High Courts25 Nov 1938
T.S. Shanmugasundaram Pillai Vs A. Manicka Mudaliar
Madras High Court · AIR 1939 Mad 368 : (1939) 49 LW 102 : (1939) 1 MLJ 412
Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 3 of 22
High Courts25 Nov 1938
Pathuma Bibi and Others Vs Muthuswami Chettiar, minor by guardian Nallammal Achi through her authorised agent V. Nallathambi Chettiar
Madras High Court · (1939) 49 LW 627 : (1939) 1 MLJ 907
High Courts25 Nov 1938
Mottai Meera alias Sheik Abdul Kadir Rowther Vs Chinna Sheik Abdul Kadir Rowther and Others
Madras High Court · AIR 1939 Mad 471 : (1939) ILR (Mad) 525 : (1939) 49 LW 391 : (1939) 1 MLJ 528
Trusts Act, 1882 — Section 90
High Courts23 Nov 1938
Chaduragiri Kattari Nagayya Kamarajendra Ramaswami Kamaya Nayakkar Vs Viralakshmi Ammal and Another
Madras High Court · AIR 1940 Mad 814
High Courts22 Nov 1938
Bkottiprolu Seetharamamma Vs Ramireddi Patta Reddi and Another
Madras High Court · AIR 1940 Mad 739
Specific Relief Act, 1877 — Section 25(b)
High Courts22 Nov 1938
Gopu China Jogayya, Gopu Seshavatharam and Co. Vs Manepalli Bapanayya and Others
Madras High Court · AIR 1939 Mad 374 : (1939) ILR (Mad) 194 : (1939) 49 LW 23 : (1939) 1 MLJ 88
Provincial Insolvency Act, 1920 — Section 56
High Courts21 Nov 1938
Mantena Kanakaraju Vs Datla Atchutharamanaraju and Another
Madras High Court · AIR 1940 Mad 432 : (1940) 51 LW 452 : (1940) 1 MLJ 600
High Courts18 Nov 1938
Pandyappa Arasu Binnani Vs Chennappa Hegde and Others
Madras High Court · AIR 1940 Mad 165
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1938
K. Manaithunainatha Desikar Vs Gopala Chettiar and Others
Madras High Court · AIR 1939 Mad 380 : (1939) 49 LW 270 : (1939) 1 MLJ 317
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 1938
A.M. Gopalakrishnan Vs The Official Liquidators and Quilon Bank Limited
Madras High Court · (1939) 1 MLJ 209
Companies Act, 1956 — Section 282B
High Courts18 Nov 1938
V.V. Vythilingam Pillai Vs Seshan minor by guardian Fankajathammal
Madras High Court · AIR 1939 Mad 477 : (1939) 49 LW 103 : (1939) 1 MLJ 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts17 Nov 1938
COMMISSIONER OF Income Tax, MADRAS Vs BANK OF CHETTINAD LTD.
Madras High Court · (1939) 7 ITR 1
Income Tax Act, 1961 — Section 42(1)
High Courts16 Nov 1938
P.S. Sathappa Chettiar and Another Vs N.K. Pr. S. Pr. Chockalingam Chettiar and Another
Madras High Court · AIR 1940 Mad 615
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts16 Nov 1938
Margaret Lornie Vs Abu Backer Sait by guardian Alli Mohammad Soomer Sait
Madras High Court · AIR 1939 Mad 414 : (1939) 49 LW 207 : (1939) 1 MLJ 664
Guardians and Wards Act, 1890 — Section 27
High Courts16 Nov 1938
Subramania Gurukkal Vs Abhinava Poornapriya A. Srinivasa Rao Sahib
Madras High Court · AIR 1940 Mad 617
Madras Court of Wards Act, 1902 — Section 57
High Courts16 Nov 1938
P.S. Tulajarama Rao Vs Sir James Taylor, Governor of Reserve Bank of India and Others
Madras High Court · (1939) ILR (Mad) 466 : (1939) 49 LW 29 : (1939) 2 MLJ 639
High Courts15 Nov 1938
C.S. Nataraja Pillai and Another Vs C.S. Subbaroya Chettiar
Madras High Court · AIR 1939 Mad 693 : (1939) ILR (Mad) 507 : (1939) 49 LW 287 : (1939) 1 MLJ 499
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Nov 1938
COMMISSIONER OF Income Tax, MADRAS Vs P. R. A. L. M. MUTHUKARUPPAN CHETTIAR.
Madras High Court · AIR 1939 Mad 376 : (1939) 7 ITR 29
Income Tax Act, 1961 — Section 26(2)
High Courts14 Nov 1938
The Commissioner of Income Tax Vs P.R.A.L.M. Muthukaruppan Chettiar
Madras High Court · (1939) ILR (Mad) 269 : (1939) 49 LW 399 : (1939) 1 MLJ 482
Income Tax Act, 1961 — Section 26(2)