High Courts23 Jan 1958
P.M. Swamy Vs K. Sultan Mohideen
Madras High Court · (1958) ILR (Mad) 622 : (1958) 71 LW 383 : (1958) 1 MLJ 355
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 19 of 20
High Courts22 Jan 1958
In Re: Govindan
Madras High Court · AIR 1958 Mad 300 : (1958) ILR (Mad) 665 : (1958) 1 MLJ 347
City Police Act — Section 75
High Courts21 Jan 1958Dismissed
Premchand Motichand Sha Vs T.K. Hameed Sultan
Madras High Court · (1958) 01 MAD CK 0040
High Courts21 Jan 1958Allowed
Muniyammal Vs Thyagaraja Mudaliar and another
Madras High Court · AIR 1958 Mad 580
High Courts21 Jan 1958
V. Kuppuswami and Others Vs Sri Subramaniaswami Devastahanam and Others
Madras High Court · (1958) 71 LW 303 : (1958) 1 MLJ 208
High Courts20 Jan 1958
S.V. Thiruvengadaswami Iyengar Vs Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (1958) ILR (Mad) 662 : (1958) 71 LW 181 : (1958) 1 MLJ 285
High Courts20 Jan 1958
Ravamanickamma Vs Ammani Ammal
Madras High Court · (1958) 71 LW 338 : (1958) 2 MLJ 145
High Courts17 Jan 1958
M. C. T. M. Corporation Private Ltd. Vs Income Tax Officer, Pudukottai and Another
Madras High Court · (1958) 33 ITR 573
Income Tax Act, 1922 — Section 17, 18, 35
High Courts17 Jan 1958Dismissed
Kathaperumal Pillai Vs Rajendra and Another
Madras High Court · AIR 1959 Mad 409 : (1958) 2 MLJ 183
High Courts17 Jan 1958
Govindarajulu Naidu and Others Vs S.S. Naidu alias Soundararajulu Naidu
Madras High Court · (1958) 2 MLJ 148
Contract Act, 1872 — Section 69, 70
High Courts17 Jan 1958
M.C.T.M. Corporation Vs Income Tax Officer and Another
Madras High Court · AIR 1958 Mad 377 : (1958) 71 LW 353 : (1958) 1 MLJ 344
Income Tax Act, 1922 — Section 17, 18, 18(3), 35
High Courts17 Jan 1958Dismissed
Commercial Credit Corporation (1943) Ltd. Vs Deputy Commercial Tax Officer
Madras High Court · AIR 1958 Mad 561 : (1958) ILR (Mad) 767 : (1958) 71 LW 489 : (1958) 2 MLJ 316 : (1958) 9 STC 599
Motor Vehicles Act, 1988 — Section 2(19)
High Courts17 Jan 1958
K.M.P.R. Kumarappa Chettiar and Another Vs P.R.A.S. Andiappa Chettiar (died) and Others
Madras High Court · (1958) 1 MLJ 395
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts16 Jan 1958Allowed
State of Madras Vs S.K.S.O. Muhammed Ghani Tharoganar
Madras High Court · AIR 1959 Mad 464 : (1958) 2 MLJ 160
Easements Act, 1882 — Section 2, 7
High Courts16 Jan 1958
In Re: K.G. Jagannathan
Madras High Court · AIR 1958 Mad 333 : (1958) CriLJ 903 : (1958) 1 MLJ 242
Railways Act, 1890 — Section 121
High Courts16 Jan 1958
Ponnusami Nadar Vs Athi Nadar and Another
Madras High Court · (1958) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Jan 1958
T.N. Kuriakose Vs Mrs. Leelie Kuriakose
Madras High Court · AIR 1958 Mad 340 : (1958) 1 MLJ 393
Divorce Act, 1869 — Section 36
High Courts10 Jan 1958
Swadesamitran, Ltd. Vs Its workmen (Madras Union of Journalists)
Madras High Court · (1958) 2 LLJ 146
Industrial Disputes Act, 1947 — Section 10
High Courts08 Jan 1958Dismissed
Kunchitapadam Pillai Vs Ranganadha Pillai
Madras High Court · (1958) 1 MLJ 272
High Courts08 Jan 1958
M.T. Viswanathan Chettiar by Power of Agent, Balasubramania Iyer Vs Munian Samban and Others
Madras High Court · (1958) 71 LW 277 : (1958) 1 MLJ 414