COURT ARCHIVE

Madras High Court judgments, 1937

459 judgments · page 9 of 23

High Courts24 Sept 1937

Matam Nadipudi Koti Veeraya alias Sambhudevara alias Sambhu Swamulavaru and Others Vs The Board of Commissioners for Hindu Religious Endowments and Another

Madras High Court · AIR 1938 Mad 810 : (1938) 48 LW 735 : (1938) 2 MLJ 85

Madras Hindu Religious Endowments Act, 1926 — Section 9(7)

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High Courts24 Sept 1937

Thavasikannu Thevar and Others Vs S. Sankaralingam Pillai

Madras High Court · AIR 1938 Mad 217

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High Courts23 Sept 1937

In Re: Arikatla Nagireddi and Others

Madras High Court · AIR 1938 Mad 112 : 173 Ind. Cas. 213 : (1937) 46 LW 642

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High Courts23 Sept 1937

Mariyappa Nadar and Another Vs Ramanuja Naick and Others

Madras High Court · AIR 1938 Mad 465

Transfer of Property Act, 1882 — Section 101

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High Courts23 Sept 1937

In Re: Ramakkal and Others

Madras High Court · AIR 1938 Mad 172 : 173 Ind. Cas. 317 : (1937) 46 LW 812 : (1937) 2 MLJ 734

Penal Code, 1860 (IPC) — Section 411

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High Courts23 Sept 1937

S. Venkatasubramania Sarma Vs United Planters' Association of South India

Madras High Court · AIR 1938 Mad 234 : (1938) ILR (Mad) 335 : (1937) 46 LW 904

Married Womens Property Act, 1874 — Section 6

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High Courts21 Sept 1937

Malayalam Plantations Ltd. Vs Nagasuri Veeraraghaviah

Madras High Court · AIR 1938 Mad 304

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High Courts20 Sept 1937

Annamalai Chettiar and Others Vs Srinivasaraghava Aiyengar and Others

Madras High Court · AIR 1938 Mad 293

Transfer of Property Act, 1882 — Section 91(f)

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High Courts20 Sept 1937

M.M.S.T. Chidambaram Chettiar Vs Shanmugam Pillai, Head Clerk of A.S. Manickam and Co.

Madras High Court · 173 Ind. Cas. 14 : (1937) 46 LW 629 : (1937) 2 MLJ 878

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High Courts18 Sept 1937

K. Ramasawmi Ayyangar Vs K.V. Panduranga Mudaliar

Madras High Court · 171 Ind. Cas. 943

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188

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High Courts17 Sept 1937

In Re: Mallimoggala Venkataramiah and Others

Madras High Court · AIR 1938 Mad 130 : 173 Ind. Cas. 26 : (1937) 46 LW 709 : (1937) 2 MLJ 862

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High Courts16 Sept 1937

T.K. Balasubramania Chettiar Vs A.M. Manickam Chettiar and Another

Madras High Court · AIR 1938 Mad 429

Limitation Act, 1963 — Section 19

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High Courts16 Sept 1937

The Canteen Contractors Syndicate Ltd. Vs The Corporation of Madras

Madras High Court · AIR 1938 Mad 70 : 173 Ind. Cas. 313 : (1937) 46 LW 953 : (1937) 2 MLJ 809

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High Courts16 Sept 1937

S.A. Subramanyam Chettiar and Another Vs K.G. Ethirajulu Chettiar and Another

Madras High Court · AIR 1938 Mad 325 : (1938) 1 MLJ 249

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High Courts16 Sept 1937

Kella Peda Appayya and Others Vs Lanka Narasimhalu and Others

Madras High Court · AIR 1938 Mad 338

Civil Procedure Code, 1908 (CPC) — Section 91

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High Courts15 Sept 1937

Madana Palo and Others Vs The Hindu Religious Endowments Board

Madras High Court · AIR 1938 Mad 98 : 173 Ind. Cas. 42 : (1937) 46 LW 787 : (1937) 2 MLJ 830

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High Courts15 Sept 1937

Chinta Venkata Sundara Venugopalaswamy Vs The President of the Board of Commissioners for the Hindu Religious Endowments

Madras High Court · AIR 1938 Mad 214 : (1937) 46 LW 740 : (1937) 2 MLJ 876

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High Courts13 Sept 1937

President, District Board, Kistna, Masulipatam Vs Keneru Lakshmayya

Madras High Court · AIR 1938 Mad 227

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High Courts13 Sept 1937

Kambham Kaveri Rangiah Chetty and Others Vs Khaji Syed Hassumiah and Others

Madras High Court · AIR 1938 Mad 305 : (1938) 47 LW 683 : (1938) 2 MLJ 165

Penal Code, 1860 (IPC) — Section 296, 298

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High Courts13 Sept 1937

President, District Board Vs Koneru Lakshmayya

Madras High Court · (1938) 1 MLJ 391

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