another
Madras High Court · AIR 1946 Mad 104 : (1945) 58 LW 631 : (1945) 2 MLJ 536
High Courts26 Oct 1945
In Re: Thambi Iyengar and Others
Madras High Court · AIR 1946 Mad 157 : (1945) 58 LW 637 : (1945) 2 MLJ 537
High Courts25 Oct 1945
Sirigini Venkatarama Mohandas being minor, by mother and next friend Sirigini Suganavathi and Another Vs Kamini Kondiah and Others
Madras High Court · AIR 1946 Mad 162 : (1945) 58 LW 667 : (1945) 2 MLJ 571
High Courts25 Oct 1945
Aravapalli Subbi Setti and Another Vs Burle Lakshminarasamma and Others
Madras High Court · AIR 1946 Mad 88 : (1945) 58 LW 643 : (1945) 2 MLJ 556
High Courts24 Oct 1945
Muhammadhu Mamoona Labbai and Others Vs C. Ramanatha Pillai and Others
Madras High Court · AIR 1946 Mad 312 : (1946) 59 LW 86 : (1946) 1 MLJ 90
High Courts24 Oct 1945
Kandukuri Chellamma alias Mangamma and Another Vs Sri Ranganilayam Ramakrishnarao
Madras High Court · AIR 1946 Mad 337 : (1946) ILR (Mad) 795 : (1946) 1 MLJ 17
High Courts23 Oct 1945
Maddela Yenadi and Another Vs Maddela Ramalakshuamma
Madras High Court · AIR 1946 Mad 206 : (1946) 59 LW 17 : (1946) 1 MLJ 85
High Courts19 Oct 1945
Pathi Gundeppa Vs The Official Receiver
Madras High Court · (1945) 58 LW 665 : (1945) 2 MLJ 557
High Courts19 Oct 1945
Pathi Gundappa Vs Official Receiver
Madras High Court · AIR 1946 Mad 207
Limitation Act, 1963 — Article 109Provincial Insolvency Act, 1920 — Section 54
High Courts19 Oct 1945
Galley and Co. Vs Dathi China Appalaswami Naidu
Madras High Court · AIR 1946 Mad 300 : (1946) 1 MLJ 11
High Courts17 Oct 1945
In Re: P.A. Raju Chettiar and Others
Madras High Court · AIR 1946 Mad 254 : (1946) 1 MLJ 145
High Courts16 Oct 1945
In Re: Sha Hansraj Abayachand (deceased) and Others
Madras High Court · AIR 1946 Mad 108 : (1945) 2 MLJ 458
High Courts16 Oct 1945
Madirazu Zoga Rao and Others Vs Bommadevara Venkatakrishnayya Naidu and Another
Madras High Court · AIR 1946 Mad 107 : (1945) 58 LW 604 : (1945) 2 MLJ 478