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Madras High Court judgments, 1937

459 judgments · page 8 of 23

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High Courts30 Sept 1937

Sina Thana Navana Nachiappa Chetty Vs M. Nachiappa Chettiar

Madras High Court · (1938) ILR (Mad) 455 : 171 Ind. Cas. 931 : (1937) 46 LW 703 : (1937) 2 MLJ 902

Criminal Procedure Code, 1898 (CrPC) — Section 503
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High Courts30 Sept 1937

Varadanarayana Aiyangar Vs Vengu Ammal and Others

Madras High Court · (1938) ILR (Mad) 621 : (1938) 47 LW 217 : (1938) 2 MLJ 613

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High Courts30 Sept 1937

Pappu Reddi and Another Vs Appaji Nayakkar and Others

Madras High Court · AIR 1938 Mad 224

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High Courts29 Sept 1937

Ayimbati Thottathil Narikkot Cheriya Krishnan Nayar Vs Puthan Peetikayil Charichil Pallikkal Moideen and Others

Madras High Court · AIR 1938 Mad 263

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High Courts29 Sept 1937

Kovalakudi Singam Aiyangar and Others Vs K. Kasturiranga Aiyangar and Others

Madras High Court · AIR 1938 Mad 250 : (1938) 47 LW 94 : (1937) 2 MLJ 931

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High Courts29 Sept 1937

Sangapu Sangayya and Others Vs Pannala Venkatalakshmi Narayana Sastri and Another

Madras High Court · AIR 1938 Mad 384 : 173 Ind. Cas. 970 : (1938) 47 LW 738 : (1938) 1 MLJ 685

Hindu Religious Endowments Act — Section 84, 84(2)
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High Courts29 Sept 1937

C.V. Vythinatha Aiyar Vs C.V. Varadaraja Aiyar and Others

Madras High Court · AIR 1938 Mad 841 : (1938) ILR (Mad) 696 : (1938) 48 LW 628 : (1938) 1 MLJ 216

Evidence Act, 1872 — Section 114
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High Courts29 Sept 1937

Raja Srimathu Muthu Vijiya Raghunatha Doraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, represented by the Estate Collector Vs Karuthan Ambalam and Others

Madras High Court · AIR 1938 Mad 525 : (1938) 2 MLJ 490

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High Courts28 Sept 1937

Pothukutchi Appa Rao and Others Vs Secretary of State for India in Council

Madras High Court · AIR 1938 Mad 193 : (1938) 47 LW 438 : (1938) 2 MLJ 434

Evidence Act, 1872 — Section 110
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High Courts28 Sept 1937

Alam Khan Sahib Vs A.L.M. Karuppannaswami Nadan and Others

Madras High Court · AIR 1938 Mad 415 : (1938) 47 LW 165 : (1938) 1 MLJ 113

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High Courts28 Sept 1937

K. Ramaswami Aiyangar Vs K.V. Panduranga Mudaliar

Madras High Court · AIR 1938 Mad 173 : (1937) 46 LW 704 : (1937) 2 MLJ 757

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High Courts28 Sept 1937

G. Thiruvenkatachariar, Official Liquidator of the National Live Stock Registrtion Bank Ltd. (In liquidation) Vs A.T. Velu Mudaliar and Another

Madras High Court · AIR 1938 Mad 154 : (1938) ILR (Mad) 192 : (1937) 46 LW 887 : (1937) 2 MLJ 820

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High Courts27 Sept 1937

Dhurwas M. Venkatachalapathi Iyer, Lakshmana Iyer Sons Vs City Cinema Co. Ltd.

Madras High Court · AIR 1938 Mad 225

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High Courts27 Sept 1937

In Re: K.S. Rathinam Pillai and Another

Madras High Court · AIR 1938 Mad 35 : (1937) 46 LW 858 : (1937) 2 MLJ 749

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High Courts27 Sept 1937

S. Parasurama Iyer Vs R.V. Subburamachari and Others

Madras High Court · AIR 1938 Mad 151

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High Courts27 Sept 1937

Revula Ponneria Rao alias Venkata Rao Vs Revula Lakshmi Narasamma and Others

Madras High Court · (1938) 47 LW 751 : (1938) 1 MLJ 154

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
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High Courts24 Sept 1937

Varisaimuthu Chettiar and Others Vs Samimuthu Chettiar and Others

Madras High Court · AIR 1938 Mad 55

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High Courts24 Sept 1937

In Re: Unna Muhammad Sahib

Madras High Court · AIR 1938 Mad 74 : (1938) ILR (Mad) 347 : 173 Ind. Cas. 223 : (1937) 46 LW 641

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High Courts24 Sept 1937

Mookan Servai Vs Muthayya Servai (deceased) Rakayye L.R. of the deceased

Madras High Court · AIR 1938 Mad 146 : (1937) 46 LW 851 : (1938) 1 MLJ 63

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High Courts24 Sept 1937

C.R. Padmanabha Aiyar Vs The Coimbatore Municipality

Madras High Court · AIR 1938 Mad 282 : (1938) 47 LW 700 : (1938) 1 MLJ 99

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