High Courts26 Jan 1894
Thapita Pater Vs Thapita Lakshmi and Another
Madras High Court · (1894) ILR (Mad) 235
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 9 of 9
High Courts25 Jan 1894
Queen-Empress Vs Fakrudeen
Madras High Court · (1894) ILR (Mad) 278
Police Act, 1859 — Section 10
High Courts24 Jan 1894
Orr Vs Muthia Chetti
Madras High Court · (1895) ILR (Mad) 501 : (1894) ILR (Mad) 501
High Courts23 Jan 1894
Syed Hussain Vs Madan Khan and Others
Madras High Court · (1894) ILR (Mad) 265
High Courts23 Jan 1894
Gnanamuthu Upadesi and Aseervadham Vs Vana Koipillai Nadan
Madras High Court · (1894) ILR (Mad) 379
Limitation Act, 1963 — Article 178
High Courts18 Jan 1894
Linga Reddi Vs P. Sama Row and Others
Madras High Court · (1894) ILR (Mad) 469 : (1894) 4 MLJ 143
Transfer of Property Act, 1882 — Section 68
High Courts18 Jan 1894
Palaniappa Chetti and Another Vs Periakaruppan Chetti
Madras High Court · (1894) ILR (Mad) 262
High Courts16 Jan 1894
Sundararaja Ayyangar Vs Pattanathusami Tevar and Others
Madras High Court · (1894) ILR (Mad) 306
Legal Practitioners Act, 1879 — Section 28, 29
High Courts01 Jan 1894
Appachi Seetharam Patter Vs Valia Veetil Parnkutti and Others
Madras High Court · (1894) 4 MLJ 280
High Courts01 Jan 1894
In Re: Mantel and Mantel
Madras High Court · (1895) ILR (Mad) 19
Married Womens Property Act, 1874 — Section 8Provincial Insolvency Act, 1920 — Section 63