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Madras High Court judgments, 1894

174 judgments · page 8 of 9

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High Courts06 Mar 1894

Rajah of Venkatagiri Vs Narayana Reddi

Madras High Court · (1894) ILR (Mad) 456

Registration Act, 1877 — Section 49
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High Courts02 Mar 1894

Ramasami Kamaya Naik Vs Sundaralingasami Kamaya Naik

Madras High Court · (1894) ILR (Mad) 422

Evidence Act, 1872 — Section 32(4)
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High Courts01 Mar 1894

In Re: Reference under Stamp Act, Section 46

Madras High Court · (1894) ILR (Mad) 280 : (1894) 4 MLJ 104

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High Courts28 Feb 1894

Vunde Rajaha Raja the Honourable Sir Rajah Velugoti Sri Rajagopalakrishna Yachendrulu Varu Bahadur, K.C.I.E., Rajah of Venkatagiri Vs Duvvur Narayana Reddi

Madras High Court · (1894) 4 MLJ 198

Registration Act, 1877 — Section 49
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High Courts27 Feb 1894

Seetharama Raju Vs Bayanna Pantulu

Madras High Court · (1894) ILR (Mad) 275

Registration Act, 1877 — Section 17Transfer of Property Act, 1882 — Section 107
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High Courts23 Feb 1894

Branson Vs Appasami and Others

Madras High Court · (1894) ILR (Mad) 257

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High Courts21 Feb 1894

Tadakamalla Narasimha Row and Another Vs Sambarow Rama Row and Another

Madras High Court · (1895) 5 MLJ 79

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High Courts19 Feb 1894

Padammmah and Others Vs Themana Ammah and Others

Madras High Court · (1894) ILR (Mad) 232

Specific Relief Act, 1877 — Section 42
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High Courts15 Feb 1894

Gnanambal Vs Ammalu Ammal

Madras High Court · (1895) 5 MLJ 94

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High Courts13 Feb 1894

Champaden Vittil Lakshmi Amma Vs Kunnummal Pukkott Thottathil Janamajayan Nambiar and Others

Madras High Court · (1894) 4 MLJ 183

Court Fees Act, 1870 — Section 12
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High Courts13 Feb 1894

Subramania Pandia Chokka Talavar Vs Siva subramania Pillai and Others

Madras High Court · (1894) ILR (Mad) 316 : (1894) 4 MLJ 152

Limitation Act, 1963 — Article 12 Schedule II
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High Courts13 Feb 1894

Subramanya Pandy Chokka Talavar Vs Siva Subramanya Pillay and Others

Madras High Court · (1894) ILR (Mad) 316

Limitation Act, 1963 — Article 120, 144, 7(b)
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High Courts07 Feb 1894

Ganapati Bhatta Vs Raghaweshvara Bharati Swami and Another

Madras High Court · (1894) ILR (Mad) 222 : (1894) 4 MLJ 101

Specific Relief Act, 1877 — Section 42
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High Courts07 Feb 1894

Abboy Chetti Vs Ramachandra Rau and Others

Madras High Court · (1894) ILR (Mad) 461

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High Courts07 Feb 1894

Ganapati Bhatta Vs Bharati Swami and Another

Madras High Court · (1894) ILR (Mad) 222

Specific Relief Act, 1877 — Section 42
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High Courts06 Feb 1894

Volkart Brothers Vs Rutnavelu Chetti

Madras High Court · (1895) ILR (Mad) 63

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High Courts06 Feb 1894

Palamalai Padayachi and Another Vs Shanmuga Ausari

Madras High Court · (1894) ILR (Mad) 302

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High Courts06 Feb 1894

Volkart Brothers Vs C. Ruthnavelu Chetti

Madras High Court · (1894) 4 MLJ 179

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High Courts31 Jan 1894

In Re: Reference under Court Fees Act, Section 5

Madras High Court · (1894) 4 MLJ 22

Court Fees Act, 1870 — Section 7(IV)(f)
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High Courts26 Jan 1894

In Re: Reference under Court fees Act, Section 5

Madras High Court · (1894) 4 MLJ 98

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