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Madras High Court judgments, 1938

427 judgments · page 2 of 22

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High Courts09 Dec 1938

The Mylapore Hindu Permanent Fund Ltd. Vs P.S. Pushpammal

Madras High Court · AIR 1939 Mad 774 : (1939) 50 LW 916 : (1939) 2 MLJ 434

Transfer of Property Act, 1882 — Section 53
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High Courts09 Dec 1938

Chokka Dhanamma and Another Vs The Coromandal Company, Limited and Another

Madras High Court · AIR 1939 Mad 401 : (1939) 49 LW 341 : (1939) 1 MLJ 235

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High Courts09 Dec 1938

Munusami Chetti and Others Vs Periya Kuppusami Chetti and Others

Madras High Court · AIR 1939 Mad 691 : (1939) ILR (Mad) 870 : (1939) 49 LW 334 : (1939) 1 MLJ 392

Civil Procedure Code, 1908 (CPC) — Section 91
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High Courts09 Dec 1938

The Public Prosecutor Vs Natesa Pillai

Madras High Court · AIR 1939 Mad 445 : (1939) 49 LW 381 : (1939) 1 MLJ 131

Emigration Act, 1983 — Section 25(2)(b)
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High Courts09 Dec 1938

In Re: A.T. Kava

Madras High Court · AIR 1939 Mad 524 : (1939) 49 LW 494 : (1939) 1 MLJ 700

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High Courts08 Dec 1938

Ninkileri Lakshmikutty Kettilamma Vs Thekka Madathi Vishnu Nambisan

Madras High Court · AIR 1939 Mad 411 : (1939) ILR (Mad) 415 : (1939) 49 LW 199 : (1939) 1 MLJ 261

Transfer of Property Act, 1882 — Section 130
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High Courts07 Dec 1938

Vadavalli Narasimha Rao and Others Vs V. Ayyanna Rao

Madras High Court · AIR 1939 Mad 794 : (1939) 49 LW 298 : (1939) 1 MLJ 445

Penal Code, 1860 (IPC) — Section 430
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High Courts07 Dec 1938

Kurella Ramamurti alias Sreeramulu and Another Vs Nalam Subbarao

Madras High Court · AIR 1939 Mad 481 : (1939) 49 LW 534 : (1939) 1 MLJ 491

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High Courts02 Dec 1938

Nallangal Vs Arasappappillaipatti Co-operative Society

Madras High Court · AIR 1940 Mad 779

Trusts Act, 1882 — Section 90
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High Courts02 Dec 1938

Krishnamachari Vs Chengalraya Naidu

Madras High Court · (1939) 49 LW 768 : (1939) 2 MLJ 469

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High Courts02 Dec 1938

Krishnamachari Vs Chengalaraya Naidu

Madras High Court · AIR 1940 Mad 281

Limitation Act, 1963 — Article 182
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High Courts01 Dec 1938

The Crown Prosecutor Vs T. Sellamuthu

Madras High Court · (1940) 51 LW 744 : (1940) 1 MLJ 761

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High Courts01 Dec 1938

T. Pr. Sm. Somasundaram Chettiar Vs V. Rm. Sevugan Chettiar and Another

Madras High Court · AIR 1940 Mad 505

Partnership Act, 1932 — Section 13(c)
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High Courts01 Dec 1938

Crown Prosecutor Vs T. Sellamuthu

Madras High Court · AIR 1940 Mad 271

Penal Code, 1860 (IPC) — Section 206
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High Courts30 Nov 1938

Mandavalli Satyanarayanamurthi Vs Kotha Manikyala Rao

Madras High Court · AIR 1940 Mad 265

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High Courts29 Nov 1938

Panangipalli Suryanarayanacharyulu Vs Ravi Narasimhaswamy and Others

Madras High Court · AIR 1939 Mad 360 : (1939) ILR (Mad) 367 : (1939) 49 LW 196 : (1939) 1 MLJ 268

Court Fees Act, 1870 — Section 7(x)(c)
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High Courts28 Nov 1938

Yellavajjhula Surayya Vs Tummalapalli Mangayya and Others

Madras High Court · AIR 1941 Mad 345

Evidence Act, 1872 — Section 92Provincial Insolvency Act, 1920 — Section 28(4)
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High Courts28 Nov 1938

Sarvabhotla Thotapalle Chendikamba Vs Kanala Indrakanti Viswanathamayya and Others

Madras High Court · AIR 1939 Mad 446 : (1939) 49 LW 273 : (1939) 1 MLJ 227

Evidence Act, 1872 — Section 33
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High Courts25 Nov 1938

Kasi Mangalath Illath Vishnu Nambudiri and Others Vs Pattath Ramunni Marar and Others

Madras High Court · AIR 1940 Mad 208

Court Fees Act, 1870 — Section 13
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High Courts25 Nov 1938

Kasi Mangalath Illath Vishnu Nambudiri and Others Vs Rao Sahib Pattath Ramunni Marar and Others

Madras High Court · (1939) 2 MLJ 867

Court Fees Act, 1870 — Section 13, 14
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