High Courts28 Feb 1958
Lion Automobile Service Co. Vs State Transport Authority and Another
Madras High Court · (1958) 2 MLJ 300
Motor Vehicles Act, 1988 — Section 44(3), 44(3)(c), 64, 64(d)
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 17 of 20
High Courts28 Feb 1958
Advocate Cuddalore; Collector of south Arcot Vs An Advocate
Madras High Court · AIR 1958 Mad 511 : (1958) CriLJ 1321 : (1958) ILR (Mad) 667 : (1958) 71 LW 462
Evidence Act, 1872 — Section 126
High Courts26 Feb 1958Dismissed
Srimathi Mary Joseph Vs Tayub Mahamed Hajee Moosa and Co. and Another
Madras High Court · AIR 1959 Mad 86 : (1958) 71 LW 741 : (1958) 2 MLJ 538
Specific Relief Act, 1877 — Section 27
High Courts25 Feb 1958
D. Sitaraman and others Vs S.S. Pattabhiraman alias Rathna
Madras High Court · (1958) 02 MAD CK 0032
High Courts25 Feb 1958Dismissed
In Re: Kandaswami Goundan and Another
Madras High Court · (1958) 2 MLJ 41 : (1958) 9 STC 542
Madras General Sales Tax Act, 1939 — Section 15(2)(a)
High Courts24 Feb 1958Dismissed
In Re: Velayudham Chettiar
Madras High Court · AIR 1959 Mad 394 : (1958) ILR (Mad) 908 : (1958) 71 LW 563 : (1958) 2 MLJ 178
Provincial Insolvency Act, 1920 — Section 28(7), 34
High Courts21 Feb 1958
Kuppuswamy Vs N. Ketty Muthu Goundan
Madras High Court · (1958) 1 MLJ 419
Tamil Nadu District Municipalities Act, 1920 — Section 44(a)
High Courts21 Feb 1958
E.V. Ramaswami, Leader Dravida Kazhagam Vs Jawaharlal Nehru
Madras High Court · (1958) CriLJ 1421 : (1958) ILR (Mad) 851 : (1958) 71 LW 527 : (1958) 2 MLJ 425
Contempt of Courts Act, 1971 — Section 5Penal Code, 1860 (IPC) — Section 117
High Courts20 Feb 1958Dismissed
Muthu Sethurayar and Another Vs Louduswami Odayar and Others
Madras High Court · AIR 1959 Mad 111 : (1959) CriLJ 335 : (1958) 2 MLJ 619
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1), 146(1D), 435, 439
High Courts19 Feb 1958
Seethalakshmi Ammal Vs G. Krishnaswami Rao
Madras High Court · (1958) 02 MAD CK 0033
High Courts19 Feb 1958Dismissed
In Re: P. Kousalya Ammal
Madras High Court · AIR 1959 Mad 184 : (1958) 71 LW 401
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Hindu Succession Act, 1956 — Section 3(1)
High Courts18 Feb 1958
Muthuramalinga Thevar Vs The State of Madras and Another
Madras High Court · AIR 1958 Mad 425 : (1958) CriLJ 1047 : (1958) ILR (Mad) 692 : (1958) 71 LW 328 : (1958) 2 MLJ 169
Preventive Detention Act, 1950 — Section 3(2)
High Courts17 Feb 1958Dismissed
Appellants: A. Palaniappa Mudaliar and other Vs Sivanmalai Gounder and another
Madras High Court · (1958) 02 MAD CK 0031
Civil Procedure Code, 1908 (CPC) — Section 12, 13Transfer of Property Act, 1882 — Section 100, 52
High Courts14 Feb 1958
Raghava Reddy Vs Kanniappan and Others
Madras High Court · (1958) 2 MLJ 177
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts14 Feb 1958
Coimbatore Municipality Vs K.L. Narayanan
Madras High Court · AIR 1958 Mad 416 : (1958) CriLJ 1046 : (1958) ILR (Mad) 734 : (1958) 71 LW 209 : (1958) 1 MLJ 388
Criminal Procedure Code, 1898 (CrPC) — Section 417(4)Limitation Act, 1963 — Section 5
High Courts13 Feb 1958Dismissed
K.M. Srinivasan Pillai Vs R. Kanniappa Pillai
Madras High Court · (1958) 02 MAD CK 0036
Negotiable Instruments Act, 1881 (NI) — Section 125, 20, 49, 64, 64(2)
High Courts13 Feb 1958
Venkatasubbaraya Ayyar alias Papier and Others Vs State of Madras and Another
Madras High Court · (1958) 71 LW 402 : (1958) 1 MLJ 413
High Courts13 Feb 1958
K. Sarojini Devi Vs A. Krishnamoorthy
Madras High Court · (1958) ILR (Mad) 849 : (1958) 2 MLJ 166
Letters Patent Act, 1865 — Clause 15
High Courts13 Feb 1958
D. Sitaraman and Others Vs S.S. Pattabhiraman alias Rathnam
Madras High Court · AIR 1958 Mad 453 : (1958) 71 LW 440 : (1958) 2 MLJ 255
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts12 Feb 1958
R. Subramania Odayar Vs Board of Revenue and Another
Madras High Court · (1958) 71 LW 344 : (1958) 1 MLJ 410
Constitution of India, 1950 — Article 226