High Courts22 Nov 1962Allowed
Thangayi Ammal Vs Gurunatha Goundan and others.
Madras High Court · (1962) 11 MAD CK 0052
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 4 of 23
High Courts21 Nov 1962
Peirce, Leslie and Co. Ltd. and Managing Agents of Peria Karamalai Tea and Produce Co. Ltd. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1963) 1 MLJ 330
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts20 Nov 1962
Secretary, Vijayakumar Mills National Workers' Union Vs The Management of Vijayakumar Mills, Ltd. and Another
Madras High Court · (1964) 1 MLJ 82
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts20 Nov 1962
The Management of Murugesa Naicker Co. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1963) 76 LW 219 : (1963) 1 MLJ 158
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts20 Nov 1962Allowed
Secretary, Vijayakumar Mills National Workers' Union Vs The Management of Vijayakumar Mills Ltd. and Another
Madras High Court · AIR 1963 Mad 427 : (1964) 8 FLR 151 : (1963) 1 LLJ 510
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts20 Nov 1962Dismissed
Esakki Pillai and Others Vs Ski Krishnan Nadar and Others
Madras High Court · (1968) ILR (Mad) 465
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 11, 12(1), 12(2), 18
High Courts20 Nov 1962Allowed
Sri Jayashree Tea Gardens, Limited Vs The Commissioner of Agricultural Income Tax, Board of Revenue
Madras High Court · (1964) ILR (Mad) 127
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Madras Plantations Agricultural Income Tax Act, 1955 — Section 2Religious Endowments Act, 1863 — Section 10
High Courts19 Nov 1962
Commissioner of Income Tax, Madras Vs B.C. Munirathnam Naidu
Madras High Court · (1966) 59 ITR 492
High Courts19 Nov 1962
The Commissioner of Income Tax Vs B.C. Munirathnam Naidu
Madras High Court · (1963) 1 MLJ 398
High Courts19 Nov 1962
W.P.A.R. Ramamoorthy and Others Vs The Secretary, Tirunelveli District National Plantation Workers' Union and Others
Madras High Court · (1964) 1 MLJ 80
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(4)
High Courts19 Nov 1962
Mathew Abraham Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 467
Income Tax Rules, 1962 — Rule 24
High Courts17 Nov 1962
Raghuvir Kumar and Another Vs Shanmughavadivu and Others
Madras High Court · AIR 1971 Mad 330 : (1962) 2 MLJ 193
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 21
High Courts16 Nov 1962Dismissed
Uthamram Vs K.M. Abdul Kasim Co.
Madras High Court · AIR 1964 Mad 221 : (1963) ILR (Mad) 1040 : (1963) 76 LW 827
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 44A(2)Limitation Act, 1908 — Article 182, 183
High Courts15 Nov 1962Allowed
Sha Rikhabdas Ghaganraj Vs Collector of Central Excise
Madras High Court · AIR 1963 Mad 337 : (1963) 76 LW 313
Civil Procedure Code, 1908 (CPC) — Section 148Sea Customs Act, 1878 — Section 167(8), 178A, 188, 189
High Courts15 Nov 1962Allowed
C. Avudainayagam Pillai Vs S.S. Bharathi (died) and Others
Madras High Court · (1965) ILR (Mad) 124
Transfer of Property Act, 1882 — Section 108
High Courts15 Nov 1962
M.M. Abbas Bros. and Another Vs The State of Madras and Others
Madras High Court · (1963) ILR (Mad) 877 : (1964) 1 MLJ 219
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7
High Courts14 Nov 1962Dismissed
Deputy Commissioner of Commercial Taxes Vs Allied Textile Corporation Mill Stores
Madras High Court · (1963) 76 LW 303 : (1963) 1 MLJ 343 : (1963) 14 STC 460
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5(1)(c)
High Courts13 Nov 1962
A.E. Shanmugham Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1963) 1 MLJ 331
Industrial Disputes Act, 1947 — Section 17A, 20(3), 25F, 33(2)
High Courts12 Nov 1962
S.P. Shanmughasundaram Vs Marudachala Goundar and Others
Madras High Court · (1963) ILR (Mad) 466 : (1963) 76 LW 72 : (1963) 1 MLJ 291
Constitution of India, 1950 — Article 226
High Courts09 Nov 1962Dismissed
Brahateeswaran alias Shanmugasundaram and Another Vs Bava C. Chokkappa Mudaliar and Others
Madras High Court · (1964) ILR (Mad) 517
Civil Procedure Code, 1908 (CPC) — Section 110, 110(1)Constitution of India, 1950 — Article 133, 133(1)Hindu Religious Institutions Act — Section 84