COURT ARCHIVE

Madras High Court judgments, 1962

449 judgments · page 23 of 23

High Courts05 Jan 1962Allowed

Tirugnana Sambanda Mudaliar Vs Meenakshi Ammal and Others

Madras High Court · AIR 1963 Mad 144 : (1962) 75 LW 444

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151, 47Evidence Act, 1872 — Section 115

High Courts05 Jan 1962

Madras High Court · (1962) ILR (Mad) 1016 : (1962) 75 LW 399 : (1963) 1 MLJ 385

Penal Code, 1860 (IPC) — Section 330, 348

High Courts05 Jan 1962Dismissed

Madras High Court · (1962) 01 MAD CK 0001

Transfer of Property Act, 1882 — Section 58

High Courts04 Jan 1962Partly Allowed

Madras High Court · AIR 1963 Mad 133

Hindu Succession Act, 1956 — Section 14(1), 14(2)

High Courts03 Jan 1962

Madras High Court · (1962) 01 MAD CK 0021

Criminal Procedure Code, 1898 (CrPC) — Section 479A

High Courts03 Jan 1962Dismissed

Madras High Court · AIR 1963 Mad 134 : (1963) 1 LLJ 52

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)

High Courts02 Jan 1962

Madras High Court · (1962) 2 MLJ 175

Tamil Nadu Panchayats Act, 1958 — Section 7

High Courts02 Jan 1962

Madras High Court · AIR 1962 Mad 497 : (1962) CriLJ 764

Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379

High Courts01 Jan 1962

Madras High Court · (1962) 2 MLJ 348

Civil Procedure Code, 1908 (CPC) — Section 47