COURT ARCHIVE

Madras High Court judgments, 1938

427 judgments · page 13 of 22

High Courts27 Jul 1938

Somasundara Edangapurandar alias Somasundara Eratha Bakish Packiri Sahib and Others Vs K.P. Narasimhachariar

Madras High Court · AIR 1939 Mad 69 : (1939) ILR (Mad) 140 : (1938) 48 LW 452 : (1939) 1 MLJ 68

Limitation Act, 1963 — Section 20

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High Courts25 Jul 1938

Dharmakartha Garudachar Vs The Madras Hindu Religious Endowment Board

Madras High Court · AIR 1939 Mad 208 : (1938) 48 LW 793 : (1938) 2 MLJ 987

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High Courts20 Jul 1938

Kista Pillai Vs Amirthammal

Madras High Court · AIR 1938 Mad 833 : (1939) ILR (Mad) 1100 : (1938) 48 LW 273 : (1938) 2 MLJ 407

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High Courts12 Jul 1938

The District Magistrate of Kurnool Vs Chandra Thirumal Reddy and Others

Madras High Court · AIR 1938 Mad 909 : (1938) 48 LW 381 : (1938) 2 MLJ 531

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High Courts21 May 1938

P.R. Govindaswami Naicker Vs C. Javanmull Sowcar and Another

Madras High Court · (1938) 2 MLJ 918

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High Courts12 May 1938

Trojan and Co. Vs Al. Al. Annamalai Chettiar

Madras High Court · (1940) 2 MLJ 997

Contract Act, 1872 — Section 30

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High Courts12 May 1938

Bopanna Prakasam Vs Maganti Nagabhushanam

Madras High Court · AIR 1938 Mad 938 : (1938) 48 LW 494 : (1938) 2 MLJ 478

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High Courts12 May 1938

Manickavachakam Chettiar Vs The Official Receiver

Madras High Court · (1939) 50 LW 459 : (1939) 2 MLJ 44

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts10 May 1938

Sreeman Nallanchakravarthula Sampath Kumara Venkata Rangacharyulu Ayyavarlam Garu (deceased) and Others Vs Jammi Turanga Rao and Another

Madras High Court · AIR 1938 Mad 857 : (1938) 48 LW 375 : (1938) 2 MLJ 430

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High Courts10 May 1938

Vakkalanka Kondamma Vs Kasaneedi Venkatarayadu and Others

Madras High Court · AIR 1939 Mad 34 : (1938) 48 LW 498 : (1938) 2 MLJ 846

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High Courts09 May 1938

T. Sivasankara Mudaliar Vs Radhabai Ammal and Another

Madras High Court · (1939) 50 LW 520 : (1939) 2 MLJ 515

Guardians and Wards Act, 1890 — Section 25

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High Courts09 May 1938

P.L.N.K.M. Nagappa Chettiar Vs O.R.M.O.M.S.P. Firm and Another

Madras High Court · AIR 1938 Mad 999 : (1939) ILR (Mad) 121 : (1938) 48 LW 577 : (1939) 1 MLJ 625

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts09 May 1938

Kesavan Nambudiri Vs Lakshmi Varasyar and Others

Madras High Court · (1938) 48 LW 803 : (1939) 1 MLJ 568

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High Courts09 May 1938

T.S. Swaminatha Odayar, lately a minor by guardian Meenakshi Achi but now declared a major and guardian on record discharged Vs T.S. Gopalaswami Odayar and Others

Madras High Court · (1938) 2 MLJ 704

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High Courts06 May 1938

Kotakonda Venkatesulu Naidu Vs Golla Chittappa

Madras High Court · AIR 1938 Mad 820 : (1938) 48 LW 214 : (1938) 2 MLJ 285

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High Courts06 May 1938

Ramaswami Aiyangar and Another Vs Ramaswami Patrachar and Others

Madras High Court · (1938) 2 MLJ 509

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High Courts06 May 1938

Laldas Lakshmi Das and Another Vs J.D. Italia

Madras High Court · AIR 1938 Mad 918 : (1938) 2 MLJ 531(1)

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High Courts06 May 1938

Vedakannu Nadar and Others Vs Nanguneri Taluk Singikulam Annadana Chatram through its huktdars Medai Dalavoi Ranganatha Mudaliar and Others

Madras High Court · AIR 1938 Mad 982 : (1938) 48 LW 829 : (1938) 2 MLJ 663

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High Courts06 May 1938

In Re: A.S. Pandian

Madras High Court · AIR 1938 Mad 821 : (1938) 48 LW 330 : (1938) 2 MLJ 281

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High Courts05 May 1938

G.N. Subba Rao and Others Vs Anna M. Venkatachalapathi Aiyar

Madras High Court · AIR 1938 Mad 904 : (1938) 48 LW 320 : (1938) 2 MLJ 397

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