High Courts30 Aug 1938
In Re: Swami Arunagirinathar
Madras High Court · AIR 1939 Mad 21 : (1939) ILR (Mad) 87 : (1938) 48 LW 813 : (1938) 2 MLJ 863
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 10 of 22
High Courts30 Aug 1938
Pabbati Venkata Reddi Vs Doredla Venkataratnam and Sons and Others
Madras High Court · (1939) ILR (Mad) 248 : (1938) 48 LW 664 : (1939) 1 MLJ 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 63
High Courts29 Aug 1938
Alapati Narasimham Vs Ailoori Babu Rao (dead) and Others
Madras High Court · AIR 1939 Mad 40 : (1939) ILR (Mad) 333 : (1938) 48 LW 650 : (1938) 2 MLJ 883
High Courts29 Aug 1938
Boda Viraraju Vs Vetcha Venkataratnam and Others
Madras High Court · AIR 1939 Mad 98 : (1939) ILR (Mad) 226 : (1938) 48 LW 692 : (1939) 1 MLJ 23
High Courts26 Aug 1938
Muthyala Ramachandrappa Vs Muthyala Narayanappa and Others
Madras High Court · AIR 1940 Mad 339
High Courts26 Aug 1938
The Secretary of State for India in Council Vs C.S. Krishnaswami Ayya
Madras High Court · AIR 1939 Mad 52 : (1938) 48 LW 646 : (1938) 2 MLJ 815
High Courts26 Aug 1938
Adoor Arunachalam Chetty Vs Konjiti Seshiah Chetty and Another
Madras High Court · AIR 1938 Mad 994 : (1938) 48 LW 592 : (1938) 2 MLJ 701
High Courts26 Aug 1938
S.S.S. Varisai Muhammad Rowther Vs Marungapuri Estate in charge of the Court of Wards and Another
Madras High Court · AIR 1939 Mad 644 : (1939) 1 MLJ 334
Madras Estates Land Act, 1908 — Section 185
High Courts25 Aug 1938
The Public Prosecutor Vs Amirtham Servai and Others
Madras High Court · (1939) 50 LW 763 : (1939) 2 MLJ 776
Penal Code, 1860 (IPC) — Section 352
High Courts25 Aug 1938
Public Prosecutor Vs Amirtham Servai and Others
Madras High Court · AIR 1940 Mad 18
Penal Code, 1860 (IPC) — Section 147, 352
High Courts24 Aug 1938
K.M. Palaniappa Mudaliar and Others Vs Abdul Subhan Sahib
Madras High Court · AIR 1939 Mad 92 : (1938) 48 LW 549 : (1938) 2 MLJ 977
High Courts23 Aug 1938
Kodandarama Reddiar Vs P. Parthasarathi Aiyangar and Another
Madras High Court · AIR 1939 Mad 5 : (1938) 48 LW 586 : (1939) 1 MLJ 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90
High Courts22 Aug 1938
The Municipal Council Vs Sundaresan
Madras High Court · AIR 1939 Mad 429 : (1939) 49 LW 173 : (1939) 1 MLJ 87
High Courts19 Aug 1938
Edara Venkayya Vs Edara Venkata Rao
Madras High Court · AIR 1938 Mad 979 : (1939) ILR (Mad) 317 : (1938) 48 LW 517 : (1938) 2 MLJ 642
High Courts19 Aug 1938
Sheik Dawood Rowther Vs Abdul Kadar Rowther
Madras High Court · AIR 1938 Mad 976 : (1938) 48 LW 441 : (1938) 2 MLJ 843
High Courts19 Aug 1938
Paturi Veerayya and Another Vs Paturi Chellamma
Madras High Court · AIR 1939 Mad 37 : (1939) ILR (Mad) 234 : (1938) 48 LW 618 : (1938) 2 MLJ 822
High Courts19 Aug 1938
N. Swaminatha Aiyar and Another Vs Kuppuswami Aiyar alias Ramaswami Aiyar and Others
Madras High Court · AIR 1938 Mad 955 : (1938) 48 LW 450 : (1939) 1 MLJ 306
Land Acquisition Act, 1894 — Section 31
High Courts18 Aug 1938
Kozhikote Patinhare Kovilakath Mahadevi alias Kunhi Thamburatti alias Valiya Thamburatti Avergal styled Viyathen Notti Vs Kozhikote Patinhare Kovilakath Kulapura Thavazhi Karnavan and Manager Veerarayan alias Marumakan Thamburan and Others
Madras High Court · (1939) ILR (Mad) 328 : (1938) 48 LW 661 : (1938) 2 MLJ 840
High Courts18 Aug 1938
Sri Rajah Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu Vs Sri Rajah Lanka Venkata Rattamma Garu
Madras High Court · AIR 1939 Mad 293 : (1939) 49 LW 147 : (1939) 1 MLJ 120
Madras Estates Land Act, 1908 — Section 192