High Courts05 Dec 1894
Krishnaswami by his mother Savithri Ammal and Another Vs Sundrappa Aiyar
Madras High Court · (1895) 5 MLJ 164
Contract Act, 1872 — Section 11
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 2 of 9
High Courts05 Dec 1894
Sundrammal Vs Kullappa Chetti alias Thambianna Chetty
Madras High Court · (1895) 5 MLJ 36
High Courts05 Dec 1894
Nagamoney Mudaliar Vs Janakiram Mudaliar
Madras High Court · (1895) ILR (Mad) 142
High Courts05 Dec 1894
Krishnasami and Another Vs Sundarappayyar
Madras High Court · (1895) ILR (Mad) 415
Specific Relief Act, 1877 — Section 28
High Courts04 Dec 1894
Seetaramayya Vs Venkatarazu and Others
Madras High Court · (1895) ILR (Mad) 420
High Courts23 Nov 1894
Palamalai Padiachi and Another Vs Shanmuga Asari
Madras High Court · (1894) 4 MLJ 99
High Courts23 Nov 1894
Mahomed Kabeloola Sahib Vs Mahomed Naseerudeen Sahib
Madras High Court · (1895) 5 MLJ 40
High Courts22 Nov 1894
Achanath Ittichiri Ammah, Manager and Others Vs Chingarath alias Thekkadath Kalliani Netiar Ammah and Others
Madras High Court · (1895) 5 MLJ 81
High Courts21 Nov 1894
R.G. Orr and Others Vs Ambalum Kumaraswamy Pillai
Madras High Court · (1895) 5 MLJ 27
Transfer of Property Act, 1882 — Section 3, 4
High Courts19 Nov 1894
Muthusami Ayyar Vs Natesa Ayyar and Others
Madras High Court · (1895) ILR (Mad) 464
High Courts15 Nov 1894
Srinivasachariar Vs Rangammal and Others
Madras High Court · (1895) ILR (Mad) 94
High Courts14 Nov 1894
Hassan Alli Khan Bahadur and Another Vs Kopparti Ekambaram
Madras High Court · (1895) 5 MLJ 29
Registration Act, 1908 — Section 77
High Courts13 Nov 1894
Tirumalayappa Pillai and Others Vs Swami Naikar
Madras High Court · (1895) ILR (Mad) 469
High Courts13 Nov 1894
Subba Sastri and Others Vs Balachandra Sastri and Another
Madras High Court · (1895) ILR (Mad) 421
High Courts12 Nov 1894
Gopal Reddi Vs Chenna Reddi and Another
Madras High Court · (1895) ILR (Mad) 158
High Courts12 Nov 1894
Tirthasami Vs Annappayya
Madras High Court · (1895) ILR (Mad) 131
Civil Procedure Code, 1908 (CPC) — Section 2