High Courts11 Oct 1895
Paya Matathil Appu alias Kesava Nambi Vs Kavumel Amina and Others
Madras High Court · (1895) 5 MLJ 279
Transfer of Property Act, 1882 — Section 91
COURT ARCHIVE
Madras High Court judgments, 1895
130 judgments · page 2 of 7
High Courts11 Oct 1895
Queen-Empress Vs Tirunarasimha Chari
Madras High Court · (1896) ILR (Mad) 18
Criminal Procedure Code, 1898 (CrPC) — Section 144, 476
High Courts11 Oct 1895
Paya Matathil Appu Vs Kovamel Amina
Madras High Court · (1896) ILR (Mad) 151
Transfer of Property Act, 1882 — Section 91
High Courts11 Oct 1895
Thayammal Vs Annamalai Mudali and Another
Madras High Court · (1896) ILR (Mad) 35
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts09 Oct 1895
Srinivasa Ayyangar Vs Seetharamayyar and Others
Madras High Court · (1896) ILR (Mad) 72
High Courts08 Oct 1895
Wilson Vs The Madras Municipality
Madras High Court · (1896) ILR (Mad) 83
Madras City Municipal Corporation Act, 1919 — Section 153
High Courts03 Oct 1895
Rangayya Chetti Vs Thanikachalla Mudali and Others
Madras High Court · (1896) ILR (Mad) 74
Insolvency Act, 1848 — Section 7
High Courts02 Oct 1895
Queen-Empress Vs Venkataratnam Pantulu
Madras High Court · (1896) ILR (Mad) 14
High Courts30 Sept 1895
Maliaperumal Iyengar and Another Vs Nachiappa Chetty
Madras High Court · (1895) 5 MLJ 294
Transfer of Property Act, 1882 — Section 90
High Courts26 Sept 1895
Dikshathar Seshagiri Iyer Vs Marakathammal
Madras High Court · (1895) 5 MLJ 252
High Courts25 Sept 1895
The British India Steam Navigation Company Vs Ibrahim Sulaiman and Others
Madras High Court · (1896) ILR (Mad) 169
High Courts23 Sept 1895
Saminadha Pillai and Others Vs Thangathanni
Madras High Court · (1896) ILR (Mad) 70
High Courts23 Sept 1895
Krishnayya Vs Secretary of State for India
Madras High Court · (1896) ILR (Mad) 24
High Courts23 Sept 1895
Koopmia Sahib Vs Chidambaram Chetti and Others
Madras High Court · (1896) ILR (Mad) 105
Transfer of Property Act, 1882 — Section 74
High Courts17 Sept 1895
Barrow Vs Javerchund Sett
Madras High Court · (1896) ILR (Mad) 67
Limitation Act, 1963 — Section 14
High Courts17 Sept 1895
Sree Balusu Ramalakshmamma Garu Bahadur, Proprietrix of the Kapileswarapuram Estate Vs The Collector of Godavari District on behalf of the Secretary of State for India in Council
Madras High Court · (1895) 5 MLJ 244
High Courts17 Sept 1895
Ramasami Bhagavathar Vs Muni Nagendra Iyer and Others
Madras High Court · (1895) 5 MLJ 275
Companies Act, 1882 — Section 4
High Courts17 Sept 1895
Ramasami Bhagavathar Vs Nagendrayyan and Others
Madras High Court · (1896) ILR (Mad) 31
Companies Act, 1882 — Section 4