High Courts04 May 1938
In Re: W.K. Devaraja Mudaliar
Madras High Court · AIR 1938 Mad 998 : (1938) 48 LW 319 : (1938) 2 MLJ 582
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 14 of 22
High Courts04 May 1938
The Official Assignee Vs P. Suryakanthammal and Another
Madras High Court · AIR 1938 Mad 927 : (1939) ILR (Mad) 19 : (1938) 48 LW 462 : (1938) 2 MLJ 609
High Courts04 May 1938
Vaiyapuri Chettiar Vs The Municipal Commissioner
Madras High Court · AIR 1938 Mad 916 : (1938) 48 LW 657 : (1938) 2 MLJ 579
High Courts04 May 1938
T.N. Borai Goudar Vs Commissioner, Ootacamund Municipality
Madras High Court · AIR 1938 Mad 832 : (1938) ILR (Mad) 1003 : (1938) 48 LW 287 : (1938) 2 MLJ 394
High Courts04 May 1938
In Re: T. Venkatasubba Pillai
Madras High Court · AIR 1938 Mad 879 : (1938) 2 MLJ 372
High Courts04 May 1938
In Re: Navanithammal
Madras High Court · AIR 1939 Mad 3 : (1938) 48 LW 777 : (1938) 2 MLJ 1065
High Courts04 May 1938
Sadachi Ammal Vs Rajathi Ammal and Others
Madras High Court · AIR 1940 Mad 315
Registration Act, 1908 — Section 34
High Courts03 May 1938
S.Rm.Rm. Chockalingam Chettiar Vs A.R.P.L.S.P. Muthiah Chettiar (deceased) and Others
Madras High Court · (1939) ILR (Mad) 144 : (1938) 48 LW 263 : (1938) 2 MLJ 390
High Courts02 May 1938
Gottepulla Bapayya Naidu Vs Peta Bapayya and Others
Madras High Court · AIR 1938 Mad 975 : (1938) 2 MLJ 520
High Courts02 May 1938
Vedakannu Nadar Vs Gnanayya Nadar
Madras High Court · AIR 1938 Mad 864 : (1939) ILR (Mad) 78 : (1938) 48 LW 290 : (1938) 2 MLJ 402
High Courts02 May 1938
K.M. Venkatachala Chetty Vs N.D. Natesa Chetty
Madras High Court · AIR 1939 Mad 670 : (1939) 49 LW 705 : (1939) 1 MLJ 905
High Courts29 Apr 1938
Koneti Desikachari (deceased) and Others Vs Sri Mahant Prayag Dasji Varu
Madras High Court · AIR 1939 Mad 31 : (1939) ILR (Mad) 30 : (1938) 48 LW 588 : (1938) 2 MLJ 817
High Courts29 Apr 1938
Kizhakkekara Natuvil Mankolath Illoth Govindan Nambudiri, karnavan and manager of the illom Vs Sooppiatath Amad, karnavan and manager of the tarwad
Madras High Court · AIR 1939 Mad 887 : (1939) 49 LW 576 : (1939) 1 MLJ 646
High Courts28 Apr 1938
In Re: G. Anantachari and Others
Madras High Court · (1938) 48 LW 471 : (1938) 2 MLJ 574
High Courts28 Apr 1938
Mamidi China Venkata Sivayya Vs Nekkanti Suryanarayana
Madras High Court · AIR 1938 Mad 906 : (1938) 48 LW 279 : (1939) 1 MLJ 705
Provincial Insolvency Act, 1920 — Section 52
High Courts26 Apr 1938
S. Muniyandia Pillai Vs Muthusami Servai and Another
Madras High Court · (1939) ILR (Mad) 70 : (1938) 48 LW 271 : (1938) 2 MLJ 399
High Courts26 Apr 1938
Nama Nagayya Vs Kalle Narasayya described as Kalle Narasimhayya in records of the lower Court
Madras High Court · AIR 1938 Mad 853 : (1939) ILR (Mad) 65 : (1938) 48 LW 268 : (1938) 2 MLJ 501
High Courts25 Apr 1938
Naivarani Matathil Ayya Pattar Vs Krishnan alias Thondee Karuppasan alias Thondee Punathunnaval and Others
Madras High Court · AIR 1938 Mad 835 : (1939) ILR (Mad) 324 : (1938) 48 LW 249 : (1938) 2 MLJ 337
High Courts25 Apr 1938
Janaki Ammal Vs G. Perumalswami Nadar and Others
Madras High Court · AIR 1938 Mad 953 : (1938) 48 LW 408 : (1938) 2 MLJ 511
High Courts22 Apr 1938
Sankaralingam Pillai and Others Vs Arumugam Pillai and Another
Madras High Court · AIR 1938 Mad 814 : (1939) ILR (Mad) 73 : (1938) 48 LW 32 : (1938) 2 MLJ 156