High Courts31 Aug 1937
H. Venkata Sastri and Sons and Others Vs Shroff Balakrishna Rao and Another
Madras High Court · AIR 1938 Mad 199 : (1938) 47 LW 36
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 11 of 23
High Courts30 Aug 1937
Penatapati Nageswara Rao Vs Moka Narayanamurthi and Another
Madras High Court · AIR 1938 Mad 75 : (1938) ILR (Mad) 210 : (1937) 2 MLJ 805
High Courts30 Aug 1937
Pentapati Nageswara Rao Vs Moka Naraynamurthi and Another
Madras High Court · 175 Ind. Cas. 24 : (1937) 46 LW 692
Stamp Act, 1899 — Section 35
High Courts27 Aug 1937
S.A. Annamalai Chettiar Vs Chellammai Achi by father and next friend, V.S.S. Sathappa Chettiar and Another
Madras High Court · AIR 1938 Mad 174 : (1938) 47 LW 434 : (1937) 2 MLJ 936
High Courts27 Aug 1937
V.E.N.K.R.M.A. Ramanathan Chettiar Hukdar of Nagappa Chettiar Kattalai in the Sri Meenakshi Sundareswarar devasthanam Vs The Madura Sri Meenakshi Sundareswarar Devasthanam
Madras High Court · AIR 1938 Mad 256 : (1937) 46 LW 701 : (1937) 2 MLJ 887
High Courts26 Aug 1937
St. A.M. Palaniappa Chettiar Vs Kuttayan Chettiar and Others
Madras High Court · (1937) 46 LW 927 : (1937) 2 MLJ 865
High Courts26 Aug 1937
Pola Venkatarama Sastri Vs Kakumani Venkatanarasimhan and Another
Madras High Court · AIR 1938 Mad 144 : (1937) 46 LW 700 : (1937) 2 MLJ 881
High Courts25 Aug 1937
Thimmanna Bhatta and Others Vs Rama Bhatta and
Madras High Court · AIR 1938 Mad 300
High Courts24 Aug 1937
Mohamed Hasan Khaleeli Vs P. Varadarajulu Naidu, Liquidator of the Tamil Nadu Ltd. in Voluntary Liquidation and Others
Madras High Court · AIR 1938 Mad 96 : (1938) ILR (Mad) 284 : (1937) 46 LW 768 : (1937) 2 MLJ 825
High Courts23 Aug 1937
Palani Gramani and Another Vs Manickammal and Another
Madras High Court · AIR 1938 Mad 486 : (1938) 47 LW 731
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts20 Aug 1937
S.M. Chinnaswami Aiyangar Vs Kanniah Naidu (deceased) his L.R. and Others
Madras High Court · AIR 1938 Mad 132 : (1937) 46 LW 728 : (1937) 2 MLJ 920
High Courts20 Aug 1937
Adam Haji Peer Muhammad Issac Sait Vs Pattakkarantavita Kunkan and Others
Madras High Court · AIR 1938 Mad 242 : (1937) 46 LW 772
Madras Marumakkathayam Act, 1932 — Section 39
High Courts20 Aug 1937
A.L.A.R.R.M.V. Vellayan Chettiar Vs Mahalinga Pathan and Others
Madras High Court · AIR 1938 Mad 30 : 173 Ind. Cas. 781 : (1938) 1 MLJ 171
Court Fees Act, 1870 — Section 7(1)
High Courts20 Aug 1937
Abdul Hafiz Saheb Vs Abdul Sukkur Saheb and Another
Madras High Court · AIR 1938 Mad 27 : (1937) 46 LW 565 : (1937) 2 MLJ 602
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 30
High Courts19 Aug 1937
Sheik Muhammad Rowther and Another Vs Ayeesha Beevi
Madras High Court · (1938) ILR (Mad) 609 : (1937) 46 LW 712 : (1937) 2 MLJ 779
High Courts19 Aug 1937
The Champion Automobiles Ltd. Vs The Travancore National Bank Ltd.
Madras High Court · AIR 1938 Mad 77 : (1937) 46 LW 733 : (1937) 2 MLJ 817
High Courts19 Aug 1937
S. Meera Sahib and Brothers Vs Hajee M. Abdul Azeez Sahib
Madras High Court · AIR 1938 Mad 1 : (1938) ILR (Mad) 466 : (1937) 46 LW 635 : (1938) 2 MLJ 651
High Courts19 Aug 1937
Katamberi Chuzhali Bhagavati Amma's owner, Uralan and Manager Samanthan Karakkattitathil Kammaran Nambiar (since deceased) and Another Vs Valia Ramunni, Karnavan and Manager now the Santikkaran of Parachinikkatavath Mattappurakkal Muthappan Deity, styled as "Matayan" and Others
Madras High Court · AIR 1938 Mad 257 : (1938) 48 LW 679 : (1938) 1 MLJ 193
Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 11
High Courts18 Aug 1937
In re: Malai and Others
Madras High Court · AIR 1937 Mad 944 : (1938) ILR (Mad) 343 : (1937) 46 LW 811 : (1937) 2 MLJ 725
Penal Code, 1860 (IPC) — Section 426
High Courts17 Aug 1937
Oonamalai Ammal and Another Vs K.V.L. Narasimha Rao Naidu and Others
Madras High Court · AIR 1938 Mad 161 : (1938) 47 LW 40