High Courts08 Aug 1938
In Re: Nataraja Goundan
Madras High Court · AIR 1939 Mad 507 : (1939) 49 LW 553 : (1939) 1 MLJ 886
Penal Code, 1860 (IPC) — Section 326
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 12 of 22
High Courts08 Aug 1938
Vadrevu Sankaramurthi and Another Vs Vadrevu Subbamma
Madras High Court · AIR 1938 Mad 914 : (1939) ILR (Mad) 242 : (1938) 48 LW 411 : (1939) 1 MLJ 301
High Courts08 Aug 1938
S.A. Ramanathan Chettiar Vs P.P. Palaniappa Chettiar and Others
Madras High Court · AIR 1939 Mad 697 : (1939) 49 LW 713 : (1939) 2 MLJ 40
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts08 Aug 1938
Balagurumurthy Chettiar Vs Kalingan Ambalagaran (deceased) and Others
Madras High Court · AIR 1938 Mad 957 : (1938) 48 LW 655 : (1938) 2 MLJ 648
High Courts05 Aug 1938
Kailasa Padayachi Vs Duraiappa Kachirayar and Another
Madras High Court · AIR 1939 Mad 163 : (1938) 48 LW 916 : (1938) 2 MLJ 936
High Courts04 Aug 1938
Ramanatha Gurukkal alias Parameswara Gurukkal Vs V.V.R. Arunachalam Chettiar and Another
Madras High Court · AIR 1938 Mad 972 : (1939) ILR (Mad) 81 : (1938) 48 LW 419 : (1938) 2 MLJ 516
High Courts04 Aug 1938
Ramanathan Chettiar Vs M.A.R.R.M. Viswanathan Chettiar
Madras High Court · AIR 1939 Mad 50 : (1939) ILR (Mad) 135 : (1938) 48 LW 689 : (1938) 2 MLJ 764
High Courts02 Aug 1938
Mukkamala Hanumayamma Vs Kasineni Lakshmidevamma and Another
Madras High Court · AIR 1938 Mad 950 : (1938) 48 LW 506 : (1938) 2 MLJ 632
High Courts02 Aug 1938
The Public Prosecutor Vs Chikka Rangan and Others
Madras High Court · AIR 1938 Mad 949 : (1938) 48 LW 382 : (1938) 2 MLJ 659
High Courts02 Aug 1938
In Re: Lakshmipathi Naick
Madras High Court · AIR 1939 Mad 168 : (1939) 49 LW 500 : (1938) 1 MLJ 426
Explosive Substances Act, 1908 — Section 3
High Courts01 Aug 1938
T.G. Rajan Vs The Asiatic Government Security Life Assurance Co., Ltd.
Madras High Court · (1938) 48 LW 746 : (1938) 2 MLJ 1020
High Courts01 Aug 1938
M. Govindarajulu Chetty and Others Vs O.C. Ramaswamy Chetty and Others
Madras High Court · AIR 1940 Mad 6
High Courts01 Aug 1938
M. Govindarajulu Chetty and Another Vs O.C. Ramaswami Chetty and Others
Madras High Court · (1939) 50 LW 338 : (1939) 2 MLJ 505
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(2)
High Courts01 Aug 1938
In Re: Mohideen Pichai Rowther and Others
Madras High Court · AIR 1940 Mad 43 : (1939) 50 LW 557
Penal Code, 1860 (IPC) — Section 147, 148
High Courts29 Jul 1938
In Re: Mekraj Alli Sahib and Others
Madras High Court · AIR 1939 Mad 787 : (1939) 50 LW 918 : (1939) 2 MLJ 36
Penal Code, 1860 (IPC) — Section 147, 149, 342
High Courts29 Jul 1938
Gooru Narayana and Another Vs Vaikuntam Chinna Lakshmayya
Madras High Court · AIR 1939 Mad 927 : (1939) 50 LW 654 : (1939) 2 MLJ 399
High Courts29 Jul 1938
In Re: Kandan Padayachi and Others
Madras High Court · AIR 1938 Mad 878 : (1938) 48 LW 276 : (1938) 2 MLJ 446
High Courts28 Jul 1938
T.V. Srinivasa Aiyangar Vs V. Jagannatha Aiyangar and Another
Madras High Court · AIR 1938 Mad 903 : (1938) 48 LW 289 : (1938) 2 MLJ 488
High Courts27 Jul 1938
Ry. Rajaram Raja Saheb and Others Vs T.R. Bhawani Sanker Joshi and Others
Madras High Court · (1938) 2 MLJ 940