High Courts10 Dec 1968Dismissed

N. Nandagopal Vs State of Madras and Others

Madras High Court · (1970) ILR (Mad) 33

Central Motor Vehicles Rules, 1989 — Rule 294DConstitution of India, 1950 — Article 13, 14, 154, 154(2), 163(1)General Clauses Act, 1897 — Section 3(16)
High Courts06 Dec 1968

A. Mohambaram Vs M.A. Jayavelu and Others

Madras High Court · AIR 1970 Mad 63 : (1970) CriLJ 241

Constitution of India, 1950 — Article 14, 16, 226, 227(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 417, 422, 492, 493Government of India Act, 1919 — Section 96