CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1937

COURT ARCHIVE

Madras High Court judgments, 1937

459 judgments · page 2 of 23

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts13 Dec 1937

Soora Kulasekara Chetty and Another Vs Tholasingam Chetty

Madras High Court · AIR 1938 Mad 349 : (1938) ILR (Mad) 675 : (1938) 47 LW 314 : (1938) 1 MLJ 344

Criminal Procedure Code, 1898 (CrPC) — Section 435
Read judgment
High Courts13 Dec 1937

N.N.R.M. Lakshmanan Chettiar and Others Vs N.N.L. Ramasamy Chettiar (deceased) and Others

Madras High Court · AIR 1938 Mad 641 : (1938) 1 MLJ 616

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
Read judgment
High Courts10 Dec 1937

Ikkassintakath Abdurahiman and Another Vs Nadakkavu Malikkal Beeran Koya

Madras High Court · AIR 1938 Mad 402 : (1938) ILR (Mad) 716 : 173 Ind. Cas. 424 : (1938) 47 LW 159 : (1938) 1 MLJ 571

Workmens Compensation Act, 1923 — Section 27
Read judgment
High Courts10 Dec 1937

Chatlapalli Suryaprakasa Rao Vs Polisetti Venkataratnam and Others

Madras High Court · AIR 1938 Mad 523 : (1938) 47 LW 388 : (1938) 1 MLJ 342

Read judgment
High Courts10 Dec 1937

Koti Bharma Lingappa Vs S. Nilakantappayya Wadiar and Others

Madras High Court · AIR 1938 Mad 533 : (1938) 1 MLJ 586

Registration Act, 1908 — Section 17, 49
Read judgment
High Courts10 Dec 1937

Sivanagalingam Pillai Vs K.V. Ambalavana Pillai and Another

Madras High Court · AIR 1938 Mad 479 : (1938) 47 LW 300

Court Fees Act, 1870 — Section 13
Read judgment
High Courts09 Dec 1937

Puvvada Satyanarayanamurthy Vs Gadepalli Sundara Rao

Madras High Court · AIR 1938 Mad 603

Read judgment
High Courts09 Dec 1937

Putti Ramachar and Others Vs P.V. Venkata Row and Others

Madras High Court · AIR 1938 Mad 661 : (1938) 47 LW 764 : (1938) 2 MLJ 623

Civil Procedure Code, 1908 (CPC) — Section 92Hindu Religious Endowments Act — Section 73
Read judgment
High Courts09 Dec 1937

Dasa E. Krishna Chetty Vs Kalavalu Pedda Narayanappa

Madras High Court · (1938) 47 LW 259 : (1938) 1 MLJ 229

Read judgment
High Courts08 Dec 1937

In Re: Hilton Brown

Madras High Court · AIR 1938 Mad 462 : (1938) 47 LW 254

Read judgment
High Courts08 Dec 1937

Kotta Venkatraju Garu Vs Sri Rajah Sahib Maharban Dostan Sri Raja Ravu Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Maharaja of Pithapuram and Others

Madras High Court · AIR 1938 Mad 342 : (1938) ILR (Mad) 381 : (1938) 47 LW 245 : (1938) 1 MLJ 256

Madras Estates Land Act, 1908 — Section 77
Read judgment
High Courts07 Dec 1937

Madras Automobiles and Another Vs Modern Bank Ltd.

Madras High Court · AIR 1938 Mad 545

Contract Act, 1872 — Section 178
Read judgment
High Courts07 Dec 1937

Natesa Nattar and Others Vs Manicka Nattar and Another

Madras High Court · AIR 1938 Mad 398 : (1938) 47 LW 175 : (1938) 1 MLJ 181

Read judgment
High Courts07 Dec 1937

Gojineni Bapayya Vs Gojineni Ramakrishnayya and Others

Madras High Court · AIR 1938 Mad 568 : (1938) 47 LW 477 : (1938) 1 MLJ 582

Read judgment
High Courts07 Dec 1937

P.M.V.P. Pappu Reddiar (deceased) and Another Vs S.A. Pichu Aiyar

Madras High Court · AIR 1938 Mad 493 : (1938) 47 LW 188 : (1938) 1 MLJ 829

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
Read judgment
High Courts07 Dec 1937

C. Krishnaveni Ammal and Another Vs P.S. Subrahmanyam Chetty and Others

Madras High Court · AIR 1938 Mad 547 : (1938) 48 LW 119

Registration Act, 1908 — Section 49
Read judgment
High Courts06 Dec 1937

In Re: G. A Pleader

Madras High Court · 173 Ind. Cas. 1008 : (1938) 47 LW 156

Read judgment
High Courts06 Dec 1937

Sri Sri Durga Madhava Deo Garu Vs Sri Sri Radhamohana Rajendra Deo Garu and Others

Madras High Court · AIR 1938 Mad 522 : (1938) 47 LW 327 : (1938) 1 MLJ 437

Civil Procedure Code, 1908 (CPC) — Section 34(2)
Read judgment
High Courts06 Dec 1937

Abubacker Labbai Vs Chinnathambi Rowther

Madras High Court · AIR 1938 Mad 262 : (1938) ILR (Mad) 460 : (1938) 47 LW 154 : (1938) 1 MLJ 159

Stamp Act, 1899 — Section 57
Read judgment
High Courts06 Dec 1937

In Re: Veeraswami Padayachi

Madras High Court · AIR 1938 Mad 399 : (1938) ILR (Mad) 633 : (1938) 47 LW 178 : (1938) 1 MLJ 402

Read judgment
Previous1234…23Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions