High Courts21 Nov 1968
O. Chinnaswamy Thevar and Another Vs The Executive Officer, Sree Meenakshi Sundareswarar etc.
Madras High Court · (1969) 82 LW 291 : (1969) 1 MLJ 450
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 56
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 4 of 24
High Courts21 Nov 1968
Thanka Nadar Vs Manicka Nadar and Others
Madras High Court · (1969) 82 LW 565 : (1969) 2 MLJ 377
Tamil Nadu Panchayats Act, 1994 — Section 178
High Courts20 Nov 1968Dismissed
The State of Madras Vs M. Doraipandian alias Subba Naicken and Others
Madras High Court · (1969) ILR (Mad) 623
Madras Estates Land Act, 1908 — Section 11, 13, 15, 16, 17Survey and Boundaries Act — Section 13, 3Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 12, 18, 19, 20
High Courts19 Nov 1968
D. Gobalousamy and Another Vs The Union Territory of Pondicherry and Others
Madras High Court · (1970) ILR (Mad) 428 : (1969) 2 MLJ 306
Constitution of India, 1950 — Article 226, 239A, 246, 246(3), 246(4)Government of Union Territories Act, 1963 — Section 1(3), 18, 18(2), 21, 6
High Courts19 Nov 1968
D. Gobaloussamy Vs The Union of India (UOI) and Others
Madras High Court · (1969) 2 MLJ 62
Government of Union Territories Act, 1963 — Section 18(2)Pondicherry (Administration) Act, 1962 — Section 8
High Courts19 Nov 1968Allowed
Peruthikollai Village Welfare (Podunala) Sangam and others Vs palaniyandi Kandiar
Madras High Court · (1968) 11 MAD CK 0018
Limitation Act, 1963 — Section 14, 14(1), 2(7), 5Registration Act, 1908 — Section 77
High Courts15 Nov 1968
Estates Staff Union of South India Vs Commissioner of Labour and Another
Madras High Court · (1970) 1 LLJ 94
Arbitration Act, 1940 — Section 14Constitution of India, 1950 — Article 136, 223, 226, 326Industrial Disputes Act, 1947 — Section 10A, 12
High Courts15 Nov 1968
Lala Gopikrishna Gokuldass Agencies Vs The Assistant Collector of Customs, Appraising Dept. (Group) II
Madras High Court · (1969) 82 LW 158 : (1969) 1 MLJ 599
Constitution of India, 1950 — Article 226
High Courts15 Nov 1968
The Management of Hotel Asoka Vs The Labour Officer II and Another
Madras High Court · (1969) 82 LW 573 : (1970) 1 MLJ 199
Constitution of India, 1950 — Article 226
High Courts15 Nov 1968Allowed
R. Ekambaram and another Vs N. Krishnammal and others
Madras High Court · (1968) 11 MAD CK 0017
Hindu Succession Act, 1956 — Section 4, 8Succession Act, 1925 — Section 111, 120, 120(1), 124, 93
High Courts15 Nov 1968Allowed
P.S.N.S. Ambalavana Chettiar and Co. (P.) Ltd., Madras Vs Regional Provident Fund Commissioner, Madras
Madras High Court · AIR 1970 Mad 194 : (1970) 1 LLJ 296
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 2A
High Courts15 Nov 1968
Mrs. P.S.N.S. Ambalavana Chettiar and Co. (P.) Ltd. Vs Regional Provident Fund Commissioner
Madras High Court · (1969) 82 LW 297 : (1969) 2 MLJ 160
Employees State Insurance Act, 1948 — Section 2(9)
High Courts15 Nov 1968
G. Sundararajan Secretary, Margin Hawkers' Association Vs The Panchayat Board and Another
Madras High Court · (1969) 82 LW 165 : (1969) 1 MLJ 499
High Courts14 Nov 1968
M.S.M.M. Firm, IPOH Vs Commissioner of Income Tax
Madras High Court · (1969) 72 ITR 14
High Courts14 Nov 1968
Mrs. N. Savithri Sam Vs Income Tax Officer
Madras High Court · (1969) 72 ITR 730 : (1969) 82 LW 205
Income Tax Act, 1961 — Section 220(6)
High Courts13 Nov 1968
V.C. Desa Bathudu Vs P. Dilli Achari and Others
Madras High Court · (1968) 2 MLJ 635
Hindu Succession Act, 1956 — Section 12, 15, 15(1), 15(1)(b), 15(1)(d)
High Courts13 Nov 1968
Adam Ibrahim Sait Vs A. Simruthmall and Another
Madras High Court · AIR 1970 Mad 107
High Courts13 Nov 1968
Adam Ibrahim Sait Vs K. Simruthmall and Another
Madras High Court · (1970) ILR (Mad) 466 : (1969) 82 LW 120 : (1969) 1 MLJ 151
High Courts12 Nov 1968Allowed
Union of India (UOI) Vs Seyadu Beedi Co. and Another
Madras High Court · AIR 1970 Mad 108
Limitation Act, 1908 — Article 30, 19
High Courts12 Nov 1968
The Union of India (UOI) Vs The Seyadu Beedi Company and Another
Madras High Court · (1969) 1 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 80