High Courts17 Jan 1962
In Re: K. Sivaswami Servai and Another
Madras High Court · AIR 1962 Mad 340 : (1962) CriLJ 377
Criminal Procedure Code, 1898 (CrPC) — Section 514(5)
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 22 of 23
High Courts17 Jan 1962
Saradambal Ammal Vs Sambanda Mudaliar
Madras High Court · (1962) ILR (Mad) 800 : (1962) 75 LW 238 : (1962) 2 MLJ 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4, Order 1 Rule 5, Order 21 Rule 64
High Courts16 Jan 1962
K. Chinnaraju Vs K. Padmanabhan
Madras High Court · (1962) CriLJ 702 : (1962) 75 LW 224
Criminal Procedure Code, 1898 (CrPC) — Section 190, 195, 199
High Courts16 Jan 1962Dismissed
Indian Aluminium Co. Ltd. Vs The State of Madras
Madras High Court · AIR 1963 Mad 116 : (1962) 13 STC 967
Constitution of India, 1950 — Article 245, 246, 286(1)Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 18, 5A, 8Madras General Sales Tax Act, 1939 — Section 22, 3, 8B(2)
High Courts15 Jan 1962
M.S. Balakrishna Chetty Vs The State of Madras
Madras High Court · (1962) 75 LW 574 : (1962) 2 MLJ 186
Madras General Sales Tax Act, 1939 — Section 12B
High Courts15 Jan 1962
Venkatiah Vs Management of the Buckingham and Carnatic Co. Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 478 : (1963) 6 FLR 139 : (1963) 1 LLJ 16
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 73
High Courts15 Jan 1962
M.S. Balakrishna Chetty Vs State of Madras
Madras High Court · (1962) ILR (Mad) 1129 : (1962) 13 STC 398
Madras General Sales Tax Act, 1939 — Section 12B
High Courts12 Jan 1962
S. Rangaraju Naidu Vs The Regional Transport Officer
Madras High Court · (1962) ILR (Mad) 1064 : (1962) 75 LW 347 : (1962) 2 MLJ 232
Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 11A
High Courts12 Jan 1962
Nagarathinathachi Vs Karpagathachi and Others
Madras High Court · AIR 1962 Mad 482 : (1962) 75 LW 384 : (1962) 2 MLJ 312
High Courts11 Jan 1962Dismissed
Sundara Battar alias Sundara Gurukkal Vs Ramakrishna Naidu and others
Madras High Court · (1962) 01 MAD CK 0031
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57
High Courts11 Jan 1962Dismissed
P. Haji Abdul Wahab and Brothers Vs The Government of Madras: No. 2
Madras High Court · (1962) 13 STC 834
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Jan 1962Dismissed
Sona Ana Pana Balraj and Others Vs S.P. Vadivel Nadar and Sons and Another
Madras High Court · AIR 1963 Mad 12 : (1962) 75 LW 513
Trade Marks Act, 1940 — Section 23, 24, 46, 72
High Courts09 Jan 1962Dismissed
A.P. Mariappa Mudaliar Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 1125 : (1963) 1 MLJ 5 : (1962) 13 STC 746
Madras General Clauses Act, 1958 — Section 8, 9(2)
High Courts09 Jan 1962
C. Ramaswamy, and Others Vs Commissioner of Agricultural Income Tax, Madras
Madras High Court · (1964) 51 ITR 164
High Courts05 Jan 1962
Ramachandra Gounder Vs Venkatachala Gounder
Madras High Court · AIR 1962 Mad 498 : (1963) ILR (Mad) 86 : (1962) 75 LW 464
High Courts05 Jan 1962
Dr. Arthur Nathanial and Another Vs Dr. R.P. Nathanial
Madras High Court · (1962) 75 LW 531 : (1962) 2 MLJ 420
High Courts05 Jan 1962
S.T. Sinniah Chettiar Vs S.T. Karian Chettiar
Madras High Court · (1964) 1 MLJ 335
Partnership Act, 1932 — Section 5
High Courts05 Jan 1962
Public Prosecutor Vs Thulasingam
Madras High Court · (1964) CriLJ 241
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Jan 1962
Perumalsamy Naicker and Another Vs Srinivasaga Naicker and Others
Madras High Court · AIR 1962 Mad 396
High Courts05 Jan 1962
S. Abdul Muthalibu Vs K.M. Mohammed Abdul Khader
Madras High Court · AIR 1962 Mad 506 : (1962) 32 CompCas 1102 : (1962) ILR (Mad) 928 : (1962) 75 LW 441
Companies Act, 1913 — Section 171Limitation Act, 1963 — Section 3