High Courts17 Aug 1938
Bonagiri Sreeramulu Vs Karumuri Venkatanarasimham and Others
Madras High Court · AIR 1938 Mad 1004 : (1938) 48 LW 476 : (1938) 2 MLJ 835
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 11 of 22
High Courts17 Aug 1938
Aravamudhu Aiyangar and Others Vs Ramanuja Aiyangar and Others
Madras High Court · AIR 1939 Mad 154 : (1938) 48 LW 770 : (1938) 2 MLJ 982
High Courts17 Aug 1938
Commissioner, Municipal Council Vs K.N. Damodara Mudaliar
Madras High Court · (1939) 50 LW 524 : (1939) 2 MLJ 815
High Courts16 Aug 1938
Thirumalai Tirupathi Devasthanams Committee Vs Pujali Komarappa Mudali and Others
Madras High Court · (1938) 48 LW 611 : (1938) 2 MLJ 829
High Courts16 Aug 1938
P.R. Govindaswami Naicker Vs C. Javanmull Sowcar and Another
Madras High Court · AIR 1939 Mad 56 : (1939) ILR (Mad) 296 : (1938) 48 LW 531 : (1938) 2 MLJ 920
High Courts16 Aug 1938
In Re: K. Narasimha Bhattachariar
Madras High Court · AIR 1939 Mad 657 : (1938) 48 LW 610 : (1938) 2 MLJ 810
High Courts16 Aug 1938
Parimi Chakrapani Naidu Vs Mattapalli Venkataraju (deceased) and Another
Madras High Court · AIR 1938 Mad 958 : (1938) 48 LW 436 : (1938) 2 MLJ 769
High Courts16 Aug 1938
Tile Beharani and Another Vs Kevute Raghubehara
Madras High Court · (1939) 49 LW 338 : (1939) 1 MLJ 340
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts15 Aug 1938
Majeti Venkata Nagabhushanam Rao and Another Vs Majeti Venkata Lakshminarasimha Rao and Others
Madras High Court · AIR 1939 Mad 42 : (1938) 48 LW 564 : (1938) 2 MLJ 1054
High Courts15 Aug 1938
A.R.L.S.V.L. Sevugan Chettiar and Others Vs Raja Srimathu Muthu Vijaya Raghunatha Doraisingam and Others
Madras High Court · AIR 1940 Mad 273
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts12 Aug 1938
Sinnachami Chettiar Vs Ramasami Chettiar (deceased) and Others
Madras High Court · AIR 1939 Mad 858 : (1939) 50 LW 357 : (1939) 2 MLJ 501
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts10 Aug 1938
H.M. Ebrahim Sait Vs The South India Industrials Limited
Madras High Court · AIR 1938 Mad 962 : (1939) ILR (Mad) 36 : (1938) 48 LW 431 : (1938) 2 MLJ 568
High Courts10 Aug 1938
Ayancheri Kovilakath Sankara Varma Raja and Manager of Ayancheri Kovilakam Vs Ayancheri Kovilakath Cheria Rama Varma Raja and Others
Madras High Court · AIR 1939 Mad 902 : (1939) 50 LW 375 : (1939) 2 MLJ 506
High Courts09 Aug 1938
In Re: M.R.V. Venkatachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 227 : (1939) 50 LW 458
Tamil Nadu Gaming Act, 1930 — Section 9
High Courts09 Aug 1938
Public Prosecutor Vs Moturu Appalanarasayya
Madras High Court · AIR 1940 Mad 268
Railways Act, 1890 — Section 122(1)
High Courts09 Aug 1938
Bhattiprole Hanumantha Rao Vs Kodrakota Sitharamayya and Others
Madras High Court · AIR 1939 Mad 106 : (1939) ILR (Mad) 203 : (1938) 48 LW 604 : (1939) 2 MLJ 195
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 41
High Courts08 Aug 1938
Pellur Venkatasubbamma and Another Vs Duvvur Narayana Reddi, by Power of Attorney Agent K. Pitchi Reddi and Another
Madras High Court · AIR 1938 Mad 922 : (1938) 48 LW 380 : (1938) 2 MLJ 487
High Courts08 Aug 1938
P. Rami Reddi and Others Vs Chintha Chinna Narasi Reddi
Madras High Court · AIR 1938 Mad 924 : (1938) 48 LW 378 : (1938) 2 MLJ 583(1)
High Courts08 Aug 1938
In Re: Kanakasabai Pillai
Madras High Court · AIR 1940 Mad 1 : (1939) 50 LW 452
Penal Code, 1860 (IPC) — Section 302
High Courts08 Aug 1938
The Rajahmundry Municipal Council Vs Tripurani Mallayya
Madras High Court · AIR 1938 Mad 923 : (1938) 48 LW 417 : (1938) 2 MLJ 639