High Courts02 Feb 1962
A. Natesa Iyer Vs The Commissioner of Income Tax
Madras High Court · AIR 1963 Mad 383 : (1962) ILR (Mad) 1110 : (1962) 46 ITR 802 : (1963) 1 MLJ 1
Income Tax Act, 1922 — Section 10(2)
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 21 of 23
High Courts02 Feb 1962
In Re: Vijayam and Co.
Madras High Court · (1962) 75 LW 602 : (1962) 13 STC 504
Penal Code, 1860 (IPC) — Section 174, 175
High Courts02 Feb 1962Allowed
K.S. Ramachandran Vs Ragistrar of Cooperative Societies and Another
Madras High Court · AIR 1963 Mad 105 : (1963) 33 CompCas 807
Contract Act, 1872 — Section 237Evidence Act, 1872 — Section 167
High Courts02 Feb 1962
CT. CT. Chidambaram Chettiar Vs M.C. Muthuvelu Pillai and Another
Madras High Court · (1962) ILR (Mad) 1102 : (1962) 75 LW 461 : (1962) 2 MLJ 399
High Courts01 Feb 1962Dismissed
N. Deviah Gowder Vs Commercial Tax Officer
Madras High Court · (1962) 13 STC 422
Constitution of India, 1950 — Article 226
High Courts01 Feb 1962
Sakalchand Babulal Vs Income Tax Officer, Second Additional City Circle V, Madras
Madras High Court · (1963) 47 ITR 673
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(2), 22(4), 23(2), 42, 42(1)
High Courts01 Feb 1962
RAJU AND MANNAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1963) 50 ITR 202
High Courts30 Jan 1962
T. Haji Syed Ibrahim Rowther Vs Income Tax Officer, Cuddalore, and Another
Madras High Court · (1963) 47 ITR 665
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 31, 33, 35, 35(1), 35(5)
High Courts30 Jan 1962
V. Vasudeva Bhat Vs The Revenue Officer, Corporation of Madras
Madras High Court · (1962) 75 LW 687 : (1963) 1 MLJ 7
Constitution of India, 1950 — Article 226
High Courts29 Jan 1962
In re: Govindasami
Madras High Court · (1963) CriLJ 128
Electricity Act, 1910 — Section 39, 44, 44(c), 50Penal Code, 1860 (IPC) — Section 211, 379
High Courts29 Jan 1962
Ranjithammal Vs Sowbagyathammal
Madras High Court · AIR 1962 Mad 421 : (1962) 75 LW 226
Registration Act, 1908 — Section 23, 24, 25, 26, 34
High Courts25 Jan 1962
R. Rama Subbarayalu Reddiar Vs Rengammal
Madras High Court · (1962) ILR (Mad) 1001 : (1962) 75 LW 452 : (1962) 2 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 15Tamil Nadu Civil Courts Act, 1873 — Section 29(1)
High Courts25 Jan 1962
A. Rangaswami Iyengar Vs Pattammal alias Rajalakshmi Ammal and Another
Madras High Court · AIR 1962 Mad 490 : (1962) 75 LW 480
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1), 216, 227
High Courts25 Jan 1962Dismissed
P. S. Venkatarama Iyer Vs K. K. Gangadhaka Mudaliar and others
Madras High Court · (1962) 01 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Jan 1962
R. Rama Subbarayalu Reddiar Vs Rengammal
Madras High Court · AIR 1962 Mad 450
Succession Act, 1925 — Section 265Tamil Nadu Civil Courts Act, 1873 — Section 29(1)
High Courts22 Jan 1962
Rajammal Vs Kanniyan Muthuraj and Others
Madras High Court · (1962) 2 MLJ 423
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 11
High Courts22 Jan 1962Dismissed
Vaithilinga Gounder Vs Kuppusami Gounder
Madras High Court · AIR 1963 Mad 137 : (1962) 75 LW 637
Limitation Act, 1908 — Article 142, 144
High Courts19 Jan 1962
T.R. Punnavanam Pillai Vs V. Muthuswami Achari
Madras High Court · AIR 1962 Mad 444 : (1963) ILR (Mad) 1171 : (1962) 75 LW 338
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Limitation Act, 1963 — Article 7
High Courts18 Jan 1962Allowed
State of Madras Vs Saifudin Abdul Hussain, Proprietor and Partner of Industrial Engineering Stores
Madras High Court · AIR 1963 Mad 140 : (1962) 75 LW 633
Constitution of India, 1950 — Article 229Contract Act, 1872 — Section 197, 199Government of India Act, 1935 — Section 175(3)
High Courts17 Jan 1962Dismissed
S. Ramaswami Mudaliar and Co. and Another Vs State of Madras
Madras High Court · AIR 1963 Mad 5 : (1962) ILR (Mad) 1131 : (1962) 75 LW 524 : (1963) 1 MLJ 28 : (1962) 13 STC 785
Constitution of India, 1950 — Article 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 3(1)Sales Tax Laws Validation Act, 1956 — Section 2