High Courts15 Feb 1962
Bichal Naidu Vs S.K. Muthuramalingam and Another
Madras High Court · (1962) ILR (Mad) 1144 : (1962) 75 LW 477 : (1962) 2 MLJ 352
Limitation Act, 1963 — Article 74
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 20 of 23
High Courts15 Feb 1962
P. Arunachala Mudaliar Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 50 ITR 36
Income Tax Act, 1961 — Section 18, 28, 28(1)(c)
High Courts15 Feb 1962
FAMILY OF V.A.M. SANKARALINGA NADAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1963) ILR (Mad) 214 : (1963) 48 ITR 314
High Courts14 Feb 1962
K.A.M.P. Meerasahib Tharaganar and Bros Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 48 ITR 950
Income Tax Act, 1922 — Section 22, 22(2), 22(4), 23(4), 66(2)
High Courts14 Feb 1962
Commissioner of Income Tax Vs Chennai Kaithari Corporation (Private) Ltd.
Madras High Court · (1971) 79 ITR 462 : (1963) 1 MLJ 93
High Courts13 Feb 1962
Narayanaswami and Others Vs Egappa Reddi and Others
Madras High Court · AIR 1962 Mad 443 : (1963) ILR (Mad) 93 : (1962) 75 LW 357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 145, 200, 233, 247, 259General Clauses Act, 1897 — Section 13
High Courts13 Feb 1962
A. Narayanan and Another Vs Commissioner of Income Tax
Madras High Court · AIR 1963 Mad 179 : (1963) 47 ITR 740
Succession Act, 1925 — Section 111
High Courts13 Feb 1962
P. K. Kalasami Nadar Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 1056
Income Tax Act, 1922 — Section 28, 28(1)(c), 28(3)
High Courts09 Feb 1962Dismissed
O.S.M. Salih Vs A.M. Salih
Madras High Court · (1962) 02 MAD CK 0038
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts09 Feb 1962
P.A.C. Ratnaswamy Nadar and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 1148
Income Tax Act, 1922 — Section 66Transfer of Property Act, 1882 — Section 122
High Courts09 Feb 1962
A.R.A. AR. Kannammai Achi Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 52 ITR 468
High Courts08 Feb 1962
T.R.S. Mani Vs I.R.P. Radio (Private) Ltd.
Madras High Court · (1962) ILR (Mad) 1141 : (1962) 75 LW 484 : (1962) 2 MLJ 270
High Courts08 Feb 1962Allowed
T.R.S. Mani Vs I.R.P. (Radio) Private Ltd.
Madras High Court · AIR 1963 Mad 30
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 20, 96
High Courts07 Feb 1962Allowed
R. Amar Singh Vs The State of Madras
Madras High Court · (1962) 02 MAD CK 0001
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3(1)
High Courts06 Feb 1962
V. S. R. M. Firm Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 47 ITR 720
High Courts05 Feb 1962
S. Abdul Muthalibu Vs K.M. Mohammed Abdul Khader
Madras High Court · (1962) 2 MLJ 414
Companies Act, 1913 — Section 168Limitation Act, 1963 — Section 3Provincial Insolvency Act, 1920 — Section 28(7)
High Courts05 Feb 1962Dismissed
The State of Madras Vs Shanmuga Oil Mills, Erode and others
Madras High Court · (1963) ILR (Mad) 12
Constitution of India, 1950 — Article 143, 226, 266, 286(2)
High Courts05 Feb 1962Dismissed
The State of Madras and Another Vs Shanmugha Oil Mills and Another
Madras High Court · (1963) ILR (Mad) 12
Constitution of India, 1950 — Article 226, 266, 286(2)Madras Commercial Crops Markets (Amendment) Act, 1955 — Section 10, 10(1)Madras Commercial Crops Markets Act, 1933 — Section 11, 11(1), 11A, 12, 13
High Courts05 Feb 1962
G. Vijayaranga Mudaliar Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 47 ITR 853
Income Tax Act, 1922 — Section 35, 59, 66(2)
High Courts02 Feb 1962
K.S. Ramachandran Vs The Registrar of Co-operative Societies and Another
Madras High Court · (1962) 75 LW 406 : (1962) 2 MLJ 407
Contract Act, 1872 — Section 237