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Madras High Court judgments, 1894

174 judgments · page 4 of 9

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High Courts27 Sept 1894

Balamma and Another Vs Pullayya and Another

Madras High Court · (1895) ILR (Mad) 168

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High Courts27 Sept 1894

Krishna Ayyan and Others Vs Vythianatha Ayyan

Madras High Court · (1895) ILR (Mad) 252

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High Courts27 Sept 1894

Raja Damara Lakshmikanthayamma Row Bahadur Vs Omada Rajaha Raja Damara Kumara Thimma Nayanim Bahadur Varu and Others

Madras High Court · (1895) 5 MLJ 145

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High Courts27 Sept 1894

S. Balamma and Another Vs Pullayya and Another

Madras High Court · (1895) 5 MLJ 22

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High Courts27 Sept 1894

Sayyad Arief Vs Ieerujada Arneeru Bibi

Madras High Court · (1895) 5 MLJ 26

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High Courts27 Sept 1894

Subba Rau Vs Devu Shetti

Madras High Court · (1895) ILR (Mad) 126

Contract Act, 1872 — Section 39
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High Courts27 Sept 1894

Venkatappa Nayanim and Another Vs Thimma Nayanim and Others

Madras High Court · (1895) ILR (Mad) 410

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High Courts26 Sept 1894

Seeta Patta Mahadevi Vs Suryudamma and Another

Madras High Court · (1895) ILR (Mad) 128

Civil Procedure Code, 1908 (CPC) — Section 53, 54
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High Courts26 Sept 1894

Ponaka Malla Reddy and Others and Yindoor Rami Reddy and Others Vs Katam Reddy Seshadri Reddy

Madras High Court · (1895) 5 MLJ 53

Civil Procedure Code, 1908 (CPC) — Section 44
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High Courts26 Sept 1894

Ramasami Chetti Vs Mangaikarasu Nachiar and Others

Madras High Court · (1895) ILR (Mad) 113

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High Courts25 Sept 1894

Queen-Empress Vs Kuppayyar and Another

Madras High Court · (1895) ILR (Mad) 51

Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
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High Courts21 Sept 1894

Narasimha Charyulu and Others Vs Appa Rau

Madras High Court · (1895) ILR (Mad) 122

Stamp Act, 1899 — Section 51(a), 54
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High Courts20 Sept 1894

(sic) Gurulingaswamy Vs Shri Balusu Rama-Lakshmamma and Another

Madras High Court · (1894) 4 MLJ 237

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High Courts20 Sept 1894

Gurulingaswami Vs Ramalakshmamma and Another

Madras High Court · (1895) ILR (Mad) 53

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High Courts19 Sept 1894

Sundara Boyi Ammal Vs Sama Rayer alias Rama Rayer

Madras High Court · (1894) 4 MLJ 260

Limitation Act, 1963 — Article 132
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High Courts18 Sept 1894

Duddu Gopaludu Vs Gudata Venkataratnam

Madras High Court · (1895) ILR (Mad) 176 : (1894) 4 MLJ 257

Contract Act, 1872 — Section 74
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High Courts17 Sept 1894

V.S.S.K. Narayana Aiyar Vs Simha Astanasi and Others

Madras High Court · (1894) 4 MLJ 254

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High Courts14 Sept 1894

Andi Achen Vs Kombi Achen

Madras High Court · (1895) ILR (Mad) 187

Pensions Act, 1871 — Section 4
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High Courts11 Sept 1894

Eshoor Doss Vs Venkatasubba Rau

Madras High Court · (1894) ILR (Mad) 480

Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92
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High Courts11 Sept 1894

Venkatachella Chetti Vs Venkata Subba Rau

Madras High Court · (1894) ILR (Mad) 496

Contract Act, 1872 — Section 30
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