High Courts13 Sept 1937
In Re: Annum Kesanna Chetty and Others
Madras High Court · AIR 1938 Mad 29 : (1937) 46 LW 855 : (1937) 2 MLJ 741
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 10 of 23
High Courts13 Sept 1937
Samanthan Karakkattitahil Kammaran Nambiyar and Another Vs Patappayil Koman and Others
Madras High Court · AIR 1938 Mad 562 : (1938) 47 LW 686
Transfer of Property Act, 1882 — Section 60
High Courts10 Sept 1937
K. Venkatesa Sastrigal, manager of a joint Hindu Family Consisting of himself and younger brothers and Others Vs Krishna Aiyar
Madras High Court · (1937) 2 MLJ 896
High Courts10 Sept 1937
K. Sundaresa Iyer Vs Sarvajana Sowkiabhi Virdhi Nidhi Ltd.
Madras High Court · AIR 1938 Mad 331
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts10 Sept 1937
K. Venkateswara Sastrigal and Others Vs Krishna Iyer
Madras High Court · AIR 1938 Mad 212 : 175 Ind. Cas. 441
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts09 Sept 1937
Sanapathi Sitharamiah Vs Nandarapu Ramaswamy and Others
Madras High Court · AIR 1938 Mad 73 : (1937) 46 LW 848
High Courts09 Sept 1937
Majji Gurunaidu and Another Vs Gottemukkala Venkatraju and Others
Madras High Court · AIR 1938 Mad 85 : (1937) 46 LW 742
High Courts07 Sept 1937
Adiraju Mallikarjana Rao Vs Somavaram Co-operative Society and Another
Madras High Court · AIR 1938 Mad 69 : 175 Ind. Cas. 913 : (1937) 46 LW 929 : (1937) 2 MLJ 858
High Courts07 Sept 1937
Municipal Council Vs Muhammad Ismail Rowther
Madras High Court · AIR 1938 Mad 90 : (1937) 46 LW 892
High Courts07 Sept 1937
Muhamed Mohideen Nachiar and Others Vs Muhamed Naina Maracair and Others
Madras High Court · (1938) 1 MLJ 38
Civil Procedure Code, 1908 (CPC) — Section 22
High Courts07 Sept 1937
Balammal Vs Palandi Naidu and Others
Madras High Court · AIR 1938 Mad 164 : (1937) 46 LW 932 : (1938) 2 MLJ 340
Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Sept 1937
Arumugham Chettiar and Others Vs Mariappan Chettiar
Madras High Court · AIR 1938 Mad 255 : (1938) 1 MLJ 184
High Courts06 Sept 1937
In Re: S.T. Nambi Chetty
Madras High Court · AIR 1938 Mad 143 : (1938) ILR (Mad) 87 : (1937) 46 LW 690 : (1937) 2 MLJ 812
High Courts06 Sept 1937
Sri. Venkataramanaswami Temple at Kanampalli Vs Ramaswami and Others
Madras High Court · AIR 1938 Mad 71 : (1937) 46 LW 758 : (1937) 2 MLJ 893
High Courts03 Sept 1937
Rathnaswami Moopanar and Others Vs R.C. Negaraja Moopanar
Madras High Court · AIR 1938 Mad 100 : (1937) 46 LW 730 : (1937) 2 MLJ 871
High Courts03 Sept 1937
Buchayyagari Ranga Reddy Vs The Official Receiver
Madras High Court · AIR 1938 Mad 177 : (1937) 46 LW 895 : (1937) 2 MLJ 868
High Courts03 Sept 1937
A.K.T.K.M. Narayanan Nambudripad Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1938 Mad 209
High Courts02 Sept 1937
P.L.S.P.L. Palaniappa Chettiar Vs Y.P.R.Y.N.Y. Chidambaram Chettiar and Others
Madras High Court · AIR 1938 Mad 53 : (1937) 46 LW 815 : (1937) 2 MLJ 737
High Courts01 Sept 1937
Rahiman Bibi Saheba, by agent Syed Yusuf Sahib Vs Mahboob Bibi Saheba and Others
Madras High Court · AIR 1938 Mad 141 : (1938) ILR (Mad) 278 : (1937) 46 LW 706 : (1937) 2 MLJ 753
High Courts01 Sept 1937
Sivarama Aiyar Vs Ahilambal Ammal
Madras High Court · AIR 1938 Mad 153 : 175 Ind. Cas. 704 : (1937) 46 LW 649 : (1937) 2 MLJ 789
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9