High Courts25 Nov 1937
In Re: Gopalakrishnan and Others
Madras High Court · AIR 1938 Mad 390 : (1938) 47 LW 323
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 4 of 23
High Courts25 Nov 1937
Venkadari Somappa Vs The Official Receiver of Bellary
Madras High Court · AIR 1938 Mad 801 : (1938) 48 LW 522 : (1938) 2 MLJ 362
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts24 Nov 1937
In Re: P. Ramaswami Mudaliar
Madras High Court · (1938) 47 LW 136 : (1938) 1 MLJ 810
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162
High Courts24 Nov 1937
In Re: Govindaraj and Others
Madras High Court · 173 Ind. Cas. 417 : (1938) 47 LW 128 : (1938) 1 MLJ 110
Penal Code, 1860 (IPC) — Section 147, 426
High Courts24 Nov 1937
Ambalathilakath Kuttoossa and Another Vs Mundayatan Korothveettil Kunhamma and Others
Madras High Court · AIR 1938 Mad 380 : (1938) 47 LW 133 : (1938) 1 MLJ 142
High Courts22 Nov 1937
Chembrolu Ramamurthy Vs Chembrolu Bhimasankararao and Others
Madras High Court · AIR 1938 Mad 433 : (1938) ILR (Mad) 688 : (1938) 47 LW 295 : (1938) 1 MLJ 296
High Courts19 Nov 1937
Cheedalla Polamma Vs Official Receiver and Others
Madras High Court · AIR 1938 Mad 718 : (1938) 47 LW 676 : (1938) 1 MLJ 781
Provincial Insolvency Act, 1920 — Section 51(3)
High Courts19 Nov 1937
In Re: Kalli Koravan
Madras High Court · AIR 1938 Mad 464 : (1938) 47 LW 158 : (1938) 1 MLJ 234
High Courts19 Nov 1937
The Public Prosecutor Vs Marimuthu Gounden and Others
Madras High Court · AIR 1938 Mad 460 : 173 Ind. Cas. 448 : (1938) 47 LW 275 : (1938) 1 MLJ 238
Evidence Act, 1872 — Section 25
High Courts18 Nov 1937
Nuserwanji Cursedji Bhesania and Co. Vs Mahamayi Ammal and Others
Madras High Court · AIR 1938 Mad 585
Contract Act, 1872 — Section 134
High Courts18 Nov 1937
Kannayalal Vs S. Subbaraya Chetty and Others
Madras High Court · AIR 1938 Mad 413 : (1938) ILR (Mad) 867 : (1938) 47 LW 130 : (1938) 1 MLJ 281
Married Womens Property Act, 1874 — Section 6
High Courts17 Nov 1937
In Re: Thevar Servai and Others
Madras High Court · AIR 1938 Mad 477 : 173 Ind. Cas. 450
Penal Code, 1860 (IPC) — Section 394, 397
High Courts17 Nov 1937
Thathachariar and Others Vs Srinivasa Raghava Iyengar and Others
Madras High Court · 173 Ind. Cas. 986 : (1938) 47 LW 459
High Courts17 Nov 1937
Valli Ammal and Another Vs Arunachala Moopanar and Others
Madras High Court · AIR 1938 Mad 385 : (1938) 47 LW 453 : (1938) 1 MLJ 368
Oaths Act, 1873 — Section 11
High Courts17 Nov 1937
Thathachariar and Others Vs Srinivasaraghava Aiyangar and Others
Madras High Court · AIR 1938 Mad 334 : (1938) 1 MLJ 174
High Courts17 Nov 1937
In Re: Shanmugham Asari and Others
Madras High Court · AIR 1938 Mad 482 : (1938) 47 LW 196 : (1938) 1 MLJ 178
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts15 Nov 1937
A.V. Narayanaswami Pillai Vs Secretary of State
Madras High Court · AIR 1938 Mad 400 : (1938) 47 LW 199
High Courts15 Nov 1937
In Re: Dhanukodi Nayakkar and Others
Madras High Court · AIR 1938 Mad 435 : (1938) 47 LW 488 : (1938) 1 MLJ 628
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts12 Nov 1937
Puthiya Veettil Moideen's son Ahammu Vs Patiyath Ayidross Haji's son Kunhu Muhammad Haji and Others
Madras High Court · AIR 1938 Mad 836 : (1938) 2 MLJ 251