High Courts08 Jan 1958
Kunchithapatham Pillai Vs Ranganadham Pillai
Madras High Court · (1958) 1 MLJ 272
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 20 of 20
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathy Natarajan alias N. Saras Wathy Ammal
Madras High Court · (1958) ILR (Mad) 657
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathy Natarajan alias N. Saraswathy Ammal
Madras High Court · AIR 1958 Mad 516
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathi Natarajan
Madras High Court · (1958) ILR (Mad) 657
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958
K.T. Kandaswami Mudaliar Vs Panchayat Board and Others
Madras High Court · (1958) 2 MLJ 106
High Courts06 Jan 1958
Narayanaswami Ayyar (C.V.) Vs Vasudeva Ayyar (K.A.)
Madras High Court · (1958) ILR (Mad) 614 : (1958) 2 LLJ 310 : (1958) 71 LW 279 : (1958) 2 MLJ 1
Payment of Wages Act, 1936 — Section 15, 2, 22, 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jan 1958
In Re: Govilan
Madras High Court · AIR 1958 Mad 286 : (1958) CriLJ 775 : (1958) 1 MLJ 243
Penal Code, 1860 (IPC) — Section 279
High Courts02 Jan 1958
Muhammad Mohideen Rowther Vs N.N.H. Mohammad Mohideen Rowther
Madras High Court · AIR 1960 Mad 24
Transfer of Property Act, 1882 — Section 63A(2)
High Courts02 Jan 1958
V. Ratna Mudaliar (died) and Others Vs The Cantonment Board of St. Thomas Mount
Madras High Court · AIR 1958 Mad 513 : (1958) ILR (Mad) 729 : (1958) 71 LW 259 : (1958) 1 MLJ 349
Cantonments Act, 1924 — Section 203
High Courts02 Jan 1958
Adimoola Padayachi Vs Pavadai Padayachi and Others
Madras High Court · (1958) 2 MLJ 57
Guardians and Wards Act, 1890 — Section 19(b)