High Courts07 Jan 1938
B. Venkatachala Mudaliar Vs The Coimbatore Municipality
Madras High Court · AIR 1938 Mad 880 : (1938) 48 LW 329 : (1938) 2 MLJ 353
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 22 of 22
High Courts07 Jan 1938
Amirthavalli Ammal by her next friend T.A. Arumugham Pillai and Others Vs Sironmani Ammal and Others
Madras High Court · (1938) ILR (Mad) 757 : (1938) 47 LW 470 : (1938) 1 MLJ 422
Guardians and Wards Act, 1890 — Section 7(1)
High Courts06 Jan 1938
Pakkiri Muhammad Rowther Vs L. Swaminatha Mudaliar
Madras High Court · AIR 1938 Mad 573 : (1938) 47 LW 474 : (1938) 1 MLJ 796
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Jan 1938
The Villupuram Urban Co-operative Bank Vs Balasubramania Mudali
Madras High Court · AIR 1938 Mad 809 : (1938) 48 LW 285 : (1938) 2 MLJ 186
High Courts04 Jan 1938
N. Kayambu Pillai Vs Lakshmi Ammani Ammal by Guardian ad litem the Manager of Court of Wards for Marungapuri Estate
Madras High Court · AIR 1938 Mad 491 : (1938) 47 LW 405 : (1938) 2 MLJ 137
High Courts03 Jan 1938
The Secretary of State for India in Council Vs Muniappan Chetti and Others
Madras High Court · AIR 1938 Mad 509 : (1938) 48 LW 115 : (1938) 2 MLJ 355
High Courts03 Jan 1938
Sri Rajah Rai Sri Venkatraya Krishna Rangarao Bahadur Zamindar, minor by father and next friend Sri Rajah Rao Sri Ramakrishna Rangarao Bahadur, Zamindar of Kirlampudi, etc., Estate Vs Lanka Appayya and Others
Madras High Court · AIR 1938 Mad 504 : (1938) 47 LW 354 : (1938) 1 MLJ 384