High Courts10 Apr 1894
Muthukutti Nayakan Vs Acha Nayakan and Others
Madras High Court · (1895) ILR (Mad) 22
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 7 of 9
High Courts09 Apr 1894
Sangu Ayyar Vs Cumarasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 61
Transfer of Property Act, 1882 — Section 54
High Courts05 Apr 1894
Sesham Patter and Another Vs L.S. Moss
Madras High Court · (1894) ILR (Mad) 445
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts02 Apr 1894
Krishna Chadaga Vs Govinda Adiga
Madras High Court · (1894) ILR (Mad) 404
Madras Revenue Recovery Act, 1864 — Section 11
High Courts30 Mar 1894
Bala Pattabhirama Chetti Vs Seetharama Chetti and Another
Madras High Court · (1895) ILR (Mad) 498 : (1894) ILR (Mad) 498
High Courts29 Mar 1894
Sivamma Vs Subbamma
Madras High Court · (1894) ILR (Mad) 477
Succession Certificate Act, 1889 — Section 7
High Courts29 Mar 1894
Sankaralingam Chetti Vs Subban Chetti and Another
Madras High Court · (1894) ILR (Mad) 479
High Courts21 Mar 1894
C. Damodara Mudaliar and Another Vs The Secretary of State for India in Council
Madras High Court · (1894) 4 MLJ 205
Contract Act, 1872 — Section 70
High Courts14 Mar 1894
Chairman, Ongole Municipality Vs Mounsey
Madras High Court · (1894) ILR (Mad) 453
Madras District Municipalities Act, 1884 — Section 55
High Courts13 Mar 1894
Kuppu Ammal Vs Samunatha Ayyar
Madras High Court · (1895) ILR (Mad) 482
Limitation Act, 1963 — Article 179(6)
High Courts12 Mar 1894
Subbammal Vs Huddleston and Others
Madras High Court · (1894) ILR (Mad) 278 : (1894) ILR (Mad) 273
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Mar 1894
In Re: Reference under Court Fees Act, Section 5
Madras High Court · (1894) 4 MLJ 110
High Courts09 Mar 1894
Mallikarjuna Prasada Naidu Vs Durga Prasada Naidu and Another
Madras High Court · (1894) ILR (Mad) 362
High Courts07 Mar 1894
Rangasami Naickan Vs Varadappa Naickan and Others
Madras High Court · (1894) ILR (Mad) 462
High Courts07 Mar 1894
Gopal Reddi Vs Chinna Reddi, Arunachella Pillai
Madras High Court · (1894) 4 MLJ 244
High Courts06 Mar 1894
Srirangachariar and Others Vs Ramasami Ayyangar and Others
Madras High Court · (1895) ILR (Mad) 189
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts06 Mar 1894
Srirangachariar and Others Vs Ramasami Aiyangar and Others
Madras High Court · (1894) 4 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts06 Mar 1894
Sir Rajah Venkata Swetachalapati Ranga Row Bahadur Garu, Rajah of Bobbili Vs Sir Inuganti Bhavayammi Garu, a ward of the Court of Wards represented by their Agent the Collector of Vizagapatam
Madras High Court · (1894) 4 MLJ 192
High Courts06 Mar 1894
Perumal Udayar and Another Vs Krishnama Chettyar and Another
Madras High Court · (1894) ILR (Mad) 251