High Courts10 Nov 1938
Yerlagadda Mahalakshmi Vs Midde Somaraju and Others
Madras High Court · AIR 1939 Mad 393 : (1939) ILR (Mad) 600 : (1939) 49 LW 280 : (1939) 2 MLJ 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 4 of 22
High Courts10 Nov 1938
Voora Sreeramulu Chetty Vs The Commissioner of Income Tax
Madras High Court · (1939) ILR (Mad) 358 : (1939) 50 LW 136 : (1939) 2 MLJ 68
Income Tax Act, 1961 — Section 66(2)
High Courts10 Nov 1938
VOORA SREERAMULU CHETTY Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1939 Mad 709 : (1939) 7 ITR 263
Income Tax Act, 1961 — Section 66(2)
High Courts09 Nov 1938
In Re: Kasireddi Appanna and Others
Madras High Court · AIR 1940 Mad 144
Penal Code, 1860 (IPC) — Section 430
High Courts08 Nov 1938
Narayana Mudali and Another Vs Peria Kalathi Mudali and Another
Madras High Court · AIR 1939 Mad 783 : (1939) 49 LW 664 : (1939) 2 MLJ 296
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Nov 1938
Delhi Bather Vs The Corporation of Madras
Madras High Court · (1940) 1 MLJ 169
High Courts08 Nov 1938
District Magistrate Vs K.C. Mammen Mapillai and Others
Madras High Court · AIR 1939 Mad 120 : (1939) ILR (Mad) 708 : (1939) 2 MLJ 135
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1903 — Section 7
High Courts08 Nov 1938
Kayathan Roche alias G.C. Roche Vs K. Chinnayya Roche
Madras High Court · AIR 1939 Mad 435 : (1939) 1 MLJ 425
High Courts07 Nov 1938
Khadar Mohideen Sahib Vs C. Nagu Bai alias Seetha Bai and Others
Madras High Court · (1939) ILR (Mad) 496 : (1939) 49 LW 120 : (1939) 1 MLJ 730
English Bankruptcy Act, 1914 — Section 9(2)
High Courts07 Nov 1938
Rai Sahib C.N. Maduranayakam Pillai Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 386 : (1939) ILR (Mad) 483 : (1939) 49 LW 151 : (1939) 1 MLJ 176
High Courts07 Nov 1938
Narayana Mudali and Another Vs Periya Kalathi Mudali and Others
Madras High Court · AIR 1939 Mad 494 : (1939) 49 LW 295 : (1939) 1 MLJ 199
High Courts07 Nov 1938
In Re: Poulose Mathen and Another
Madras High Court · AIR 1939 Mad 263 : (1939) ILR (Mad) 728 : (1939) 2 MLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 491, 491, 491(1), 491(1)
High Courts04 Nov 1938
Varadarajam Pillai by guardian Malayaperumal Pillai Vs Krishnamurthi Pillai
Madras High Court · AIR 1939 Mad 436 : (1939) 49 LW 411 : (1939) 1 MLJ 680
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts04 Nov 1938
Yarlagadda Ranganayakulu Naidu Bahadur Vs Myneni Lakshminarayana and Others
Madras High Court · AIR 1940 Mad 175
Madras Estates Land Act, 1908 — Section 77
High Courts04 Nov 1938
Joura Madhava Sahu (dead) and Another Vs Telli Satrughana Sahu
Madras High Court · AIR 1939 Mad 499 : (1939) 49 LW 360 : (1939) 1 MLJ 473
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Nov 1938
Nidasanametla Venkata Seshayya Vs The District Board
Madras High Court · (1939) 1 MLJ 82
Registration Act, 1908 — Section 49
High Courts03 Nov 1938
S.P. Perumal Chettiar Vs M.K. Kondal Chetty and Another
Madras High Court · AIR 1939 Mad 430 : (1939) ILR (Mad) 213 : (1939) 49 LW 118 : (1939) 1 MLJ 80
Madras City Tenants Protection Act, 1922 — Section 7
High Courts02 Nov 1938
Santhappa and Others Vs Siddalingayya Eswarappa Bulla, minor by next friend and mother Sangavva and Others
Madras High Court · AIR 1939 Mad 378 : (1939) 1 MLJ 827
High Courts02 Nov 1938
Thumbalam Gooty Thimmiah Vs The Official Receiver of Bellary and Others
Madras High Court · AIR 1939 Mad 276 : (1938) 48 LW 966 : (1939) 1 MLJ 158
Provincial Insolvency Act, 1920 — Section 61
High Courts01 Nov 1938
The Commissioner of Income Tax Vs Valliammai Achi Chettiar
Madras High Court · (1939) ILR (Mad) 388 : (1939) 49 LW 21 : (1939) 1 MLJ 31
Income Tax Act, 1961 — Section 4(1)