High Courts21 Jan 1938
NOONE VARADARAJAN CHETTY Vs VUTUKURI KANAKIAH.
Madras High Court · AIR 1939 Mad 546 : (1939) 7 ITR 331
Evidence Act, 1872 — Section 65(a)Income Tax Act, 1961 — Section 54
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 21 of 22
High Courts21 Jan 1938
Vella Veeran Chetti Vs V. Veeran Chetti and Another
Madras High Court · AIR 1938 Mad 727 : (1938) ILR (Mad) 1050 : (1938) 47 LW 808 : (1938) 1 MLJ 750
Court Fees Act, 1870 — Section 11
High Courts21 Jan 1938
V.P. Krishnan Vs Payankalath Narayanan Nayar
Madras High Court · AIR 1938 Mad 555 : (1938) 47 LW 786 : (1938) 1 MLJ 715
Civil Procedure Code, 1908 (CPC) — Section 115Madras Marumakkathayam Act, 1932 — Section 43
High Courts20 Jan 1938
Devarinti Dasi Reddi Annaji Chinnappa Reddi and Others Vs Dasari Venkobayya
Madras High Court · AIR 1938 Mad 489 : (1938) 47 LW 772
Provincial Insolvency Act, 1920 — Section 25(1)
High Courts20 Jan 1938
Noor Mohammad and Another Vs Mohamad Kareem and Another
Madras High Court · AIR 1938 Mad 502 : (1938) 47 LW 485 : (1938) 1 MLJ 443
Succession Act, 1925 — Section 295
High Courts20 Jan 1938
Sri Sri Sri Nirvani Mahant Gomati Doss Bhavaji, Disciple of Hira Das Bavaji (deceased) and Another Vs The Madras Hindu Religious Endowments Board and Another
Madras High Court · AIR 1938 Mad 614 : (1938) 1 MLJ 561
Madras Hindu Religious Endowments Act, 1923 — Section 63
High Courts20 Jan 1938
Penumatsa Ranga Razu of Vempa and Another Vs Sree Rajah Kandregula Srinivasa Jagannadha Rao Pantulu Bahadur Garu, Zamindar, Gazzaram and Kalipatnam Estates
Madras High Court · AIR 1938 Mad 654 : (1938) 47 LW 340 : (1938) 1 MLJ 453
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jan 1938
M. Narayana Singh Vs K. Batcha Sahib and Another
Madras High Court · AIR 1938 Mad 741 : (1938) 47 LW 724 : (1938) 1 MLJ 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts18 Jan 1938
Muna Sona Sundaram Chettiar Vs Sona Theeanna Chockalingam Chettiar alias Nagappa Chettiar
Madras High Court · AIR 1938 Mad 672 : (1938) 47 LW 803 : (1938) 1 MLJ 857
High Courts18 Jan 1938
Putta Veeranna Vs Yellapalli Mocharamma
Madras High Court · AIR 1938 Mad 505 : (1938) 47 LW 421 : (1938) 1 MLJ 406
High Courts18 Jan 1938
Prasada Rao (deceased) and Another Vs Kadiyala Venkataratnam (deceased) and Others
Madras High Court · (1938) 1 MLJ 526
Contract Act, 1872 — Section 230
High Courts18 Jan 1938
Kalliappa Goundan Vs Kandaswami Goundan
Madras High Court · AIR 1938 Mad 498 : (1938) ILR (Mad) 981 : (1938) 47 LW 356 : (1938) 1 MLJ 662
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 13
High Courts18 Jan 1938
In Re: Muthammal and Another
Madras High Court · (1938) 47 LW 261 : (1938) 1 MLJ 310
Transfer of Property Act, 1882 — Section 81
High Courts17 Jan 1938
Kollipara Venkata Manikya Rao and Others Vs Chitturu Bhadrachalam and Others
Madras High Court · AIR 1938 Mad 507 : (1938) 47 LW 338 : (1938) 1 MLJ 375
High Courts17 Jan 1938
Bademian Saheb (Adjudged Insolvent) and Another Vs P.M. Jankan Saheb
Madras High Court · AIR 1938 Mad 438 : (1938) ILR (Mad) 734 : (1938) 47 LW 448 : (1938) 1 MLJ 495
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 17
High Courts11 Jan 1938
Arumugha Goundan Vs Rangaswami Goundan and Another
Madras High Court · AIR 1938 Mad 511 : (1938) 47 LW 324 : (1938) 1 MLJ 510
High Courts11 Jan 1938
Chidambaram represented by his maternal grandfather Natesa Mudaliar as his next friend Vs Nataraja Mudaliar and Others
Madras High Court · AIR 1939 Mad 80 : (1938) ILR (Mad) 1060 : (1938) 48 LW 688 : (1939) 1 MLJ 96
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts11 Jan 1938Dismissed
Swaminathan Chettiar alias Arunachalam Chettiar Vs V.E.N.K.R.M.V.R.M. Somasundaram Chettiar and Another
Madras High Court · (1938) 01 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 73(2)
High Courts07 Jan 1938
Ramasami Mestriar Vs Velayuthan Pillai and Others
Madras High Court · AIR 1938 Mad 496 : (1938) 47 LW 351 : (1938) 1 MLJ 450
High Courts07 Jan 1938
Arulayi and Others Vs Rakka Kudumban
Madras High Court · AIR 1938 Mad 501 : (1938) 47 LW 467