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Madras High Court judgments, 1938

427 judgments · page 6 of 22

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High Courts24 Oct 1938

Cherutty alias Vasu and Another Vs Nagamparambil Raru alias Kuttaman and Others

Madras High Court · (1939) 1 MLJ 683

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High Courts24 Oct 1938

Nachimuthu Goundan and Another Vs Balasubramania Goundan by mother and next friend, Kaliyammal

Madras High Court · AIR 1939 Mad 450 : (1939) ILR (Mad) 422 : (1939) 49 LW 309 : (1939) 1 MLJ 352

Contract Act, 1872 — Section 25
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High Courts24 Oct 1938

A.M.K.M.K. Karuppan Chettiar and Another Vs Rajangam represented by mother and guardian Thayyu Ammal and Others

Madras High Court · (1939) 2 MLJ 916

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts21 Oct 1938

Perumal Naicken Vs Kondama Naicken and Another

Madras High Court · AIR 1939 Mad 385 : (1939) 49 LW 372 : (1939) 1 MLJ 64

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High Courts21 Oct 1938

Vattipalli Rameswaramayya Vs Raja Panuganti Parthasarathy Rayanimvaru, Zamindar of Kalahasti and Others

Madras High Court · AIR 1939 Mad 502 : (1939) 49 LW 574 : (1939) 1 MLJ 618

Madras Estates Land Act, 1908 — Section 112
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High Courts20 Oct 1938

Perianna Goundan Vs Sellappa Goundan and Others

Madras High Court · AIR 1939 Mad 186 : (1939) ILR (Mad) 218 : (1938) 48 LW 954 : (1938) 2 MLJ 1068

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High Courts20 Oct 1938

S.A. Ramanathan Chettiar Vs M.P. Palaniappa Chettiar and Others

Madras High Court · AIR 1939 Mad 531 : (1938) 48 LW 946 : (1939) 1 MLJ 154

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High Courts20 Oct 1938

Kasturi Narasaraju Vs Kasturi Satyavatamma and Others

Madras High Court · AIR 1939 Mad 187 : (1938) 48 LW 908 : (1939) 1 MLJ 75

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High Courts20 Oct 1938

C. Venkatarangam Naidu Vs B. Jagannadha Dass and Another

Madras High Court · AIR 1939 Mad 255 : (1939) 49 LW 170 : (1939) 1 MLJ 140

Contract Act, 1872 — Section 23
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High Courts20 Oct 1938

Kocherlakota Gopala Rao Vs Kopparaju Lakshminarasamma

Madras High Court · AIR 1939 Mad 268 : (1939) ILR (Mad) 301 : (1939) 50 LW 908 : (1939) 1 MLJ 137

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High Courts19 Oct 1938

Karnam Hirannayya Vs Matan Thippeswami and Another

Madras High Court · AIR 1939 Mad 215 : (1939) 49 LW 178 : (1938) 2 MLJ 1032

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High Courts19 Oct 1938

Hanibabeebi Ammal Vs Syed Munurdeen Sahib

Madras High Court · AIR 1939 Mad 183 : (1939) 49 LW 167 : (1938) 2 MLJ 1042

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High Courts18 Oct 1938

In Re: Addagalla Venkanna and Others

Madras High Court · AIR 1940 Mad 240 : (1939) 50 LW 796

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High Courts18 Oct 1938

Tenneti Viswanadham Vs M.S. Menon, Official Liquidator of the Swarajya Printing and Publishing Company Limited and Another

Madras High Court · AIR 1939 Mad 202 : (1939) ILR (Mad) 199 : (1938) 48 LW 952 : (1939) 1 MLJ 185

Companies Act, 1956 — Section 108Transfer of Property Act, 1882 — Section 59
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High Courts18 Oct 1938

Rani Veerammani Vs Rajaveerabasava Chikka Royal and Others

Madras High Court · AIR 1939 Mad 278 : (1939) ILR (Mad) 338 : (1939) 49 LW 115 : (1939) 1 MLJ 39

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High Courts17 Oct 1938

Kadiyala Nagabhushanam and Others Vs Movva Anandayya and Others

Madras High Court · AIR 1939 Mad 179 : (1938) 48 LW 939 : (1939) 1 MLJ 170

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High Courts17 Oct 1938

Puthiamatathummal Peringadi Assankutti and Others Vs Peedikayilakath Mammad and Others

Madras High Court · AIR 1939 Mad 295 : (1939) 1 MLJ 308

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High Courts13 Oct 1938

Vadamalai Thiruvanatha Sevuga Pandia Thevar Avergal, Zamindar of Seitur Vs Kona Suna Ana Dorai Venkataraja and Another

Madras High Court · (1939) 49 LW 442 : (1939) 1 MLJ 433

Madras Estates Land Act, 1908 — Section 151
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High Courts13 Oct 1938

Perumal Mooppan and Another Vs Subramania Mudaliar

Madras High Court · AIR 1939 Mad 299 : (1939) 1 MLJ 74

Transfer of Property Act, 1882 — Section 41
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High Courts12 Oct 1938

A. Venkatasubbu Mudaliar and Another Vs G. Narayanaswami Chetty and Others

Madras High Court · AIR 1939 Mad 346 : (1939) 1 MLJ 9

Hindu Religious Endowments Act — Section 11
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