High Courts08 Nov 1894
Venganna Aiyar and Others Vs Ramasami Aiyar
Madras High Court · (1894) 4 MLJ 263
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 3 of 9
High Courts08 Nov 1894
Gade Venkatramadoss Pantulu Vs The Honorable Maharaja Mirza Sri Pasupati Ananda Gajapathiraju Manya Sultan Bahadur Garu, G.C.I.E. Zemindar of Vizianagarm
Madras High Court · (1895) 5 MLJ 142
High Courts05 Nov 1894
Shangunni Menon Vs Veerappan Pillai and Others
Madras High Court · (1895) ILR (Mad) 407 : (1895) 5 MLJ 84
High Courts02 Nov 1894
Kailasa Padiachi Vs Ponnukannu Achi and Another
Madras High Court · (1895) ILR (Mad) 456
Limitation Act, 1963 — Section 20
High Courts26 Oct 1894
Bedhathakota Parvatibayamma Vs Bedathakota Ramakrishna Row, by his natural father and next friend Sukuru Achuta Row
Madras High Court · (1895) 5 MLJ 44
High Courts25 Oct 1894
Alagappa Mudaliar Vs Sivarama Sundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts22 Oct 1894
Minakshisundrum Pillai Vs Ayyathorai
Madras High Court · (1895) ILR (Mad) 136
Evidence Act, 1872 — Section 4
High Courts22 Oct 1894
Srinivasa Iyengar Vs Seetharama Iyer and Others
Madras High Court · (1895) 5 MLJ 151
High Courts18 Oct 1894
Damodara Mudaliar and Another Vs Secretary of State for India
Madras High Court · (1895) ILR (Mad) 88
Contract Act, 1872 — Section 70
High Courts18 Oct 1894
Veeramma Vs Abbiah and Another
Madras High Court · (1895) ILR (Mad) 99
Limitation Act, 1963 — Section 7Registration Act, 1877 — Section 77
High Courts17 Oct 1894
Mana Vikraman Tirumalpad Vs The Secretary of State for India
Madras High Court · (1897) 7 MLJ 13
Tamil Nadu Forest Act, 1882 — Section 33(a)
High Courts10 Oct 1894
Karuppa Pillai Vs Athamsa Rowthen and Others
Madras High Court · (1895) 5 MLJ 140
High Courts02 Oct 1894
Pana, Ravanna Mana, Ana, Alagappa Chettiar Vs Kana, Rcona, Kana Vellian Chetti and Another
Madras High Court · (1894) 4 MLJ 283
Limitation Act, 1963 — Section 22
High Courts02 Oct 1894
Alagappa Chetti Vs Vellian Chetti and Another
Madras High Court · (1895) ILR (Mad) 33
Contract Act, 1872 — Section 230