High Courts01 Nov 1938
RAMASWAMI PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1939) 7 ITR 40
Income Tax Act, 1961 — Section 66(3)
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 5 of 22
High Courts01 Nov 1938
COMMISSIONER OF Income Tax, MADRAS Vs VALLIAMMAI ACHI.
Madras High Court · (1938) 6 ITR 720
Income Tax Act, 1961 — Section 4(1)
High Courts01 Nov 1938
CHIDAMBARAM CHETTIAR, M. S. S. and ANOTHER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1939 Mad 78 : (1938) 6 ITR 713
High Courts01 Nov 1938
Somavarapu Balarami Reddi Vs The Official Receiver
Madras High Court · AIR 1939 Mad 291 : (1939) ILR (Mad) 343 : (1939) 49 LW 427 : (1939) 1 MLJ 205
Civil Procedure Code, 1908 (CPC) — Section 73Provincial Insolvency Act, 1920 — Section 51(1)
High Courts01 Nov 1938
M.S.S. Chidambaram Chettiar and Another Vs The Commissioner of Income Tax
Madras High Court · (1939) ILR (Mad) 450 : (1938) 48 LW 957 : (1939) 1 MLJ 43
High Courts01 Nov 1938
Konjeti Seshayya and Another Vs V. Rangiah, Official Receiver and Others
Madras High Court · AIR 1939 Mad 896 : (1939) 1 MLJ 203
Provincial Insolvency Act, 1920 — Section 51, 52
High Courts28 Oct 1938
Parvata Satyanarayanamurthy and Others Vs Sri Rajah Saheb Maharbabu-i-Doshan Sri Rajah Rao Venkata Kumara Mahipathi Surya Rao Bahadur Guru, Sardar, Rajahmundry Circar and Maharajah of Pithapur
Madras High Court · AIR 1939 Mad 724 : (1939) 50 LW 139 : (1939) 2 MLJ 329
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 14
High Courts28 Oct 1938
The Co-operative Society Vs R.M. Lakshmanan Chettiar
Madras High Court · AIR 1939 Mad 135 : (1938) 48 LW 862 : (1939) 1 MLJ 117
High Courts27 Oct 1938
PR. AL. M. MUTHUKARUPPAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1939 Mad 357 : (1939) ILR (Mad) 397 : (1939) 7 ITR 76
Income Tax Act, 1961 — Section 23(3)
High Courts27 Oct 1938
Gunda Subbayya Vs The Commissioner of Income Tax
Madras High Court · AIR 1939 Mad 371 : (1939) ILR (Mad) 404 : (1939) 49 LW 369 : (1939) 1 MLJ 451
Income Tax Act, 1961 — Section 66(3)
High Courts27 Oct 1938
Pr. Al. M. Muthukaruppan Chettiar, by his power of Attorney Agent K. Thiruvengadam Aiyangar Vs The Commissioner of Income Tax
Madras High Court · (1939) 49 LW 305 : (1939) 1 MLJ 402
Income Tax Act, 1961 — Section 23(3)
High Courts26 Oct 1938
NARYANAN CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1938) 6 ITR 705
Income Tax Act, 1961 — Section 66(2)
High Courts26 Oct 1938
S.N. Narayana Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1939) ILR (Mad) 278 : (1938) 48 LW 899 : (1939) 1 MLJ 35
Income Tax Act, 1961 — Section 66(2)
High Courts26 Oct 1938
E.M. Muthappa Chettiar, legal representative of E.M. Viswanatham Chettiar (deceased) Vs The Commissioner of Income Tax
Madras High Court · (1939) ILR (Mad) 393 : (1939) 49 LW 255 : (1939) 1 MLJ 371
Income Tax Act, 1961 — Section 34
High Courts26 Oct 1938
MUTHAPPA CHETTIAR, E. M. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1939 Mad 302 : (1938) 6 ITR 725
High Courts26 Oct 1938
Narayanan Chaettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1939 Mad 79
Income Tax Act, 1961 — Section 66(2)
High Courts25 Oct 1938
Palacherla Jalamenna Vs Marina Ramarao and Others
Madras High Court · AIR 1939 Mad 303 : (1939) ILR (Mad) 216 : (1939) 49 LW 502 : (1939) 1 MLJ 38
High Courts25 Oct 1938
MOTHAY GANGA RAZU Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1939) 7 ITR 149
High Courts24 Oct 1938
A.M.K.M.K. Karuppan Chettiar and Another Vs Rajangam and Others
Madras High Court · AIR 1940 Mad 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Oct 1938
Uthuman Pillai Tharagan and Others Vs T. Muhammad Usaf Tharaganar and Others
Madras High Court · AIR 1939 Mad 316 : (1939) 49 LW 323 : (1939) 1 MLJ 738
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15