High Courts28 Jan 1938
C.A.V. Baluswami Naidu Vs The Official Receiver and Another
Madras High Court · (1938) 47 LW 587 : (1938) 1 MLJ 824
Provincial Insolvency Act, 1920 — Section 28(2)
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 20 of 22
High Courts28 Jan 1938
K. Kandaswami Mudaliar Vs Thevammal
Madras High Court · AIR 1938 Mad 601 : (1938) ILR (Mad) 1090 : (1938) 47 LW 520 : (1938) 1 MLJ 620
Limitation Act, 1963 — Section 20
High Courts27 Jan 1938
In Re: Kumaraswamy Reddiar
Madras High Court · AIR 1938 Mad 530 : (1938) 47 LW 408
High Courts27 Jan 1938
A. Lakshmana Reddiar Vs The Ellinganaickenpatty Kumara Koil Sri Subramania Swami and Others
Madras High Court · AIR 1938 Mad 576 : (1938) ILR (Mad) 888 : (1938) 47 LW 559 : (1938) 1 MLJ 634
Transfer of Property Act, 1882 — Section 106
High Courts27 Jan 1938
Pichai Pillai Udayan Vs Subbaraya Pillai (died) and Another
Madras High Court · AIR 1938 Mad 531 : (1938) 47 LW 435 : (1938) 1 MLJ 536
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Jan 1938
Nagor Damodar Shanbhogue (died) and Others Vs Gange and Others
Madras High Court · AIR 1938 Mad 638 : (1938) 47 LW 382 : (1938) 1 MLJ 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts26 Jan 1938
Vr.L.Vr.S. Pethaperumal Chettiar (deceased) and Others Vs V.Al.V. Ramaswami Chettiar and Others
Madras High Court · (1938) 2 MLJ 505
High Courts26 Jan 1938
In Re: Nemichand Parakh
Madras High Court · AIR 1938 Mad 551 : (1938) ILR (Mad) 639 : (1938) 47 LW 359 : (1938) 2 MLJ 161
High Courts26 Jan 1938
In Re: Gorrepaty Ramasubbayya
Madras High Court · AIR 1938 Mad 529 : (1938) 47 LW 486 : (1938) 1 MLJ 403
Criminal Procedure Code, 1898 (CrPC) — Section 347
High Courts26 Jan 1938
Chavali Velayya Vs The President of the Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1938 Mad 631 : (1938) 47 LW 393 : (1938) 1 MLJ 487
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts25 Jan 1938
Sree Batchu Venkataratnam and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1938 Mad 565 : (1938) 47 LW 425 : (1938) 2 MLJ 452
High Courts25 Jan 1938
Melepat Madhathil M.R. Venkitaraya Aiyar and Another Vs Neelamane Sankaran Embrandiri and Another
Madras High Court · AIR 1938 Mad 649 : (1938) 47 LW 564 : (1938) 2 MLJ 108
High Courts24 Jan 1938
Katneni Venkatakrishnayya and Another Vs Garapatti China Venkayya and Others
Madras High Court · AIR 1938 Mad 539 : (1938) ILR (Mad) 819 : 175 Ind. Cas. 1002 : (1938) 47 LW 696 : (1938) 1 MLJ 775
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts24 Jan 1938
Mathukumalli Ramayya and Others Vs Uppalapati Lakshmayya
Madras High Court · AIR 1938 Mad 513 : (1938) 48 LW 35 : (1938) 1 MLJ 492
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Jan 1938
D. Chockalingam Chettiar Vs T.S.P.L.P. Palaniappa Chettiar and Another
Madras High Court · AIR 1938 Mad 947 : (1938) 48 LW 503 : (1938) 2 MLJ 585
High Courts24 Jan 1938
Velappa Goundan and Others Vs Ramaswami Goundan and Others
Madras High Court · (1938) 47 LW 305 : (1938) 1 MLJ 817
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts24 Jan 1938
Somasundaram Chettiar Vs A. Venkata Subbayya
Madras High Court · AIR 1938 Mad 602 : (1938) 47 LW 525 : (1938) 1 MLJ 873
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts21 Jan 1938
T.M. Subramanyan Tirumurupu and Others Vs T.E. Naraina Tirumurupu and Another
Madras High Court · AIR 1938 Mad 553 : (1938) 47 LW 538 : (1938) 1 MLJ 710
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Madras Marumakkathayam Act, 1932 — Section 50
High Courts21 Jan 1938
In Re: Periaswami Goundan
Madras High Court · AIR 1938 Mad 524 : (1938) 47 LW 308
Madras Local Boards Act, 1884 — Section 223
High Courts21 Jan 1938
In Re: Allah Baksh
Madras High Court · AIR 1938 Mad 567 : (1938) 47 LW 321
Borstal Schools Act, 1925 — Section 20