High Courts03 Dec 1962
Commissioner of Income Tax, Madras Vs Modern Theatres Ltd.
Madras High Court · (1963) 50 ITR 548
Income Tax Act, 1922 — Section 10, 12, 13, 66
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 3 of 23
High Courts30 Nov 1962
Narayana Pillai Vs Velayuthan Pillai (unsound mind) represented by Lakshmi
Madras High Court · (1963) ILR (Mad) 993 : (1963) 76 LW 411 : (1964) 1 MLJ 246
Evidence Act, 1872 — Section 108
High Courts30 Nov 1962Dismissed
Narayana Pillai Vs Velayuthan Pillai
Madras High Court · AIR 1963 Mad 385
Evidence Act, 1872 — Section 108
High Courts29 Nov 1962Dismissed
Abdul Razak Vs The Principal, Madras Veterinary College, Madras-7
Madras High Court · (1962) 11 MAD CK 0050
Constitution of India, 1950 — Article 311
High Courts29 Nov 1962Allowed
Nalini Vs Somasundaram
Madras High Court · AIR 1964 Mad 52
Contract Act, 1872 — Section 10, 3, 4
High Courts29 Nov 1962Allowed
Rasammal Vs K. Subbaroya Goundar and Others
Madras High Court · AIR 1963 Mad 402 : (1963) 76 LW 177 : (1963) 1 MLJ 148
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts28 Nov 1962
Pasumarthy Kuppu Reddy and Others Vs The Corporation of Madras
Madras High Court · (1963) ILR (Mad) 1100 : (1963) 76 LW 312 : (1964) 1 MLJ 128
Madras City Municipal Corporation Act, 1919 — Section 223
High Courts28 Nov 1962Dismissed
The State of Madras Vs Voltas Limited
Madras High Court · (1964) ILR (Mad) 140 : (1963) 14 STC 446
Sales of Goods Act, 1930 — Section 9
High Courts27 Nov 1962
S.B. Ranga Vilas Motors (Private) Ltd. Vs Industrial Tribunal and Another
Madras High Court · (1963) 2 LLJ 595
High Courts27 Nov 1962
Wellington Talkies Vs Collector of Tiruchirapalli
Madras High Court · (1963) ILR (Mad) 572 : (1963) 76 LW 274 : (1963) 1 MLJ 215
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 28
High Courts27 Nov 1962Dismissed
T. Mariasingha Chettiar Vs The State of Madras
Madras High Court · (1963) 1 MLJ 365 : (1963) 14 STC 424
States Reorganisation Act, 1956 — Section 119, 12, 3, 4, 7
High Courts27 Nov 1962
Paragon Talkies Vs Manickam (R.) and Others
Madras High Court · (1968) 1 LLJ 355 : (1963) 1 MLJ 304
Industrial Disputes Act, 1947 — Section 33C
High Courts27 Nov 1962
K.M. Muhammed Sultan Rowther and Another Vs K.S.M. Muhamed Nurdin
Madras High Court · (1963) 1 MLJ 300
Limitation Act, 1963 — Section 19
High Courts26 Nov 1962Allowed
Madura Mills Company Limited Vs The State of Madras
Madras High Court · (1964) ILR (Mad) 134 : (1964) 15 STC 90
Income Tax Act, 1961 — Section 35
High Courts26 Nov 1962Dismissed
Gannon Dunkerley and Company (Madras) Private Limited Vs The Government of Madras
Madras High Court · (1964) 15 STC 40
High Courts26 Nov 1962Allowed
V.K. Baraskar Vs State of Madras
Madras High Court · (1964) ILR (Mad) 516 : (1963) 76 LW 403 : (1963) 14 STC 615
Sales of Goods Act, 1893 — Section 4
High Courts23 Nov 1962
S. Rajammal Vs Rangaswami Reddiar
Madras High Court · (1963) 76 LW 325 : (1963) 1 MLJ 298
High Courts23 Nov 1962Dismissed
S. Vaidyanatha Iyer and Another Vs Life Insurance Corporation of India
Madras High Court · (1963) ILR (Mad) 761
Constitution of India, 1950 — Article 226Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 49(2), 5Life Insurance Field Officers (Alteration of Remuneration and Other Terms and Conditions of Service) Order, 1957 — Rule 2
High Courts23 Nov 1962
Young Men's Indian Association (Regd.) Vs Jt. Commercial Tax Officer, Harbour Dn. II
Madras High Court · AIR 1964 Mad 63 : (1963) 76 LW 704 : (1963) 14 STC 1030
Companies Act, 1956 — Section 26Constitution of India, 1950 — Article 14, 226, 246Madras General Sales Tax Act, 1939 — Section 2
High Courts23 Nov 1962
Cosmopolitan Club Vs The Joint Commercial Tax Officer, Triplicane Division
Madras High Court · (1963) ILR (Mad) 695
Companies Act, 1913 — Section 26Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 226, 246