High Courts07 Sept 1894
Agra Bank Limited Vs Leishman
Madras High Court · (1895) ILR (Mad) 41
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 5 of 9
High Courts04 Sept 1894
Sri Raja Papamma Row Bahadur Zemindar Garu of Nidadavolu Vs Cherukuvada Sitaramayya Garu
Madras High Court · (1895) 5 MLJ 233
Contract Act, 1872 — Section 16
High Courts28 Aug 1894
Queen Empress Vs Para Palayathan
Madras High Court · (1894) 4 MLJ 242
Criminal Procedure Code, 1898 (CrPC) — Section 514, 515
High Courts28 Aug 1894
Rama Reddy Vs Abbaji Reddy and Others
Madras High Court · (1894) 4 MLJ 265
Transfer of Property Act, 1882 — Section 88
High Courts28 Aug 1894
Rama Reddi Vs Appaji Reddi and Others
Madras High Court · (1895) ILR (Mad) 248 : (1894) ILR (Mad) 248
High Courts28 Aug 1894
Sriramulu and Others Vs Sobhanadri Appa Rau
Madras High Court · (1896) ILR (Mad) 21
High Courts13 Aug 1894
Ramasami Ayyar Vs Municipal Council of Salem
Madras High Court · (1895) ILR (Mad) 183
High Courts06 Aug 1894
Kristamma Naidu and Others Vs Chapa Naidu and Others
Madras High Court · (1894) ILR (Mad) 410
High Courts03 Aug 1894
Latchanna Vs Saravayya and Others
Madras High Court · (1895) ILR (Mad) 164
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1894
Nanda Varapu Peda Latchanna Vs Soory China Sarvayya and Others
Madras High Court · (1894) 4 MLJ 282
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1894
Marian Pillai and Others Vs Bishop of Mylapore and Another
Madras High Court · (1894) ILR (Mad) 447
High Courts02 Aug 1894
Queen-Empress Vs Jagannayakulu and Others
Madras High Court · (1895) ILR (Mad) 46
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts30 Jul 1894
Krishnabhupati Devu Vs Vikrama Devu
Madras High Court · (1895) ILR (Mad) 13
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 Jul 1894
T.R.M. Arunachelam Chetty Vs Kulandasami Tevar and Another
Madras High Court · (1895) 5 MLJ 70
Civil Procedure Code, 1882 — Section 289, 290
High Courts18 Jul 1894
Madras Deposit and Benefit Society Limited Vs Oonnamalai Ammal and Another
Madras High Court · (1895) ILR (Mad) 29
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1894
Chinnasami Mudali and Others Vs Advocate-General of Madras and Others
Madras High Court · (1894) ILR (Mad) 406