High Courts08 Mar 1938
Alagar Raja and Another Vs Narayana Raja and Another
Madras High Court · AIR 1938 Mad 757 : (1938) 47 LW 728 : (1938) 1 MLJ 882
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 18 of 22
High Courts08 Mar 1938
The Sree Meenakshi Mills Co. Ltd. and Others Vs The Assistant Registrar of Joint Stock Companies
Madras High Court · AIR 1938 Mad 640 : (1938) 1 MLJ 856
Companies Act, 1956 — Section 76(1)
High Courts04 Mar 1938
The Public Prosecutor Vs M.S. Krishnamurthi Aiyar and Another
Madras High Court · AIR 1938 Mad 712 : (1938) 47 LW 576 : (1938) 1 MLJ 815
Lands Customs Act, 1924 — Section 7(1)(a), 7(1)(c)
High Courts04 Mar 1938
K.P.S. Karuthan Chettiar and Another Vs P. Ct. Chidambaram Chettiar (died) and Another
Madras High Court · AIR 1938 Mad 725 : (1938) 48 LW 237 : (1938) 2 MLJ 79
High Courts04 Mar 1938
V.M. Ahmad maraikayar Vs V.N. Thangiah Nadar
Madras High Court · (1938) 47 LW 653 : (1938) 1 MLJ 760
Provincial Insolvency Act, 1920 — Section 42(1)(a)
High Courts02 Mar 1938
Sukkira Goundan and Others Vs Palani Goundan
Madras High Court · AIR 1938 Mad 666 : (1938) ILR (Mad) 923 : (1938) 47 LW 591 : (1938) 1 MLJ 728
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Mar 1938
In Re: Ganti Veera Reddi and Others
Madras High Court · AIR 1938 Mad 615 : (1938) 47 LW 640
Criminal Procedure Code, 1898 (CrPC) — Section 110(e)
High Courts01 Mar 1938
The Public Prosecutor Vs Soosai Pillai and Others
Madras High Court · AIR 1938 Mad 715 : (1938) 47 LW 573 : (1938) 1 MLJ 724
Penal Code, 1860 (IPC) — Section 294A
High Courts01 Mar 1938
Talla Lingamurthi Vs Siddani Peda Mallayya and Others
Madras High Court · AIR 1938 Mad 599 : (1938) 47 LW 663 : (1938) 1 MLJ 757
High Courts24 Feb 1938
In Re: Muhammad Yusuf Sahib
Madras High Court · (1938) 48 LW 379 : (1938) 2 MLJ 583
High Courts23 Feb 1938
In Re: Bondanthila Naranappayya and Others
Madras High Court · (1938) 47 LW 750 : (1938) 1 MLJ 509
High Courts22 Feb 1938
In Re: Kanneganti Chowdarayya and Another
Madras High Court · AIR 1938 Mad 656 : (1938) ILR (Mad) 805 : (1938) 47 LW 568 : (1938) 1 MLJ 670
Penal Code, 1860 (IPC) — Section 363, 364
High Courts22 Feb 1938
In Re: Abdul Razack Sahib
Madras High Court · (1938) 47 LW 575 : (1938) 1 MLJ 809
High Courts17 Feb 1938
Sinnammal Vs Settiya Goundan
Madras High Court · AIR 1938 Mad 578 : (1938) 1 MLJ 875
High Courts17 Feb 1938
The Public Prosecutor Vs Abdul Razak
Madras High Court · AIR 1938 Mad 536 : (1938) 47 LW 536 : (1938) 1 MLJ 667
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)
High Courts16 Feb 1938
Saravana Mudaliar Vs Singaravelu Mudaliar by mother and next friend Sinnammal Achi
Madras High Court · AIR 1938 Mad 730 : (1938) 1 MLJ 863
High Courts16 Feb 1938
Sree Rajah Venkatadri Apparao Bahadur Zamindar Guru and Others Vs Morivineni Seetharamayya and Others
Madras High Court · AIR 1938 Mad 816 : (1939) ILR (Mad) 45 : (1938) 47 LW 744 : (1938) 2 MLJ 270
High Courts16 Feb 1938
In Re: M.S. Ponnuswamy Aiyar
Madras High Court · AIR 1938 Mad 535 : (1938) 47 LW 433 : (1938) 1 MLJ 485
High Courts15 Feb 1938
Pangudaya Pillai and Another Vs Uthandiya Pillai and Others
Madras High Court · AIR 1938 Mad 774 : (1938) ILR (Mad) 968 : (1938) 48 LW 251 : (1938) 2 MLJ 33
Limitation Act, 1908 — Section 20