High Courts22 Apr 1938
Shahabuddin Sahib Vs Tota Venkatachalam Chettiar
Madras High Court · AIR 1938 Mad 911 : (1938) 48 LW 480 : (1938) 2 MLJ 523
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 15 of 22
High Courts22 Apr 1938
In Re: Ponnambala Mudali
Madras High Court · AIR 1938 Mad 905 : (1938) 48 LW 416 : (1938) 2 MLJ 529
High Courts20 Apr 1938
Karuppasami Goundan Vs Ovala Kondama Naicker Aiyan and Others
Madras High Court · AIR 1938 Mad 940 : (1938) 2 MLJ 565
High Courts19 Apr 1938
Mullapudi Sooranna Vs Mullapudi Venkanna
Madras High Court · AIR 1939 Mad 441 : (1939) 49 LW 483 : (1939) 2 MLJ 271
Limitation Act, 1963 — Article 178, 179
High Courts19 Apr 1938
Thadikonda Sreeramamurthy Vs Mannaluri Rama Rao and Another
Madras High Court · (1939) 49 LW 716 : (1939) 2 MLJ 521
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts14 Apr 1938
In Re: Veerana Kone
Madras High Court · AIR 1939 Mad 593 : (1939) 50 LW 518 : (1939) 2 MLJ 487
Penal Code, 1860 (IPC) — Section 364
High Courts14 Apr 1938
K.V. Venkataramanier and Another Vs Varadarajulu Chetty
Madras High Court · (1938) 2 MLJ 360
High Courts14 Apr 1938
Arathil Kandoth Madhathil Balakrishnan Nambiar Vs P.K. Chathu and Others
Madras High Court · AIR 1939 Mad 848 : (1939) 1 MLJ 897
Negotiable Instruments Act, 1881 (NI) — Section 35, 43
High Courts12 Apr 1938
Mathukumalli Ramayya and Others Vs Vuppalapatti Lakshmayya
Madras High Court · AIR 1938 Mad 598 : (1938) ILR (Mad) 1007 : (1938) 2 MLJ 128
High Courts12 Apr 1938
S.V. Subba Rao Vs Tha Calicut Co-operative Urban Bank, Ltd.
Madras High Court · AIR 1939 Mad 304 : (1939) 49 LW 143 : (1939) 1 MLJ 695
High Courts12 Apr 1938
Maliyakkal Imbichi's son Mannan Vs Chevakaran Keloth Puthiya Malikkayammal Mariyumma and Others
Madras High Court · AIR 1939 Mad 505 : (1939) 1 MLJ 612
High Courts12 Apr 1938
Paboodan Goolabchand Vs M.J. Miller and Another
Madras High Court · AIR 1938 Mad 966 : (1938) 48 LW 666 : (1938) 2 MLJ 688
High Courts11 Apr 1938
Patelkhana Venkataramaswami and Another Vs The Imperial Bank of India and Others
Madras High Court · AIR 1938 Mad 889 : (1939) ILR (Mad) 7 : (1938) 48 LW 401 : (1938) 2 MLJ 461
High Courts11 Apr 1938
Gurunathaswami Koil by Manager Kodi P. Muthirulappa Pillai Vs Alangaram Pillai (died) and Others
Madras High Court · AIR 1939 Mad 594 : (1939) 49 LW 495 : (1939) 1 MLJ 517
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Apr 1938
The Public Prosecutor Vs B.V. Sabapathy Chetty
Madras High Court · AIR 1938 Mad 847 : (1938) ILR (Mad) 902 : (1938) 47 LW 777 : (1938) 2 MLJ 456
High Courts07 Apr 1938
Sivanmalai Goundan Vs Arunachala Goundan and Others
Madras High Court · AIR 1938 Mad 822 : (1938) 2 MLJ 428
High Courts07 Apr 1938
Maharajah Rajasri Raja Saheb Meharbhan Dostan Raja Sri Rao Swethachalapathi Ramakrishna Rangarao Bahadur Varu, the Rajah of Bobbili Samasthanam Vs Bommireddipalli Venkata Suryanarayana (deceased) and Others
Madras High Court · AIR 1939 Mad 432 : (1939) 49 LW 409 : (1939) 1 MLJ 602
Evidence Act, 1872 — Section 167
High Courts07 Apr 1938
A. Dhanapala Chetty Vs D. Goverchand Sowcar and Another
Madras High Court · AIR 1938 Mad 959 : (1938) 2 MLJ 775
High Courts06 Apr 1938
Pichandhi Murugappa Mudali and Another Vs Kuppuswami Mudali and Others
Madras High Court · AIR 1938 Mad 819 : (1938) 48 LW 267 : (1938) 2 MLJ 375