High Courts27 Sept 1938
Govindaswami Naicker and Others Vs K.N. Srinivasa Rao and Others
Madras High Court · AIR 1940 Mad 73
Lunacy Act, 1912 — Section 13
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 8 of 22
High Courts26 Sept 1938
Sree Rajah Mallapudi Venkatarayadu Garu Vs Thathiraju Venkataramana Rao and Another
Madras High Court · AIR 1940 Mad 86 : (1939) 50 LW 662
High Courts22 Sept 1938
Nilakanta Prabhu Vs Appu Naika and Others
Madras High Court · (1939) ILR (Mad) 223 : (1938) 48 LW 758 : (1938) 2 MLJ 999
High Courts22 Sept 1938
PENTAPATHI VENKATRAMANA AND OTHERS Vs PENTAPATHI VARAHALU AND OTHERS.
Madras High Court · (1939) 7 ITR 560
Evidence Act, 1872 — Section 76Income Tax Act, 1922 — Section 54
High Courts22 Sept 1938
A. Vijiaraghavalu Naidu (died) and Others Vs R.M.A.R. Rm. Arunachalam Chettiar and Others
Madras High Court · AIR 1939 Mad 165 : (1938) 48 LW 766 : (1939) 1 MLJ 582
Transfer of Property Act, 1882 — Section 55(6)
High Courts22 Sept 1938
Sivagami Ammal and Others Vs Muthu Aiyar
Madras High Court · (1938) 48 LW 774 : (1939) 1 MLJ 111
Child Marriage Restraint Act, 1929 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts22 Sept 1938
Pentapati Venkataramana and Others Vs Pentapati Varahalu and Others
Madras High Court · AIR 1940 Mad 308 : (1939) 50 LW 681
Income Tax Act, 1922 — Section 54
High Courts21 Sept 1938
L. Venkatakrishna Naidu, Receiver Vs R. Narayanaswami Aiyar and five Ors. and T.S. Rajarama Sastri
Madras High Court · AIR 1939 Mad 172 : (1939) ILR (Mad) 259 : (1939) 50 LW 910 : (1938) 2 MLJ 886
High Courts21 Sept 1938
G.V.C. Babu Naidu Vs Municipal Council
Madras High Court · AIR 1939 Mad 177 : (1938) 2 MLJ 1035
High Courts21 Sept 1938
Pachigolla Satyanarayanamurthy Vs Chavala Gangaya and Others
Madras High Court · AIR 1939 Mad 684 : (1939) 49 LW 578 : (1939) 1 MLJ 692
Transfer of Property Act, 1882 — Section 70
High Courts20 Sept 1938
Nalam Lakshmikantham and Others Vs Nalam Ramalingayya and Others
Madras High Court · AIR 1939 Mad 170 : (1938) 48 LW 742 : (1938) 2 MLJ 972
High Courts20 Sept 1938
M. Paramasivam Pillai Vs A.V.R.M.S.P.S. Ramasami Chettiar and Another
Madras High Court · AIR 1939 Mad 152 : (1939) ILR (Mad) 290 : (1938) 48 LW 760 : (1939) 1 MLJ 557
High Courts20 Sept 1938
The Public Prosecutor Vs Perianna Goundan and Another
Madras High Court · AIR 1939 Mad 53 : (1938) 48 LW 649 : (1938) 2 MLJ 813
High Courts19 Sept 1938
Kolisetti Ethirajamma, minor by next friend and mother Paruchuru Thayaramma Vs Kolisetti Subbarayudu (deceased) and Another
Madras High Court · AIR 1939 Mad 150 : (1938) 48 LW 706 : (1938) 2 MLJ 1026
High Courts19 Sept 1938
Sri Maharani Adilakshmi Devamma Garu by her authorised agent Kancherla Ramakrishniah Vs Rao Kumara Raya Appa Rao Garu
Madras High Court · AIR 1939 Mad 94 : (1938) 48 LW 701 : (1938) 2 MLJ 934
High Courts16 Sept 1938
Sankaranarayana Aiyar Firm (Insolvent) Vs Yegnalakshmi Ammal and Others
Madras High Court · AIR 1939 Mad 196 : (1938) 48 LW 807 : (1938) 2 MLJ 1001
High Courts15 Sept 1938
In Re: The Calicut Bank, Limited
Madras High Court · AIR 1939 Mad 58 : (1938) 48 LW 648 : (1938) 2 MLJ 812
High Courts15 Sept 1938
Jhorama Vs Viswasarayi Latchanna Dora
Madras High Court · AIR 1940 Mad 19
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts14 Sept 1938
Kathoom Bi Vs Abdul Wahab Sahib and Others
Madras High Court · AIR 1939 Mad 313 : (1938) 48 LW 783 : (1939) 2 MLJ 208
Trusts Act, 1882 — Section 88
High Courts14 Sept 1938
In Re: Travancore National and Quilon Bank Ltd., S. Barkatally and Others K. Anantaraman
Madras High Court · AIR 1940 Mad 157 : (1939) 49 LW 181
Transfer of Property Act, 1882 — Section 130(1)