High Courts05 Apr 1938
Adepalli Venkata Gurunadha Ramaseshayya Vs Vissamsetti Venkatarathnam being minor by mother and guardian Sesharathamma and Others
Madras High Court · AIR 1938 Mad 823 : (1938) 48 LW 242 : (1938) 2 MLJ 283
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 16 of 22
High Courts05 Apr 1938
Sri Rajah Kakarlapudi Venkata Sudarsana Sundara Narasayya Garu and Another Vs Sri Rajah Kakarlapudi Butchi Kristnam Raju Garu and Others
Madras High Court · AIR 1938 Mad 925 : (1938) 2 MLJ 1039
High Courts04 Apr 1938
Ryots of Garabandha, Sariapalli and Ramachandrapuram Village, Garabhandha Group, Parlakimidi Estate and Others Vs The Zamindar of Parlakimidi
Madras High Court · (1938) ILR (Mad) 816 : (1938) 48 LW 107 : (1938) 2 MLJ 154
High Courts04 Apr 1938
V.R.K.M. Kumarappa Chettiar Vs K.M.V.R. Chidambaram Chettiar and Another
Madras High Court · AIR 1938 Mad 898 : (1939) ILR (Mad) 24 : (1938) 48 LW 239 : (1938) 2 MLJ 385
High Courts31 Mar 1938
Monni Aidruz Vs Sappani Mira Mohideen and Others
Madras High Court · AIR 1939 Mad 57 : (1938) 48 LW 659 : (1938) 2 MLJ 833
High Courts31 Mar 1938
In Re: Appu Goundan
Madras High Court · AIR 1938 Mad 784 : 175 Ind. Cas. 891 : (1938) 48 LW 145 : (1938) 2 MLJ 43
High Courts31 Mar 1938
K.K. Abdul Rahiman Rowther Vs M.J. Jamalluddin Sahib and Co.
Madras High Court · AIR 1938 Mad 799 : (1938) 47 LW 793 : (1938) 2 MLJ 76
High Courts30 Mar 1938
Rathnaswami Nadar and Others Vs The Prince of Arcot's Endowments under the control of His Highness the Prince of Arcot, G.C.I.E. represented by his authorised agent Shamsul Ulama Moulvi Mohammad Abdur Rahman Sahib Bahadur 'Shakeer'
Madras High Court · (1939) ILR (Mad) 1094 : (1938) 48 LW 109 : (1938) 2 MLJ 148
High Courts30 Mar 1938
The Public Prosecutor Vs Panchaksharam alias Mannangatti
Madras High Court · (1938) 48 LW 142 : (1938) 2 MLJ 225
High Courts30 Mar 1938
G.M. Rajulu Vs Rao Bahadur M. Govindan Nair
Madras High Court · AIR 1938 Mad 745 : (1938) 48 LW 74 : (1938) 2 MLJ 249
High Courts30 Mar 1938
In Re: Kamalammal and Another
Madras High Court · AIR 1938 Mad 667 : (1938) 47 LW 742 : (1938) 1 MLJ 886
Suppression of Immoral Traffic Act, 1930 — Section 6(2)
High Courts29 Mar 1938
A.K.A.A. Audiappa Chetti and Others Vs The Taluk Board of Devakottah and Others
Madras High Court · AIR 1938 Mad 941 : (1938) 48 LW 512 : (1938) 2 MLJ 589
High Courts29 Mar 1938
Chockalingam Chettiar Vs Muthukaruppan Chettiar and Others
Madras High Court · AIR 1938 Mad 849 : (1938) ILR (Mad) 1019 : (1938) 48 LW 185 : (1938) 2 MLJ 756
High Courts28 Mar 1938
Shanmuga Pandaram Vs K. Ponnuswami Aiyar and Others
Madras High Court · AIR 1938 Mad 714 : (1938) 47 LW 741 : (1938) 2 MLJ 160
High Courts28 Mar 1938
Pandarathil Abdulla of Androth Island Vs Komalath Thanga Koya of Androth Island and Others
Madras High Court · AIR 1938 Mad 855 : (1938) 2 MLJ 447
High Courts25 Mar 1938
Siddavarupu Ramalinga Reddy Vs Rachaputi Ramalingam Setty and Another
Madras High Court · AIR 1938 Mad 929 : (1938) 48 LW 334 : (1938) 2 MLJ 790
High Courts25 Mar 1938
Machingal Potte Veetu alias Thakke Veettil Seetha Neithyar and Others Vs Machingal Potte Veetu alias Patinhara Veettil Karnavan Kelu Menon and Others
Madras High Court · AIR 1939 Mad 564 : (1939) 49 LW 581 : (1939) 2 MLJ 697
High Courts25 Mar 1938
Atla Veeraswamy Reddi Vs Gunisetty Venkataswamy
Madras High Court · 175 Ind. Cas. 874 : (1938) 48 LW 149
High Courts25 Mar 1938
In Re: Syed Mustafa Sahib and Others
Madras High Court · AIR 1938 Mad 910 : (1938) 48 LW 350 : (1938) 2 MLJ 382