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Madras High Court judgments, 1895

130 judgments · page 6 of 7

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High Courts20 Mar 1895

Narayanasami Gramani Vs Periathambi Gramani

Madras High Court · (1895) ILR (Mad) 460

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High Courts18 Mar 1895

Ramanuja Ayyangar and Others Vs Narayana Ayyangar and Others

Madras High Court · (1895) ILR (Mad) 378 : (1895) ILR (Mad) 374

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High Courts14 Mar 1895

Muthu K.A.M. Rarnanadhan Chettiar Vs Alkonda Pillai by his next friend and mother Minatchy Sundarathammal

Madras High Court · (1895) 5 MLJ 197

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High Courts14 Mar 1895

Ramanadhan Chetti Vs Alkonda Pillai

Madras High Court · (1896) ILR (Mad) 500 : (1895) ILR (Mad) 500

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High Courts13 Mar 1895

Unni and Others Vs Nagammal and Others

Madras High Court · (1895) ILR (Mad) 368

Transfer of Property Act, 1882 — Section 40
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High Courts12 Mar 1895

Kumbalinga Pillai Vs Ariyaputra Padiachy

Madras High Court · (1895) 5 MLJ 200

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High Courts12 Mar 1895

Kumbalinga Pillai Vs Ariaputra Padiachi

Madras High Court · (1895) ILR (Mad) 436

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High Courts08 Mar 1895

Ambalavana Pandaram Vs Vaguran alias Muthian and Others

Madras High Court · (1895) 5 MLJ 228

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High Courts07 Mar 1895

M.V. Venkatacharlu Vs W.S. Venkataramanjulu Naidu and Others

Madras High Court · (1895) 5 MLJ 241

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High Courts06 Mar 1895

Somasundaram Ayyar and Others Vs Fischer

Madras High Court · (1897) ILR (Mad) 60 : (1896) ILR (Mad) 60

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High Courts06 Mar 1895

Somasundram Aiyar and Others Vs Robert Fischer

Madras High Court · (1895) 5 MLJ 222

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High Courts05 Mar 1895

Kunhappa Nambiar and Another Vs Shridevi Kettilamma

Madras High Court · (1895) ILR (Mad) 451

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High Courts04 Mar 1895

Perundevitayar Ammal Vs Nammalvar Chetti and Another

Madras High Court · (1895) ILR (Mad) 390

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High Courts04 Mar 1895

Kota Perundavitayar Ammal Vs Rottala Nammalwar Chetti and Another

Madras High Court · (1895) 5 MLJ 203

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High Courts27 Feb 1895

Queen-Empress Vs Subbaraya Pillai

Madras High Court · (1895) ILR (Mad) 487

Criminal Procedure Code, 1898 (CrPC) — Section 195, 407
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High Courts25 Feb 1895

Thurai Rajah Vs Jainilabdeen Rowthan

Madras High Court · (1895) ILR (Mad) 484

Limitation Act, 1963 — Section 12, 7
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High Courts25 Feb 1895

Orr and Another Vs Neelamegam Pillai and Others

Madras High Court · (1895) ILR (Mad) 395

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High Courts19 Feb 1895

Pullamma Vs Pradosham and Others

Madras High Court · (1895) ILR (Mad) 316

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High Courts19 Feb 1895

Prahhala Pullamma Vs Garlapati Bradosham and Others

Madras High Court · (1895) 5 MLJ 148

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High Courts15 Feb 1895

Pragada Krishnamma Naidu and Others Vs Vajja Akhula Naidu and Others

Madras High Court · (1895) 5 MLJ 82

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