High Courts12 Oct 1938
Lakshmamma (dead) and Another Vs P.S. Subramanyam
Madras High Court · AIR 1939 Mad 489 : (1939) 49 LW 496 : (1939) 1 MLJ 620
Provident Funds Act, 1925 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 7 of 22
High Courts12 Oct 1938
In Re: Kottengodan Alavi
Madras High Court · AIR 1939 Mad 269 : (1939) 1 MLJ 123
Penal Code, 1860 (IPC) — Section 326
High Courts07 Oct 1938
Papathi Ammal (deceased) and Others Vs Doraiswamy Naicker and Others
Madras High Court · AIR 1939 Mad 290 : (1938) 48 LW 764 : (1939) 1 MLJ 337
Transfer of Property Act, 1882 — Section 122
High Courts07 Oct 1938
Madhavi Amma and Others Vs Kongot Patinhare Pathayapuratarwattil Chirudevi Amma's son Nagappan Nair and Others
Madras High Court · AIR 1939 Mad 151 : (1938) 48 LW 868 : (1939) 1 MLJ 91
Transfer of Property Act, 1882 — Section 52
High Courts06 Oct 1938
Hejmady Co-operative Society by the present Official Liquidator Mr. K. Sarvothama Rao Vs H. Veeraiya Naika
Madras High Court · AIR 1939 Mad 282 : (1938) 48 LW 903 : (1938) 2 MLJ 980
High Courts06 Oct 1938
Bethambhotlu Subbayya of Tangutur Vs Pothula Venkata Narasayya
Madras High Court · AIR 1939 Mad 598 : (1939) 49 LW 555 : (1939) 1 MLJ 830
Madras Local Boards Act, 1884 — Section 208(3)
High Courts05 Oct 1938
Koraprolu Veerabhadrayya Vs Jajala Seethamma and Others
Madras High Court · AIR 1940 Mad 236
High Courts05 Oct 1938
Kaza Parandhamayya Vs Surapaneni Veerayya and Others
Madras High Court · AIR 1939 Mad 280 : (1938) 48 LW 905 : (1939) 1 MLJ 114
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Oct 1938
The Palghat Coimbatore Transport Co. Ltd. Vs Narayanan and Others
Madras High Court · AIR 1939 Mad 261 : (1939) ILR (Mad) 306 : (1938) 48 LW 865 : (1939) 1 MLJ 143
High Courts04 Oct 1938
Ponnuswami Chettiar Vs Ellasari Obul Reddi
Madras High Court · AIR 1939 Mad 256 : (1938) 48 LW 927 : (1939) 1 MLJ 152
Madras Estates Land Act, 1908 — Section 5Transfer of Property Act, 1882 — Section 52
High Courts30 Sept 1938
Chidambaram Chettiar and Another Vs R.A.S. Ramaswami Chettiar and Another
Madras High Court · AIR 1939 Mad 654 : (1939) 49 LW 525 : (1939) 1 MLJ 687
Transfer of Property Act, 1882 — Section 83
High Courts30 Sept 1938
Sirdhar Vasanta Rao Ananda Rao Dhyber Killedar Vs Gopal Rao Sethu Rao Peshwai and Others
Madras High Court · AIR 1940 Mad 299
Contract Act, 1872 — Section 220
High Courts30 Sept 1938
Kamadana Seshayya Rao and Others Vs Kotamarthi Arundhatamma
Madras High Court · AIR 1939 Mad 184 : (1939) ILR (Mad) 311 : (1938) 48 LW 949 : (1939) 1 MLJ 70
Madras Estates Land Act, 1908 — Section 26(3)
High Courts29 Sept 1938
Nambar Vs Pandikadan Mullathil Chandukutty
Madras High Court · AIR 1940 Mad 22 : (1939) 50 LW 655
High Courts29 Sept 1938
Jali Basappa by next friend Nagamma Vs Heerada Rudrappa and Another
Madras High Court · AIR 1939 Mad 167 : (1938) 48 LW 763 : (1938) 2 MLJ 1053
High Courts29 Sept 1938
T. Muhammad Shamsudin Ravuthar and Brothers Vs Shaw, Wallace and Company and Others
Madras High Court · (1939) ILR (Mad) 282 : (1939) 49 LW 343 : (1939) 1 MLJ 509
Contract Act, 1872 — Section 233
High Courts29 Sept 1938
Krishnaswami Mudaliar Vs Vijiaraghava Pillai and Others
Madras High Court · AIR 1939 Mad 590 : (1939) 49 LW 597 : (1939) 1 MLJ 344
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts28 Sept 1938
In Re: Sambangi Lakshumanna and Others
Madras High Court · AIR 1939 Mad 109 : (1938) 48 LW 730 : (1938) 2 MLJ 1028
High Courts28 Sept 1938
Bonthala Subbamma Vs Gadamsetti Surappa Company, by surviving partner Gadamsetti Subbiah and Another
Madras High Court · AIR 1939 Mad 273 : (1938) 48 LW 788 : (1938) 2 MLJ 1045
High Courts27 Sept 1938
Nanduri Sriramachandra Rao Vs Chintamanibhatla Venkateswara Rao and Others
Madras High Court · AIR 1939 Mad 157 : (1939) ILR (Mad) 252 : (1938) 48 LW 751 : (1938) 2 MLJ 1048