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Madras High Court judgments, 1938

427 judgments · page 17 of 22

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High Courts25 Mar 1938

The Nedungadi Bank, Ltd. Vs The Collector of Malabar

Madras High Court · AIR 1938 Mad 710 : (1938) 47 LW 813 : (1938) 1 MLJ 767

Treasure Trove Act, 1878 — Section 4
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High Courts24 Mar 1938

In Re: Komma Harichandra Reddy and Others

Madras High Court · AIR 1938 Mad 742 : (1938) 48 LW 136 : (1938) 2 MLJ 222

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High Courts24 Mar 1938

The Secretary of State for India in Council Vs Mary Ponnammal and Others

Madras High Court · AIR 1938 Mad 838 : (1938) 48 LW 180 : (1938) 2 MLJ 244

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High Courts24 Mar 1938

Chimakurthi Venkatarathnam Vs Nooney Sambasiva Rao and Others

Madras High Court · AIR 1939 Mad 525 : (1938) 48 LW 332 : (1939) 1 MLJ 237

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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High Courts22 Mar 1938

A. Subramania Aiyar Vs K.S. Venkatarama Aiyar and Others

Madras High Court · AIR 1939 Mad 599 : (1939) ILR (Mad) 54 : (1939) 49 LW 416 : (1939) 1 MLJ 536

Madras Estates Land Act, 1908 — Section 172
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High Courts22 Mar 1938

The Official Receiver Vs Samudravijayan Chettiar and Others

Madras High Court · AIR 1939 Mad 509 : (1939) 49 LW 591 : (1939) 1 MLJ 575

Transfer of Property Act, 1882 — Section 11
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High Courts17 Mar 1938

In Re: Pedda Ramamuni Reddi and Others

Madras High Court · AIR 1938 Mad 724 : (1938) 48 LW 248 : (1938) 2 MLJ 41

Criminal Procedure Code, 1898 (CrPC) — Section 530
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High Courts16 Mar 1938

Crown Prosecutor Vs Doraiswami Naicker

Madras High Court · AIR 1958 Mad 281 : (1958) CriLJ 773

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High Courts16 Mar 1938

Thiagaraja Aiyar Vs Narayanaswami Pillai and Others

Madras High Court · AIR 1938 Mad 684 : (1938) 47 LW 782 : (1938) 1 MLJ 867

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts16 Mar 1938

Ragunathan by his mother and next friend Andalammal Vs P.N. Ravuthakanni (died) and Others

Madras High Court · AIR 1938 Mad 765 : (1938) ILR (Mad) 928 : (1938) 48 LW 112 : (1938) 2 MLJ 277

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High Courts15 Mar 1938

In Re: Bojji Reddi and Others

Madras High Court · AIR 1938 Mad 686 : (1938) 47 LW 740 : (1938) 1 MLJ 871

Criminal Procedure Code, 1898 (CrPC) — Section 307
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High Courts15 Mar 1938

Jureddy Kannayya and Others Vs Yandamuri Lakshmidevi and Another

Madras High Court · AIR 1938 Mad 708 : (1938) 47 LW 692 : (1938) 1 MLJ 813

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High Courts15 Mar 1938

V.E.R.M.K. Krishnan Chettiar by agent Rama Aiyangar Vs Velayee Ammal

Madras High Court · AIR 1938 Mad 604 : (1938) ILR (Mad) 909 : (1938) 48 LW 25 : (1938) 2 MLJ 22

Married Womens Property Act, 1874 — Section 6
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High Courts14 Mar 1938

In Re: S.S. Batliwala

Madras High Court · AIR 1938 Mad 758 : (1938) 48 LW 170 : (1938) 2 MLJ 416

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High Courts11 Mar 1938

M.J. Sheth and Co. Vs Ramiza Bi and Another

Madras High Court · AIR 1938 Mad 646 : (1938) 47 LW 656 : (1938) 1 MLJ 769

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
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High Courts11 Mar 1938

Govindaraja Pillai Vs Vanchinatham Pillai

Madras High Court · AIR 1939 Mad 492 : (1939) 49 LW 540 : (1939) 1 MLJ 561

Treasure Trove Act, 1878 — Section 20
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High Courts11 Mar 1938

The Public Prosecutor Vs Kuzikkal Krishnan and Others

Madras High Court · (1938) 47 LW 774 : (1938) 1 MLJ 800

Motor Vehicles Act, 1988 — Section 16Tamil Nadu Motor Vehicles Rules, 1940 — Rule 30(a)(1)(i)
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High Courts11 Mar 1938

Ramachandra Madhavadoss Co. Vs Moovakat Moidunkutti Birankutti and Brothers

Madras High Court · AIR 1938 Mad 707 : (1938) 47 LW 654 : (1938) 2 MLJ 112

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High Courts10 Mar 1938

Tetali Sooramma Vs Kovvuri Venkayya (died) and Others

Madras High Court · AIR 1938 Mad 589 : (1938) 47 LW 661 : (1938) 1 MLJ 806

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High Courts09 Mar 1938

(Mrs.) M. Bulteel Vs (Mr.) R.C. Bulteel

Madras High Court · AIR 1938 Mad 721 : (1938) ILR (Mad) 729 : (1938) 47 LW 394 : (1938) 1 MLJ 821

Criminal Procedure Code, 1898 (CrPC) — Section 488(1)
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