High Courts11 Feb 1958Dismissed
Brahmayya and Co. Official Liquidators Vs K. Srinivasan Thangirayar and Others
Madras High Court · AIR 1959 Mad 122 : (1958) 71 LW 867
Contract Act, 1872 — Section 124, 126, 128, 133
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 18 of 20
High Courts11 Feb 1958Allowed
V. Narayanaswami Vs Sri Mohan Prasad Singh Deo Zamindar of Bodogode Estate, Ganjam District
Madras High Court · AIR 1959 Mad 82
Civil Procedure Code, 1908 (CPC) — Section 35Limitation Act, 1908 — Article 116, 74, 80
High Courts10 Feb 1958
AL.SP.PL. Thirunavukkarasu Chettiar and Others Vs State of Madras
Madras High Court · (1959) 72 LW 281 : (1958) 2 MLJ 596
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts07 Feb 1958
P. Murugayya Pillai Vs Seethalakshmi Ammal
Madras High Court · (1958) ILR (Mad) 590 : (1958) 71 LW 257 : (1958) 1 MLJ 330
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts07 Feb 1958
Jagannatha Iyengar (died) and Another Vs S.P. Mariappan Chettiar
Madras High Court · AIR 1958 Mad 518 : (1958) 1 MLJ 406
Evidence Act, 1872 — Section 116
High Courts07 Feb 1958
Ramanatha Chettiar and Others Vs Somasundaram Pillai
Madras High Court · AIR 1958 Mad 413 : (1958) 71 LW 339 : (1958) 2 MLJ 94
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts05 Feb 1958
Ramayya Pillai Vs Ratnaswami Pillai and Others
Madras High Court · AIR 1959 Mad 194 : (1958) 2 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Feb 1958
S.K. Umapathi Vs A.V. Panchaksharam Pillai and Another
Madras High Court · (1958) 71 LW 424 : (1958) 1 MLJ 352
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5
High Courts04 Feb 1958
P.T. Munia Servai Vs Hanuman Bank Ltd. by Official Liquidator
Madras High Court · AIR 1958 Mad 418 : (1958) ILR (Mad) 685 : (1958) 71 LW 305 : (1958) 2 MLJ 96
Limitation Act, 1963 — Article 183
High Courts03 Feb 1958
Rajalakshmi Ammal Vs Muthuswami gounder and Another
Madras High Court · AIR 1958 Mad 411 : (1958) 71 LW 403 : (1958) 2 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts03 Feb 1958
M. Panchapakesan Vs The Revenue Board and Others
Madras High Court · (1958) ILR (Mad) 792 : (1958) 71 LW 388 : (1958) 2 MLJ 136
Constitution of India, 1950 — Article 226
High Courts31 Jan 1958
S. Ratnasami Mudaliar Vs Ponnammal and Others
Madras High Court · (1958) 71 LW 470 : (1958) 1 MLJ 427
High Courts29 Jan 1958
Kaliammal alias Thayammal Vs Pongiammal and Others
Madras High Court · AIR 1958 Mad 331 : (1958) ILR (Mad) 630 : (1958) 71 LW 261 : (1958) 1 MLJ 340
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts29 Jan 1958
Velu Pillai Vs Sevuga Perumal Pillai
Madras High Court · AIR 1958 Mad 392 : (1958) ILR (Mad) 824 : (1958) 71 LW 216 : (1958) 1 MLJ 300
Appellate Side Rules — Rule 41A(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Jan 1958
Karumuthu Sivalingam Chettiar Vs A. Krishnaswamy Naidu
Madras High Court · (1958) 2 MLJ 142
Arbitration Act, 1940 — Section 17
High Courts29 Jan 1958
Chinnamani Nadar and Another Vs Devagirubai Rajan and Others
Madras High Court · (1958) 2 MLJ 93
High Courts27 Jan 1958
The Proprietrix of The Indian Process Chemical Laboratory and Another Vs The Drugs Inspector
Madras High Court · (1958) 2 MLJ 308
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27
High Courts27 Jan 1958
K. Somasundaram Vs Gopal and Another
Madras High Court · (1958) CriLJ 904 : (1958) ILR (Mad) 586 : (1958) 71 LW 165 : (1958) 1 MLJ 390
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A)
High Courts27 Jan 1958
Appannan Vs V.N. Subbanna Goundan and Others
Madras High Court · (1958) 2 MLJ 530
Provincial Insolvency Act, 1920 — Section 16
High Courts23 Jan 1958
G. Narayanaswami Naidu Vs C. Krishnamurthi and Another
Madras High Court · AIR 1958 Mad 343 : (1958) ILR (Mad) 513 : (1958) 1 MLJ 367
Representation of the People Act, 1951 — Section 116A