High Courts13 Sept 1938
Dubash D.K. Ahmad Ibrahim Sahib Vs A.K.R.M.K. Meyyappa Chettiar and Others
Madras High Court · AIR 1940 Mad 285
Contract Act, 1872 — Section 247
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 9 of 22
High Courts13 Sept 1938
M. Appadorai Aiyangar (deceased) and Others Vs P.B. Annangarachariar and Others
Madras High Court · AIR 1939 Mad 102 : (1938) 48 LW 722 : (1939) 1 MLJ 124
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Sept 1938
In Re: Advocate
Madras High Court · (1939) ILR (Mad) 1 : (1938) 48 LW 702 : (1939) 1 MLJ 564
High Courts09 Sept 1938
Tallapragada Achutharamayya Vs Ayyagari Soorappayya and Another
Madras High Court · AIR 1939 Mad 61 : (1938) 48 LW 595 : (1938) 2 MLJ 894
High Courts09 Sept 1938
In Re: Maddukuri Subba Rao and Others
Madras High Court · AIR 1940 Mad 55 : (1939) 50 LW 511 : (1939) 2 MLJ 750
Penal Code, 1860 (IPC) — Section 426
High Courts08 Sept 1938
The Secretary of State for India in Council Vs Mask and Company, by Partners, M. Vedachala Mudaliar and Another
Madras High Court · AIR 1939 Mad 95 : (1938) 2 MLJ 904
High Courts08 Sept 1938
The Asiatic Government Society Life Assurance Company, Limited Vs The New Asiatic Life Insurance Company, Limited
Madras High Court · AIR 1939 Mad 555 : (1939) 49 LW 556 : (1939) 1 MLJ 635
High Courts06 Sept 1938
Ct. Al. Vr. Alagappa Chettiar and Another Vs The Bank of Chettinad, Ltd. and Others
Madras High Court · AIR 1939 Mad 6 : (1938) 48 LW 707 : (1938) 2 MLJ 944
High Courts06 Sept 1938
V. Panchapakesa Aiyar Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 17 : (1938) 48 LW 573 : (1938) 2 MLJ 745
High Courts05 Sept 1938
In Re: Uppara Dodda Narasa
Madras High Court · AIR 1939 Mad 59 : (1938) 48 LW 601 : (1938) 2 MLJ 771
High Courts02 Sept 1938
Velur Munuswami Mudaliar Vs Darwaija Raghupati
Madras High Court · (1939) 50 LW 334 : (1939) 2 MLJ 290
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Sept 1938
Minakshi Aiyar by next friends Vs Noor Muhammad Rowther and Others
Madras High Court · AIR 1939 Mad 210 : (1939) ILR (Mad) 1004 : (1938) 48 LW 870 : (1939) 1 MLJ 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts02 Sept 1938
Velur Munuswami Mudaliar Vs Darwaja Raghupathi
Madras High Court · AIR 1940 Mad 7
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 Sept 1938
Sundarammal minor by next friend P.V.E. Ponnuswami Chettiar Vs Jagadambal Ammal and Others
Madras High Court · AIR 1939 Mad 65 : (1938) 48 LW 543 : (1938) 2 MLJ 1013
High Courts01 Sept 1938
Kariparambil Yusuf Moidu Vs Sambanthri Haji Abdul Khader Sahib and Bros.
Madras High Court · AIR 1939 Mad 7 : (1938) 48 LW 530 : (1938) 2 MLJ 768
High Courts01 Sept 1938
Natesa Aiyar Vs Venkalakshmi Ammal and Others
Madras High Court · (1939) 50 LW 515 : (1939) 2 MLJ 568
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts01 Sept 1938
Samanthan Karakkattitathil Chandukutty Nambiar, present Karnavan and Manager of the Tarwad Vs Chirakkal Kovilakkath Rama Varma Raja Avergal and Another
Madras High Court · AIR 1939 Mad 926 : (1939) 50 LW 527 : (1939) 2 MLJ 593
Evidence Act, 1872 — Section 63, 90
High Courts01 Sept 1938
Natesa Ayyar Vs Venkalakshmi Ammal and Others
Madras High Court · AIR 1940 Mad 53
High Courts31 Aug 1938
Kistammal and Others Vs Saraswathi Bai Ammal by next friend, her husband, Bhimasena Rao
Madras High Court · AIR 1939 Mad 112 : (1938) 48 LW 728 : (1938) 2 MLJ 1010
High Courts30 Aug 1938
Kandaswami Goundan Vs Ramai Goundan (deceased) and Others
Madras High Court · AIR 1939 Mad 54 : (1938) 48 LW 546 : (1938) 2 MLJ 740