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Madras High Court judgments, 1895

130 judgments · page 5 of 7

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High Courts18 Apr 1895

Syed Meer Hussain Saib, son and legal representative of Silaman Saib (deceased) Vs Subbaramappa Nayanivaru (died) 2. His representative Kumarasami Nayanivaru now called Kumara Timmappa Nayanivaru

Madras High Court · (1895) 5 MLJ 230

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High Courts18 Apr 1895

Kelu Mulacheri Nayar and Others Vs Chendu and Others

Madras High Court · (1896) ILR (Mad) 157

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High Courts14 Apr 1895

V. Rama Aiyer Vs S. Sreenivasa Patter

Madras High Court · (1895) 5 MLJ 218

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High Courts13 Apr 1895

Sri Venkata Tholappala Charlu Vs Venkata Charlu and Others

Madras High Court · (1895) 5 MLJ 209

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High Courts10 Apr 1895

Annapurni Nachiar Vs Collector of Tinnevelly and Another

Madras High Court · (1895) ILR (Mad) 277

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High Courts10 Apr 1895

Annapurni Nachiar Vs Meenakshi Sundara Nachiar and Another

Madras High Court · (1895) 5 MLJ 121

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High Courts09 Apr 1895

Rama Reddi Vs Papi Reddi and Another

Madras High Court · (1896) ILR (Mad) 199

Succession Certificate Act, 1889 — Section 19
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High Courts08 Apr 1895

Muthukarppa Chetty and Another and Chidambara Thevan and Another Vs Sakkara Thevan and Others

Madras High Court · (1895) 5 MLJ 232

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High Courts04 Apr 1895

Kasim Saiba and Others Vs Sudhindra Thirtha Swami

Madras High Court · (1895) ILR (Mad) 359

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High Courts03 Apr 1895

Chidamabara Mudali and Another Vs Ramaswami Udayan

Madras High Court · (1895) 5 MLJ 91

Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts03 Apr 1895

Queen-Empress Vs Basappa

Madras High Court · (1895) ILR (Mad) 394

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High Courts02 Apr 1895

Pathaperumal Chetti Vs Murugandi Servaigaran and Others

Madras High Court · (1895) ILR (Mad) 466

Civil Procedure Code, 1908 (CPC) — Section 158
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High Courts02 Apr 1895

Raru Kutti Vs Mamad and Another

Madras High Court · (1895) ILR (Mad) 480

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High Courts02 Apr 1895

Pethaperumal Chetty Vs Murugandy Servaigaran and Others

Madras High Court · (1895) 5 MLJ 189

Civil Procedure Code, 1908 (CPC) — Section 103, 158
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High Courts28 Mar 1895

Ambalavana Pandaram Vs Vaguran and Others

Madras High Court · (1896) ILR (Mad) 52

Limitation Act, 1963 — Article 116
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High Courts27 Mar 1895

Ramachandra Rau and Others Vs Kandasami Chetti and Others

Madras High Court · (1895) ILR (Mad) 498

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High Courts27 Mar 1895

Paloor Rajam Chetti Vs C. Seshiah and Others

Madras High Court · (1895) 5 MLJ 114

Presidency Small Cause Courts Act, 1882 — Section 69
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High Courts26 Mar 1895

Vijayendra Tirthaswami Vs Sudhindra Tirthaswami and Others

Madras High Court · (1895) 5 MLJ 193

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High Courts26 Mar 1895

Vijendra Tirtha Swami Vs Sudhindra Tirtha Swami and Others

Madras High Court · (1896) ILR (Mad) 197

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High Courts25 Mar 1895

Eshoor Doss Vs Venkatasubba Rau

Madras High Court · (1895) ILR (Mad) 306

Contract Act, 1872 — Section 30
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