High Courts28 Oct 1937
In Re: Ponnuswami Servai
Madras High Court · AIR 1938 Mad 315
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 6 of 23
High Courts28 Oct 1937
Ponnuswami Servai Vs Emperor
Madras High Court · 174 Ind. Cas. 776
Penal Code, 1860 (IPC) — Section 109, 409
High Courts22 Oct 1937
The Trichinopoly Tennore Hindu Permanent Fund, Ltd., a Limited Company with its headquarters Vs The Commissioner of Income Tax
Madras High Court · (1938) ILR (Mad) 183 : (1938) 1 MLJ 130
Income Tax Act, 1853 — Section 2
High Courts22 Oct 1937
TRICHINOPOLY TENNORE HINDU PERMANENT FUND LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1938 Mad 148 : 173 Ind. Cas. 998 : (1937) 5 ITR 703 : (1938) 47 LW 24
Income Tax Act, 1853 — Section 2
High Courts22 Oct 1937
ANDHRA INSURANCE CO., LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 697 : (1938) 47 LW 21
Life Assurance Companies Act, 1912 — Section 8
High Courts22 Oct 1937
Sivasankara Mudaliar and Another Vs Amaravathi Ammal and Another
Madras High Court · AIR 1938 Mad 157 : (1938) ILR (Mad) 533 : (1938) 1 MLJ 146
High Courts22 Oct 1937
Sambasiva Aiyar Vs Natesa Aiyar and Others
Madras High Court · AIR 1938 Mad 388 : (1938) 1 MLJ 106
High Courts22 Oct 1937
The Commissioner of Income Tax Vs Andhra Insurance Company, Ltd.
Madras High Court · AIR 1938 Mad 145 : (1938) ILR (Mad) 270 : (1938) 1 MLJ 11
Life Assurance Companies Act, 1912 — Section 8
High Courts22 Oct 1937
Kumara Alagu Samayya Naicker Vs Madras Hindu Religious Endowments Board and Others
Madras High Court · AIR 1938 Mad 321 : (1938) 47 LW 647
Madras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts22 Oct 1937
Gundla Venkamma Vs Rao Sahib Kotla Sanyasayya
Madras High Court · AIR 1938 Mad 422 : (1938) 47 LW 84
Contract Act, 1872 — Section 139
High Courts21 Oct 1937
A.R. Ramanuja Mudaliar Vs L.C. Sundara Varadachariar and Others
Madras High Court · AIR 1938 Mad 176 : (1937) 46 LW 925 : (1937) 2 MLJ 926
High Courts21 Oct 1937
Saturagiri Kattari Nagaya Kamarajendra Ramaswami Kamaya Naicker Vs T.V.K. Kamaraja Pandiya Naicker and Others
Madras High Court · (1938) 1 MLJ 563
High Courts21 Oct 1937
S.G. Bakthavatsalu Naidu Vs The Salem Municipality
Madras High Court · AIR 1938 Mad 252 : (1937) 46 LW 924 : (1938) 1 MLJ 61
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Oct 1937
Gangamma alias Chinnakempammal Vs Cuddapah Kuppammal and Others
Madras High Court · (1938) ILR (Mad) 789 : (1938) 48 LW 919 : (1938) 2 MLJ 923
Penal Code, 1860 (IPC) — Section 373
High Courts21 Oct 1937
Angamuthu Muthirian and Another Vs Sinnapennammal and Others
Madras High Court · AIR 1938 Mad 364 : (1938) 47 LW 286
High Courts20 Oct 1937
R.V. Lakshmayya Naidu alias Raju Naidu Vs Purushothama Naidu and Others
Madras High Court · AIR 1938 Mad 457 : (1938) 47 LW 527 : (1938) 1 MLJ 316
High Courts18 Oct 1937
The Official Trustee of Madras Vs Nawab C. Abdul Hakim Sahib and Bahadur
Madras High Court · (1938) 2 MLJ 1072
Lunacy Act, 1912 — Section 47
High Courts15 Oct 1937
The Secretary of State for India in Council Vs Rm. P. Rm. M. Subramanian Chettiar
Madras High Court · AIR 1938 Mad 278 : (1938) ILR (Mad) 309 : (1938) 47 LW 70 : (1938) 1 MLJ 29
Court Fees Act, 1870 — Section 12(ii)
High Courts13 Oct 1937
COMMISSIONER OF Income Tax, MADRAS Vs S. L. MATHIAS.
Madras High Court · (1938) 6 ITR 8 : (1938) 47 LW 350
Income Tax Act, 1961 — Section 4(2)
High Courts12 Oct 1937
In Re: B. Kappini Gounder and Others
Madras High Court · AIR 1938 Mad 67 : (1937) 46 LW 757 : (1937) 2 MLJ 788